Constitution Of India, 1950 — Article 226, 254 Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(1)(zd), 13(2), 14, 26B, 26C(2), 26D, 26E, 31BMaharashtra Value Added Tax Act, 2002 — Section 32, 37, 38, 38(C)Maharashtra Land Revenue Code, 1966 — Section 169(1)

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High Courts20 Mar 2024Allowed

Tata Memorial Centre And Others Vs Tata Memorial Hospital Workers Union And Others

Bombay High Court · (2024) 03 BOM CK 0083

Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 28, 30Industrial Disputes Act, 1947 — Section 2(a), 2(a)(i)Administrative Tribunals Act, 1985 — Section 14

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High Courts20 Mar 2024Allowed/Disposed Of

Barkya @ Vishwas Ananda Patil Vs State Of Maharashtra

Bombay High Court · (2024) 03 BOM CK 0078

Indian Penal Code, 1860 — Section 302, 363, 377Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 207, 313

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High Courts20 Mar 2024Dismissed/Disposed Of

Commissioner Of Customs NS-V Vs DOC Brown Industries LLP

Bombay High Court · (2024) 03 BOM CK 0070

Customs Act, 1962 — Section 11, 111(d), 111(m)Indian Penal Code, 1860 — Section 292(2)Trade Marks Act, 1999 — Section 82, 139

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High Courts20 Mar 2024Dismissed

Dattatraya R. Karale Vs Shekhar Balasaheb Genbhau And Others

Bombay High Court · (2024) 03 BOM CK 0059

Constitution Of India, 1950 — Article 226, 324

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High Courts19 Mar 2024Dismissed/Disposed Of

Balasaheb Hanmantrao Solaskar And Others Vs Mumbai Agriculture Produce Market Committee Central Facility Building And Others

Bombay High Court · (2024) 03 BOM CK 0077

Constitution Of India, 1950 — Article 226

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High Courts18 Mar 2024Allowed

Shridhar K. Berde Vs Ranjeetmal J. Oswal, Since Deceased Thr. L. Rs. Vasnatibai R. Oswal & Ors

Bombay High Court · (2024) 03 BOM CK 0096

Code Of Civil Procedure, 1908 — Section 115Maharashtra Rent Control Act, 1999 — Section 13, 13(G), 16, 16(1)(g), 16(i), 16(1)(i), 16(6), 16(6)(d)

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High Courts18 Mar 2024Allowed

Geetaram Vs State Of Maharashtra

Bombay High Court · (2024) 03 BOM CK 0058

Explosive Substances Act, 1908 — Section 3, 4, 5Indian Penal Code, 1860 — Section 304, 379, 379II, 429

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High Courts18 Mar 2024Dismissed

Ramesh And Others Vs State Of Maharashtra

Bombay High Court · (2024) 03 BOM CK 0057

Indian Penal Code, 1860 — Section 34, 302, 304II, 324, 504

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High Courts18 Mar 2024Disposed Of

Assets Reconstruction Company (India) Ltd Vs Union Of India And Others

Bombay High Court · (2024) 03 BOM CK 0056

Transfer Of Property Act, 1882 — Section 52, 65A

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High Courts15 Mar 2024Disposed Of

Anil D. Agarwal Vs Union Of India & Ors

Bombay High Court · (2024) 03 BOM CK 0051

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High Courts15 Mar 2024

Avimay Sohrab Hakim Vs State Of Maharashtra & Ors

Bombay High Court · (2024) 03 BOM CK 0050

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High Courts14 Mar 2024Dismissed/Disposed Of

Vinod Fakira Marathe & Ors Vs State Of Maharashtra & Ors

Bombay High Court · (2024) 03 BOM CK 0055

Constitution Of India, 1950 — Article 16, 166, 227, 227(1), 227(2), 227(3), 235, 236(b), 309Code Of Civil Procedure, 1908 — Order 4 Rule 1

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High Courts14 Mar 2024Allowed

Subhash Choudhary Vs State Of Maharashtra And Others

Bombay High Court · (2024) 03 BOM CK 0046

Maharashtra Public Universities Act, 2016 — Section 11, 11(14), 11(14)(d), 11(14)(e), 11(14)(f)

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High Courts14 Mar 2024Dismissed

Municipal Corporation Of Greater Mumbai Vs M/s. B. J. Development Corporation Pvt. Ltd And Others

Bombay High Court · (2024) 03 BOM CK 0045

Constitution Of India, 1950 — Article 226, 300ADevelopment Control Regulations, 1991 — Regulation 35Land Acquisition Act, 1894 — Section 6, 18, 25, 50, 50(2)

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High Courts14 Mar 2024Dismissed

Official Liquidator, High Court, Bombay Of Sundeep Polymers Pvt. Ltd. & Ors Vs State Of Maharashtra Through Its Secretary, Co-Operation Department & Ors

Bombay High Court · (2024) 03 BOM CK 0044

Constitution Of India, 1950 — Article 227Maharashtra Cooperative Societies Rules, 1961 — Rule 86FMaharashtra Co-Operative Societies Act, 1960 — Section 91, 101, 154, 154(2A), 154B(29)

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