High Courts15 Apr 2024Dismissed
Yash Engineers Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0054
COURT ARCHIVE
Bombay High Court judgments, 2024
716 judgments · page 20 of 36
High Courts15 Apr 2024Allowed
Rahul Gajanan Tumbada Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0048
Indian Penal Code, 1860 — Section 302, 376, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8Evidence Act, 1872 — Section 27
High Courts12 Apr 2024Allowed
Sunanda Ashok Sonawane Vs District Judge, District Court And Others
Bombay High Court · (2024) 04 BOM CK 0064
Constitution Of India, 1950 — Article 14, 226, 309
High Courts12 Apr 2024
Abhishek Ajit Chavan Vs Gauri Abhishek Chavan
Bombay High Court · (2024) 04 BOM CK 0060
Constitution Of India, 1950 — Article 227Indian Penal Code, 1860 — Section 34, 323, 354, 377, 498A, 506, 504Hindu Marriage Act, 1955 — Section 13(1)(ia), 26
High Courts12 Apr 2024Disposed Of
State Of Maharashtra Vs Baliram
Bombay High Court · (2024) 04 BOM CK 0041
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20, 20(1)
High Courts12 Apr 2024
Modern India Limited & Ors Vs Financial Technologies (I) Ltd, Now Known As 63 Moons Technologies Ltd. & Ors
Bombay High Court · (2024) 04 BOM CK 0040
Bombay High Court (Original Side) Rules, 1980 — Rule 107, 108, 109, 111, 112, 113, 114, 114(1)(a)Maharashtra Protection Of Interest Of Depositors (In Financial Establishments) Act, 1999 — Section 5
High Courts12 Apr 2024Dismissed
Sanghmitra R. Sandansing Vs Municipal Corporation Of Greater Mumbai And Others
Bombay High Court · (2024) 04 BOM CK 0039
Mumbai Municipal Corporation Act, 1888 — Section 80B(4)(a), 80B(5)(a)
High Courts12 Apr 2024Allowed/Dismissed
Hindustan Petroleum Corporation And Others Vs Mavji Jethalal Rathod And Others
Bombay High Court · (2024) 04 BOM CK 0038
Industrial Disputes Act, 1947 — Section 17B
High Courts12 Apr 2024Dismissed
Mayuresh Mangesh Bhatkar And Others Vs Union Of India And Others
Bombay High Court · (2024) 04 BOM CK 0034
High Courts10 Apr 2024Allowed
Tukaram Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0043
Indian Penal Code, 1860 — Section 34, 302, 498A, 498A(a)Code Of Criminal Procedure, 1973 — Section 161
High Courts10 Apr 2024Dismissed
Deogiri Nagri Sahakari Bank Limited And Others Vs M/s. Powerup Electricals And Others
Bombay High Court · (2024) 04 BOM CK 0042
Maharashtra Co-Operative Societies Act, 1960 — Section 101, 154Indian Contract Act, 1872 — Section 128, 133, 135
High Courts10 Apr 2024
Ajay Kisan Shelke Vs State Of Maharashtra & Anr
Bombay High Court · (2024) 04 BOM CK 0037
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 4(2), 5(m), 15
High Courts10 Apr 2024Dismissed
IKEA India Private Limited And Others Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0036
Maharashtra Minor Mineral Extraction (Development And Regulation) Rules, 2013 — Rule 46, 46(i)Maharashtra Land Revenue Code, 1966 — Section 48(7)Mines And Minerals (Development And Regulation) Act, 1957 — Section 3, 3(d), 3(e)
High Courts10 Apr 2024Dismissed
B-Right Real Estate Limited Vs Pune Metropolitan Region And Others
Bombay High Court · (2024) 04 BOM CK 0035
Constitution Of India, 1950 — Article 226
High Courts10 Apr 2024Dismissed
Harshwardhan Dhanaji Patil Vs Vikas Tanaji Patil
Bombay High Court · (2024) 04 BOM CK 0032
High Courts08 Apr 2024Allowed
Santosh And Others Vs State Of Maharashtra
Bombay High Court · (2024) 04 BOM CK 0033
Indian Penal Code, 1860 — Section 34, 107, 306, 498A
High Courts04 Apr 2024Allowed
Jawahar Speakers And Mandap Contractor Vs District Collector And Others
Bombay High Court · (2024) 04 BOM CK 0031
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2024Dismissed
Madhukar Namdeo Bawaskar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0030
Constitution Of India, 1950 — Article 14, 226
High Courts04 Apr 2024Dismissed
Rahul Gorakhanath Kadam And Others Vs State Of Maharashtra And Others
Bombay High Court · (2024) 04 BOM CK 0027
Constitution Of India, 1950 — Article 14, 226
High Courts04 Apr 2024Allowed
Rajesh Shantilal Sejpal And Others Vs Maharashtra State Road Transport Corporation And Others
Bombay High Court · (2024) 04 BOM CK 0026
Motor Vehicles Act, 1988 — Section 166, 168, 173Income Tax Act, 1961 — Section 10, 16, 88