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Bombay High Court judgments, 2024

716 judgments · page 18 of 36

High Courts06 May 2024Allowed

Nana @ Budha Uttam Koli And Others Vs State Of Maharashtra And Others

Bombay High Court · (2024) 05 BOM CK 0008

Maharashtra Prevention Of Dangerous Activities Of Slumlords Bootleggers Drug-Offenders Dangerous Persons And Video Pirates Sand Smugglers And Persons Engaged In Black-Marketing Of Essential Commodities Act, 1981 — Section 3(1), 5AIndian Penal Code, 1860 — Section 353, 379Code Of Criminal Procedure, 1973 — Section 110
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High Courts06 May 2024Allowed

Baban Shamrao Pawar Vs District Magistrate, Beed And Others

Bombay High Court · (2024) 05 BOM CK 0007

Constitution Of India, 1950 — Article 22(5)Maharashtra Prevention Of Dangerous Activities Of Slumlords Bootleggers Drug-Offenders Dangerous Persons And Video Pirates Sand Smugglers And Persons Engaged In Black-Marketing Of Essential Commodities Act, 1981 — Section 3(1), 3(3)Maharashtra Prohibition Act, 1949 — Section 65(f)
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High Courts03 May 2024Disposed Of

President/Secretary And Others Vs Sangale Raosaheb Narayan And Others

Bombay High Court · (2024) 05 BOM CK 0045

Constitution Of India, 1950 — Article 226, 227Maharashtra Employees Of Private Schcols (Conditions Of Service) Rules, 1981 — Rule 33, 36(1), 36(1)(2), 36(2), 36(2)(a), 36(2)(3), 36(3), 36(4), 37(1), 37(2)(a)(ii), 37(2)(a)(iii), 37(2)(c), 37(2)(d), 37(4), 37(5), 37(6)
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High Courts03 May 2024Disposed Of

Suvarna Netaji Patil Vs Smita Ashok Patil

Bombay High Court · (2024) 05 BOM CK 0029

Registration Of Births And Deaths Act, 1969 — Section 17, 17(2)Evidence Act, 1872 — Section 35, 76Code Of Civil Procedure, 1908 — Section 100
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High Courts26 Apr 2024Allowed

Badrunisa Vs Sabdar Khan And Others

Bombay High Court · (2024) 04 BOM CK 0068

Transfer Of Property Act, 1882 — Section 53AProhibition Of Benami Property Transactions Act, 1988 — Section 4Indian Trusts Act, 1882 — Section 82
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