High Courts10 Feb 2022Disposed Of
Deepak Annaraya Metakari And Others Vs State Of Maharashtra
Bombay High Court · (2022) 02 BOM CK 0026
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 209, 377, 378, 386, 386(b)(i)
COURT ARCHIVE
Bombay High Court judgments, 2022
1,299 judgments · page 62 of 65
High Courts10 Feb 2022Disposed Of
Acquino Avith Martis Vs State Of Maharashtra
Bombay High Court · (2022) 02 BOM CK 0022
Indian Penal Code, 1860 — Section 302, 309, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Feb 2022Dismissed
State Of Maharashtra Vs Omprakash @ Munna Aliyar Singh And Others
Bombay High Court · (2022) 02 BOM CK 0021
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 209, 417
High Courts09 Feb 2022Dismissed
State Of Maharashtra Vs Ramraksha Chhatradhari Singh And Others
Bombay High Court · (2022) 02 BOM CK 0025
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 417
High Courts09 Feb 2022Allowed
Sheetal Anil Berlekar And Others Vs State Of Maharashtra
Bombay High Court · (2022) 02 BOM CK 0024
Indian Penal Code, 1860 — Section 34, 302Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 3
High Courts09 Feb 2022Dismissed/Disposed Of
State Of Maharashtra And Others Vs Mahadev Ramu Takkekar And Others
Bombay High Court · (2022) 02 BOM CK 0023
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 326, 504
High Courts08 Feb 2022Dismissed
Bhausaheb S/O Rakhama Rohokale Vs Shamrao N. Kulat And Others
Bombay High Court · (2022) 02 BOM CK 0020
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 173
High Courts08 Feb 2022Dismissed
Vidhi Haresh Karia Vs State Of Maharashtra And Others
Bombay High Court · (2022) 02 BOM CK 0019
Constitution Of India, 1950 — Article 14, 226Maharashtra Public University Act, 2016 — Section 86
High Courts08 Feb 2022Allowed
Ladkya Jiva Bhurbhura And Others Vs State Of Maharashtra
Bombay High Court · (2022) 02 BOM CK 0018
Indian Penal Code, 1860 — Section 34, 302, 452Evidence Act, 1872 — Section 27
High Courts08 Feb 2022Dismissed
Bombay Gymkhana Limited Vs Regional Director, ESI Corporation
Bombay High Court · (2022) 02 BOM CK 0017
Employees� State Insurance (General) Regulations, 1950 — Regulation 26, 31, 31AEmployees� State Insurance Act, 1948 — Section 2(12), 38, 39, 39(5), 39(5)(a), 45A, 45C, 45I, 68, 75, 77, 77(1A)(b), 82, 85B, 97, 97(2)Workmen's Compensation Act, 1923 — Section 4, 4A
High Courts04 Feb 2022Dismissed
State Of Maharashtra Vs Gulab Dattu Patil And Others
Bombay High Court · (2022) 02 BOM CK 0016
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 209, 125, 417
High Courts04 Feb 2022Partly Allowed/Dismissed
Sagar Bhagwan Dhembre Vs State Of Maharashtra
Bombay High Court · (2022) 02 BOM CK 0015
Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304, 304II, 323, 326, 504Code Of Criminal Procedure, 1973 — Section 164, 209, 313
High Courts04 Feb 2022Disposed Of
M/s. Kaka Carpets Vs Union Of India And Others
Bombay High Court · (2022) 02 BOM CK 0014
Constitution Of India, 1950 — Article 226Customs Act, 1962 — Section 110
High Courts03 Feb 2022Disposed Of
Naresh Kumar Kapoor And Others Vs Glimpse Infrastructure Pvt. Ltd And Others
Bombay High Court · (2022) 02 BOM CK 0013
High Courts03 Feb 2022Disposed Of
Mayur Vidyadhar Sawant Gurov Vs Vidyadhar Datta Sawant (DEC)
Bombay High Court · (2022) 02 BOM CK 0012
High Courts03 Feb 2022Dismissed
New India Assurance Company Ltd Vs Bhagaji And Others
Bombay High Court · (2022) 02 BOM CK 0011
Motor Vehicles Act, 1988 — Section 166
High Courts03 Feb 2022Dismissed
Sayed Arshad Zaidi Vs Municipal Commissioner And Others
Bombay High Court · (2022) 02 BOM CK 0010
Mumbai Municipal Corporation Act, 1888 — Section 105B
High Courts02 Feb 2022Disposed Of
Manisha Shetty And Anr Vs Satya Sai Co-Op Housing Society Ltd., Thr. Its Secretary Mr. Puttuswamy Gudigar
Bombay High Court · (2022) 02 BOM CK 0009
High Courts02 Feb 2022Allowed
Saiju Varghis And Others Vs State
Bombay High Court · (2022) 02 BOM CK 0008
Indian Penal Code, 1860 — Section 34, 376(D), 506(ii)
High Courts02 Feb 2022
Sham Friyamal Kashelani And Others Vs Secretary, Revenue & Forest, Government Of Maharashtra And Others
Bombay High Court · (2022) 02 BOM CK 0007