High Courts15 Dec 2025Dismissed
Pratik Channawar Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3375
CrPC-Section 482, 156(1), 155(2)Prevention of Corruption Act, 1988-Section 7, 12Constitution of India-Article 226
COURT ARCHIVE
Bombay High Court judgments, 2025
1,916 judgments · page 31 of 96
High Courts15 Dec 2025Disposed Of
Sau. Kalyani Ankush Mahalle Vs Sau Seema Manish Fule & Ors.
Bombay High Court · (2025) 12 BOM CK 3590
Indian Penal Code, 1860-Sections 498-A, 504, 34Code of Criminal Procedure, 1973-Section 239Right to Information Act
High Courts15 Dec 2025Dismissed
Diwakar Madhavrao Dubbewar (Dead) Through LR's Abhishek Diwakar Dubbewar Vs Anil Madhavrao Dubbewar
Bombay High Court · (2025) 12 BOM CK 3376
Constitution of India-Article 227
High Courts15 Dec 2025Partly Allowed
Jitendra Kalaskar & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3589
Indian Penal Code-Section 506, 34
High Courts15 Dec 2025Disposed Of
Rahul Deshmukh & Anr. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2937
Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975-Section 21(1), 21, 2(x)Criminal Procedure Code, 1973-Section 155(2)
High Courts15 Dec 2025Disposed Of
Prakash Dhawale & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3100
Criminal Procedure Code-Section 482, 156(3), 200Indian Penal Code-Sections 107, 109, 120, 166, 217, 218, 405, 406, 420, 467, 468, 471Maharashtra Co-operative Societies Act
High Courts15 Dec 2025Disposed Of
Ratankumar Madan & Ors. Vs Divisional Controller, M.S.R.T.C. & Ors.
Bombay High Court · (2025) 12 BOM CK 2963
High Courts15 Dec 2025Dismissed
M/s. Fomento Resorts & Hotels Ltd. & Anr. Vs Ramesh Babani Naik & Ors.
Bombay High Court · (2025) 12 BOM CK 3587
Industrial Disputes Act, 1947-Section 2(s), 25(F), 25(G), 25(H)Constitution of India-Article 226, 227, 136Companies Act, 1956
High Courts15 Dec 2025Dismissed
M/s. Fomento Resorts & Hotels Ltd. & Anr. Vs Ramesh Babani Naik & Ors.
Bombay High Court · (2025) 12 BOM CK 2702
Industrial Disputes Act, 1947-Section 2(s), 25(F), 25(G), 25(H)Constitution of India-Article 226, 227, 136Companies Act, 1956
High Courts15 Dec 2025Allowed
Dr. Ramkrishna Ananta Sinai Dhume Vs Mrs. Rekha Sant Kumar Ojha
Bombay High Court · (2025) 12 BOM CK 2834
Constitution of India-Article 227Code of Civil Procedure-Order XII Rule 6, XII Rule 6(1), XII Rule 6(2), XII Rule 1, VI Rule 4Code of Civil Procedure (Amendment) Act, 1976
High Courts15 Dec 2025Disposed Of
Smt. Fermeena Gracias Vs The Deputy Collector & Ors.
Bombay High Court · (2025) 12 BOM CK 3004
High Courts15 Dec 2025
Future Generali India Insurance Co. Ltd. Vs Niti Nilesh Dhule & Ors.
Bombay High Court · (2025) 12 BOM CK 2481
High Courts15 Dec 2025
Babaso Shamgonda Patil & Ors. Vs Bhauso Balaso Mulik & Ors.
Bombay High Court · (2025) 12 BOM CK 2480
Transfer of Property Act-Section 52Code of Civil Procedure-Section 54
High Courts15 Dec 2025
Smt. Mangal Rajaram Patil & Ors. Vs The Maharashtra State Road Transport Corporation & Anr.
Bombay High Court · (2025) 12 BOM CK 2489
High Courts15 Dec 2025Allowed
Sanjay Pandurang Bhosale Vs Sou Lata Nanasaheb Javir & Ors.
Bombay High Court · (2025) 12 BOM CK 2488
Maharashtra Village Panchayat Act, 1959-Section 14(1)(J-1), 16, 16(1)(k)Maharashtra Zilla Parishad and Panchayat Samities ActMaharashtra Municipal Councils, Nagar Panchayats and Industrial Townships Act, 1965
High Courts15 Dec 2025Allowed
Jijabai Dinkar Jadhav & Ors. Vs Haribhau Rangnath Kulkarni & Ors.
Bombay High Court · (2025) 12 BOM CK 2485
Bombay Tenancy and Agriculture Lands Act, 1948-Section 32(F), 32(G), 32(M), 76
High Courts15 Dec 2025
Babaso Shamgonda Patil & Ors. Vs Bhauso Balaso Mulik & Ors.
Bombay High Court · (2025) 12 BOM CK 2490
Transfer of Property Act-Section 52Code of Civil Procedure-Section 54
High Courts15 Dec 2025Dismissed
Anand Ramling Tanavade Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2492
Maharashtra Zilla Parishad and Panchayat Samiti Act, 1961-Section 16(1)(n), 40, 27Registration of Births and Deaths Act, 1969Maharashtra Registration of Births and Deaths Rules, 2000-Rule 8/13
High Courts15 Dec 2025
Smt. Mangal Rajaram Patil & Ors. Vs The Maharashtra State Road Transport Corporation & Anr.
Bombay High Court · (2025) 12 BOM CK 2494
High Courts15 Dec 2025
Future Generali India Insurance Co. Ltd. Vs Niti Nilesh Dhule & Ors.
Bombay High Court · (2025) 12 BOM CK 2497