COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,005 of 3,665

High Courts11 Dec 2014

Far Pavilions Tours and Travels Private Limited Vs Manish Pratik

Bombay High Court · (2015) 1 ABR 561 : (2015) 2 BomCR 139

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 1(e), Order 7 Rule 11, Order 8 Rule 6A, Order 8 Rule 6CLimitation Act, 1963 — Section 10Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts11 Dec 2014

Syeda Badar Jahan Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 279 : (2015) 1 BomCR(Cri) 834

Penal Code, 1860 (IPC) — Section 307, 320, 34, 406, 420

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High Courts11 Dec 2014

Lawyers'' Forum for General Utility and Litigating Public Vs The State of Maharashtra

Bombay High Court · (2015) 1 ABR 516 : (2015) 2 BomCR 333

Bombay Reorganisation Act, 1960 — Section 41Civil Procedure Code, 1908 (CPC) — Section 121, 121, 122, 122, 122Constitution of India, 1950 — Article 136, 14, 145, 21, 216

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High Courts11 Dec 2014

Vasant Ganu Patil of Thane Vs The Chancellor, University of Mumbai

Bombay High Court · (2015) 1 ABR 576 : (2015) 2 BomCR 220

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 356Criminal Procedure Code, 1973 (CrPC) — Section 392

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High Courts11 Dec 2014

State of Goa Vs Shivani Laboratories

Bombay High Court · (2015) ALLMR(Cri) 645 : (2015) 1 BomCR(Cri) 429

Criminal Procedure Code, 1973 (CrPC) — Section 313Drugs and Cosmetics Act, 1940 — Section 16(1)(a), 16(1)(a), 17, 17B, 17B(d)

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High Courts11 Dec 2014

Commissioner of Income Tax-18 Vs Sambhaji Nagar Co-op. Hsg. Society Ltd.

Bombay High Court · (2015) 273 CTR 430 : (2015) 370 ITR 325 : (2015) 229 TAXMAN 226

Income Tax Act, 1961 — Section 10(3), 14, 143(3), 147, 2(14)Securities and Exchange Board of India Act, 1992 — Section 3Securities Contracts (Regulation) Act, 1956 — Section 2

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High Courts11 Dec 2014

The Estate Manager, Maharashtra State Farming Corporation Ltd. Vs Jagannath Raghoji Sonwane

Bombay High Court · (2015) 6 ABR 331 : (2015) 5 ALLMR 142 : (2015) 5 BomCR 644 : (2015) 4 MhLj 293

Constitution of India, 1950 — Article 311(2)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 44

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High Courts10 Dec 2014

Hyundai Engineering India Pvt. Ltd. Vs State of Maharashtra and Others

Bombay High Court · (2015) 80 VST 246

Constitution of India, 1950 - Article 226 — Maharashtra Value Added Tax Act, 2002 - Section 31, 31(1)(b)(ii)

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High Courts10 Dec 2014

Om Drishian International Ltd. Vs Dir. of Revenue Intelligence

Bombay High Court · (2015) 316 ELT 483

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High Courts10 Dec 2014

The Director of Income Tax (Exemption) Vs The Watch Tower Bible and Tract Society of India

Bombay High Court · (2014) 12 BOM CK 0161

Income Tax Act, 1961 — Section 11

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High Courts10 Dec 2014

The Oriental Insurance Co. Ltd. Vs Vidya Barad

Bombay High Court · (2015) 1 ABR 568 : (2016) ACJ 434 : (2015) 2 BomCR 559

Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 140, 279, 304A, 338

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High Courts10 Dec 2014

Avinash Ramkrishna Kashiwar Vs The State of Maharashtra

Bombay High Court · (2015) 1 ABR 553 : (2015) 3 ALLMR 772 : (2015) 2 BomCR 754 : (2015) 5 MhLj 830

Bombay General Clauses Act, 1904 — Section 24Constitution of India, 1950 — Article 141, 226Maharashtra Land Revenue Code, 1966 — Section 4

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High Courts10 Dec 2014

Venkatesh Vs The State of Maharashtra

Bombay High Court · (2015) 1 BomCR(Cri) 440

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307

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High Courts10 Dec 2014

Shankar Masu Dokare Vs Shobha Subhash Dokare

Bombay High Court · (2015) 4 ALLMR 53 : (2015) 6 BomCR 550 : (2015) 2 MhLj 263

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 41 Rule 1

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High Courts10 Dec 2014

Sanjay Kumar K. Shinde Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 1085 : (2015) 3 BomCR(Cri) 481 : (2015) 4 CCR 123

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 107, 108, 306, 34

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High Courts10 Dec 2014

Commissioner of Income Tax-10 Vs Colgate Palmolive (India) Ltd.

Bombay High Court · (2015) 370 ITR 728

Customs Act, 1962 — Section 41(1)

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High Courts10 Dec 2014

Commissioner of Income Tax-13 Vs Shyam R. Pawar

Bombay High Court · (2014) 12 BOM CK 0015

Income Tax Act, 1961 — Section 68

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High Courts10 Dec 2014

Sylvester and Co. Vs Union of India

Bombay High Court · (2015) 322 ELT 346

Customs Act, 1962 — Section 113(g), 114, 114(iii), 129E, 130

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High Courts09 Dec 2014Allowed

Buldhana Urban Co-operative Credit Society Ltd. and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 2808

Bombay Warehouses Act, 1959 - Section 32Essential Commodities Act, 1955 - Section 6 6-A

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High Courts09 Dec 2014Disposed off

Shrihari Vidhyadhar Upadhye and Others Vs Prashant Vidhyadhar Upadhye and Others

Bombay High Court · (2015) 5 ALLMR 160 : (2015) 4 MhLj 347

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