High Courts03 Nov 2025Disposed Of
ABC Vs Internal Complaints Committee
Bombay High Court · (2025) 11 BOM CK 1765
Constitution Of India, 1950- Article 12, 32, 226, 227Sexual Harassment of Women at Workplace Act, 2013- Section 11, 18
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 68 of 96
High Courts03 Nov 2025Allowed
Fakira Rambhau Shewale Vs Vasant Narayan Rane
Bombay High Court · (2025) 11 BOM CK 1764
Specific Relief Act, 1963- Section 12(3), 22(1), 22(2)
High Courts03 Nov 2025Dismissed
Anjanabai Rajaram Gore Vs Manjulabai Baban Gaikwad
Bombay High Court · (2025) 11 BOM CK 1763
Limitation Act, 1963- Section 27
High Courts03 Nov 2025Dismissed
Rajasthan State Co-op Oil Seed Growers Federation Ltd Vs B.G. Shirke Construction Technology Pvt. Ltd. & Anr
Bombay High Court · (2025) 11 BOM CK 1762
Arbitration and Conciliation Act, 1996- Section 8, 16, 34, 37
High Courts03 Nov 2025Dismissed
Sarvesh Vs Sakalnarayan J. Sharma
Bombay High Court · (2025) 11 BOM CK 1759
Constitution Of India, 1950- Article 226, 227Transfer of Property Act, 1882- Section 108Bombay Rent Act, 1947- Section 12, 13
High Courts03 Nov 2025Disposed Of
Shiv Kumar I. Agarwal Vs Mehzabeen
Bombay High Court · (2025) 11 BOM CK 1758
Constitution Of India, 1950- Article 226, 227Presidency Small Cause Courts Act, 1882- Section 41Bombay Rent Act, 1947- Section 15(A)
High Courts23 Oct 2025Allowed
Dinesh Manik Suryavanshi Vs Education Officer
Bombay High Court · (2025) 10 BOM CK 1100
High Courts17 Oct 2025Allowed
Nitin Chandrakant Patel Vs Pariwar Co-operative Housing Society Ltd
Bombay High Court · (2025) 10 BOM CK 1109
Limitation Act, 1963 - Article 54Civil Procedure Code, 1908 - Order 12 Rule 6
High Courts17 Oct 2025Rejected
Bharat Keshavji Chheda Vs Maharashtra Housing and Area
Bombay High Court · (2025) 10 BOM CK 1108
High Courts17 Oct 2025Disposed Of
Sanjeev Bhaskar Pathak Vs State of Maharashtra
Bombay High Court · (2025) 10 BOM CK 1107
Constitution Of India, 1950 - Article 226, 227Maharashtra Cooperative Societies Act, 1960 - Section 2, 81, 83, 84, 88, 105, 110, 152
High Courts17 Oct 2025Allowed
Ramdas Yashwant Mandlik Vs B.Y. Pagare
Bombay High Court · (2025) 10 BOM CK 1104
Maharashtra Cooperative Societies Act, 1960 - Section 2, 73, 81, 84, 88, 105, 152, 154
High Courts17 Oct 2025Allowed
Jyoti Jayesh Tayade Vs Commisioner Municipal Corporation of Greater Mumba
Bombay High Court · (2025) 10 BOM CK 1103
Person with Disability Act, 1995 - Section 20, 47, 47(1), 62
High Courts17 Oct 2025Allowed
Somshekar Kashinath Babaladi Vs Union of India
Bombay High Court · (2025) 10 BOM CK 1101
Central Civil Services (Pension) Rules, 1972 - Rule 9, 9(2)
High Courts17 Oct 2025Dismissed
Sangita Nandu Toradmal Vs State of Maharashtra
Bombay High Court · (2025) 10 BOM CK 1098
Constitution Of India, 1950 - Article 22(5), 226Maharashtra Prevention of Dangerous Activities, 1981 - Section 3(2), 8(1), 135, 142Bharatiya Nyaya Sanhita, 2023 - Section 109, 351(3), 352
High Courts16 Oct 2025Disposed Of
Ratna Ramesh Salunke Vs State of Maharashtra
Bombay High Court · (2025) 10 BOM CK 1106
Constitution Of India, 1950 - Article 16Maharashtra Employees of Private Schools Regulation Act, 1977 - Section 5(2)
High Courts16 Oct 2025Allowed
Lalit Ramkrushna Bode Vs State of Maharashtra
Bombay High Court · (2025) 10 BOM CK 1102
Central Reserve Police Force Rules, 1955 - Rule 9, 15, 27
High Courts16 Oct 2025Disposed Of
Mumtaz H. Khoja Vs Chief Executive Officer
Bombay High Court · (2025) 10 BOM CK 1110
Constitution Of India, 1950 - Article 226
High Courts16 Oct 2025Dismissed
Ashok Shreekrishna Beharay Vs Joint Charity Commissioner
Bombay High Court · (2025) 10 BOM CK 1105
Maharashtra Public Trust Act, 1950 - Section 2, 36, 50, 73
High Courts16 Oct 2025Disposed Of
Vilas Babanrao Kalokhe Vs Principal Commissioner of Income Tax
Bombay High Court · (2025) 10 BOM CK 1099
Constitution Of India, 1950 - Article 227Income Tax Act, 1961 - Section 139, 140, 143, 276, 279
High Courts15 Oct 2025Allowed
H.V. Infrastructure Pvt. Ltd. and Anr Vs State of Maharashtra and Anr
Bombay High Court · (2025) 10 BOM CK 1096
Registration Act, 1908 - Section 17, 17(2), 89Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(4)