High Courts24 Jan 2022
Mumbai Grahak Panchayat And Another Vs State Of Maharashtra And Others
Bombay High Court · (2022) 01 BOM CK 0041
COURT ARCHIVE
Bombay High Court judgments, 2022
1,299 judgments · page 64 of 65
High Courts21 Jan 2022Allowed
Nabeel Construction Pvt. Ltd Vs Union Of India And Others
Bombay High Court · (2022) 01 BOM CK 0038
Constitution Of India, 1950 — Article 226Sabka Vishwas (Legacy Dispute Resolution) Scheme Rules, 2019 — Rule 6(3)Finance Act (No.2), 2019 — Section 83, 121(e), 121(r), 123, 123(c), 125, 125(e), 125(1), 125(1)(e), 127
High Courts20 Jan 2022Allowed
Narayan Sadanand Rakshe Vs State Of Maharashtra
Bombay High Court · (2022) 01 BOM CK 0040
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 307
High Courts20 Jan 2022Disposed Of
Ashwini Ashish Dighe Vs Union Of India And Others
Bombay High Court · (2022) 01 BOM CK 0036
Constitution Of India, 1950 — Article 226, 227Foreign Trade (Development And Regulation) Act, 1992 — Section 2(e), 11(2)Special Economic Zones (SEZ) Act, 2005 — Section 2(n), 2(m), 3(1), 51
High Courts19 Jan 2022Dismissed
Mosa Anand Rajulu Vs M/S. V. Ships Monaco And Another
Bombay High Court · (2022) 01 BOM CK 0039
Employees� Compensation Act, 1923 — Section 3, 4, 4(1), 10, 15, 17, 19(2), 22A, 28, 28(1), 28(2), 29, 30
High Courts19 Jan 2022Allowed
Manisha Dnyneshwar Londhe Vs State Of Maharashtra And Others
Bombay High Court · (2022) 01 BOM CK 0037
High Courts18 Jan 2022Disposed Of
Laxman Sardarsingh Rajput Vs Deputy Director, (Education) And Others
Bombay High Court · (2022) 01 BOM CK 0035
High Courts18 Jan 2022Partly Allowed
Lilabai Anandrao Mahale And Others Vs Ratnabai Rajesh Chaudhari And Others
Bombay High Court · (2022) 01 BOM CK 0034
Code Of Civil Procedure, 1908 — Section 21, 115, Order 7 Rule 11, Order 7 Rule 11(d)Court Fees Act, 1870 — Section 6(iv)
High Courts18 Jan 2022Partly Allowed
Reliance General Insurance Company Vs Shobha And Others
Bombay High Court · (2022) 01 BOM CK 0033
Motor Vehicles Act, 1988 — Section 166(1)(c)
High Courts18 Jan 2022Disposed Of
Ravindra And Others Vs Anil And Others
Bombay High Court · (2022) 01 BOM CK 0032
Indian Succession Act, 1925 — Section 276
High Courts18 Jan 2022Dismissed
Suryakant Kisan Pawar Vs Deputy Collector, Mumbai And Presiding And Others
Bombay High Court · (2022) 01 BOM CK 0031
Constitution Of India, 1950 — Article 21, 226, 227Maintenance And Welfare Of Parents And Senior Citizens Act,2007 — Section 2(b), 2(d), 2(f), 4, 4(2), 4(3), 5, 5(7), 5(9), 7, 23, 23(2)
High Courts18 Jan 2022Disposed Of
Renuka @ Rinku @ Ratan Kiran Shinde And Others Vs Union Of India And Others
Bombay High Court · (2022) 01 BOM CK 0030
Constitution Of India, 1950 — Article 14, 19, 21, 32, 72, 161, 257(1)Maharashtra Prisons (Prisoners Sentenced To Death) Rules, 1971 — Rule 3, 13, 13(2), 14, 14(2), 15Prisons Act, 1894 — Section 59(18), 59(28)
High Courts18 Jan 2022Allowed
Dr. Dipak Vishwnathrao Muley Vs State Of Maharashtra And Others
Bombay High Court · (2022) 01 BOM CK 0029
Constitution Of India, 1950 — Article 226Maharashtra Civil Services (Pension) Rules, 1982 — Rule 9, 9(21), 27, 27(1), 27(2)(a), 27(2)(b), 27(2)(b)(i), 27(2)(b)(ii), 27(3), 27(4), 27(6), 27(6)(a), 130Maharashtra Universities Act, 1994 — Section 9
High Courts18 Jan 2022Partly Allowed
Avinash Malharrao Kakade Vs Mumbai Agricultural Produce Market Committee And Others
Bombay High Court · (2022) 01 BOM CK 0028
Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 — Rule 59(6), 59(10), 59(19), 59(24), 59(26), 59(29), 59(31), 60(4), 63(1)Maharashtra Agricultural Produce Marketing (Development And Regulation) Act, 1963 — Section 52B
High Courts17 Jan 2022Dismissed
Concrete Additives And Chemicals Pvt. Ltd Vs S N Engineering Services Pvt. Ltd
Bombay High Court · (2022) 01 BOM CK 0056
Arbitration And Conciliation Act, 1996 — Section 7, 11
High Courts17 Jan 2022Disposed Of
Pramila Premnath Gadekar Vs Premnath P. Gadekar And Others
Bombay High Court · (2022) 01 BOM CK 0027
High Courts17 Jan 2022Disposed Of
Dy. Collector (L.A.) Collectorate Building, Panaji, Goa And Others VsShantabai Laxmikant Shet Parkar
Bombay High Court · (2022) 01 BOM CK 0026
High Courts17 Jan 2022Disposed Of
Dilip Borkar Vs General Administration Department, Govt. Of Goa
Bombay High Court · (2022) 01 BOM CK 0025
High Courts17 Jan 2022Dismissed
Divisional Controller Vs Shridhar S/O. Kashiram Sangle And Others
Bombay High Court · (2022) 01 BOM CK 0024
High Courts17 Jan 2022Allowed
Harvinder Kaur Vishakha Singh And Others Vs Tarvinder Singh K. Singh And Others
Bombay High Court · (2022) 01 BOM CK 0023
Motor Vehicles Act, 1988 — Section 147Employees Compensation Act, 1923 — Section 3, 3(1), 30(1)