High Courts11 Nov 2025Disposed Of
Sadguru Universal CHS Ltd Vs State of Maharashtra
Bombay High Court · (2025) 11 BOM CK 1780
Constitution Of India, 1950- Article 13, 166Maharashtra Cooperative Societies Act, 1960- Section 6, 9, 10, 154, 165
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 66 of 96
High Courts11 Nov 2025Rejected
Balaji Tower Coop. Housing Soc. Ltd Vs State of Maharashtra
Bombay High Court · (2025) 11 BOM CK 1779
Constitution Of India, 1950- Article 226Maharashtra Co-operative Societies Act, 1960- Section 17, 18, 23, 35, 88
High Courts11 Nov 2025Dismissed
Bajaj Allianz General Insurance Company Ltd Vs Alka Vijay Chautray
Bombay High Court · (2025) 11 BOM CK 1778
Indian Penal Code, 1860- Section 279, 337, 338Motor Vehicle Act, 1988- Section 10(2), 168, 184
High Courts10 Nov 2025Dismissed
Manubai Baburao Nirmal & Anr. Vs Sonubai Ramchandra Nirmal & Ors.
Bombay High Court · (2025) 11 BOM CK 3012
Constitution of India-Article 227
High Courts10 Nov 2025Dismissed
Shri. Siddheshwar Devasthan Trust Vs Sanjay Bhimashankar Thobde & Ors.
Bombay High Court · (2025) 11 BOM CK 3011
Code of Civil Procedure-Order 18 Rule 18Maharashtra Public Trust Act, 1950-Section 41D, 73Constitution of India-Article 227
High Courts10 Nov 2025Disposed Of
Baliram Vs State of Maharashtra
Bombay High Court · (2025) 11 BOM CK 1783
Maharashtra Employees of Private Schools (Conditions of Sciences) Regulation Act, 1977- Section 5(1)
High Courts07 Nov 2025
Smruti Shashikant Pednekar Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 11 BOM CK 3010
Maharashtra Ownership of Flats Act, 1963-Section 11
High Courts07 Nov 2025Dismissed
Sudhir Haridas Bhajnawale Vs Sneha Sudhir Bhajnawale
Bombay High Court · (2025) 11 BOM CK 3008
Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005Constitution of India-Article 227
High Courts07 Nov 2025Dismissed
Shriram Vs State of Maharashtra
Bombay High Court · (2025) 11 BOM CK 1784
Land Acquisition Act, 1894- Section 4, 12(2), 23, 28, 34
High Courts07 Nov 2025Allowed
Manoj Shankar Deshpande Vs State Of Maharashtra
Bombay High Court · (2025) 11 BOM CK 1782
Prevention of Corruption Act, 1988- Section 7, 13(1), 13(2), 20Code of Criminal Procedure, 1973- Section 313, 437(A)Evidence Act, 1872- Section 114
High Courts07 Nov 2025Rejected
Nava Samaj Mandal Vs State of Maharashtra
Bombay High Court · (2025) 11 BOM CK 1777
Constitution Of India, 1950- Article 227Maharashtra Employees of Private Schools (Conditions of Services) Rules, 1981- Rule 5
High Courts07 Nov 2025Disposed Of
Eknath Namdev Lashkare & Ors Vs Pancharatna Properties & Ors
Bombay High Court · (2025) 11 BOM CK 1776
Maharashtra Co-operative Societies Act, 1960- Section 91, 94(3)Code of Civil Procedure, 1908- Section 9(A)Indian Contract Act- Section 182
High Courts06 Nov 2025Dismissed
Akshay Anil Sarada Vs Anil Giridharlal Sarada & Ors.
Bombay High Court · (2025) 11 BOM CK 3009
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(4), 17, 34Code of Civil Procedure-Order VII Rule 11(d)Constitution of India-Article 227
High Courts06 Nov 2025Disposed Of
Progressive Convent School and Junior College Saraswati Shikshan Sanstha Vs The State Of Maharahstra & Ors.
Bombay High Court · (2025) 11 BOM CK 3007
Right of Children to Free and Compulsory Education Act, 2009-Section 12(1)(c), 12(2), 3, 2Societies Registration Act, 1860Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Chapter V
High Courts06 Nov 2025Allowed
Babasaheb Bhimrao Magdum & Ors. Vs Union Of India & Ors.
Bombay High Court · (2025) 11 BOM CK 3006
Multi-State Co-operative Societies Act, 2002-Section 10, 11, 10(2)(zj), 10(2)(zk), 29, 45, 45-I, 45-L, 45 K(1), 84, 85(c)Multi-State Co-operative Societies (Amendment) Rules, 2023-Rule 19-M, 19-M(1), 19-M(14)Land Acquisition Act-Section 11(1)
High Courts06 Nov 2025Allowed
Shri Vishwas Laxman Karande Vs The Hon'ble Minister For Co-operation & Ors.
Bombay High Court · (2025) 11 BOM CK 3005
Maharashtra Cooperative Societies Act, 1960-Section 35, 36, 152, 154, 165Maharashtra Cooperative Societies Rules, 1961-Rule 28, 29
High Courts06 Nov 2025Dismissed
Gorakh Dagdu Maharnavar & Ors. Vs Jaganath Sawala Rajmane & Ors.
Bombay High Court · (2025) 11 BOM CK 3004
Code of Civil Procedure-Order XX Rule 12Consolidation Act-Section 20, 19, 21, 36-A, 36BLimitation Act-Article 65
High Courts06 Nov 2025Dismissed
Shri. Ajay Mohite & Ors. Vs The Divisional Commissioner & Ors.
Bombay High Court · (2025) 11 BOM CK 3003
Maharashtra Village Panchayat Act, 1958-Section 14, 14(1)(J-3)Indian Forest Act, 1927-Section 26(1)(a)(h), 26(1), 26(a)(f), 63(b)Maharashtra Land Revenue Code-Section 49
High Courts06 Nov 2025
Shivgonda Ramchandra Jadhav Vs Aslam BabalalMahat & Ors.
Bombay High Court · (2025) 11 BOM CK 3002
High Courts06 Nov 2025Dismissed
Naeem Ahmad Gulab Mohmad Kazi & Anr. Vs Umesh Bhimashankar Jamadar & Ors.
Bombay High Court · (2025) 11 BOM CK 3001
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d)