High Courts27 Nov 2021Disposed Of
True Axiz Resort Pvt. Ltd., Thr. Its Director Vs State Of Goa, Thr. Its Chief Secretary And 4 Ors
Bombay High Court · (2021) 11 BOM CK 0121
COURT ARCHIVE
Bombay High Court judgments, 2021
754 judgments · page 9 of 38
High Courts26 Nov 2021
Reis Duarto Pereira Vs Navitty Josephine Pereira & Anr
Bombay High Court · (2021) 11 BOM CK 0116
High Courts26 Nov 2021Allowed
Santosh Ganpat Mane Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0115
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 465, 467, 471Maharashtra Protection Of Interest Of Depositors (In Financial Establishments) Act, 1999 — Section 3, 4
High Courts25 Nov 2021Allowed
Sahal S/O Amer Chaus And Others Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0119
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 120B, 409, 420, 467, 468, 471
High Courts25 Nov 2021Allowed
Bank Of India, Rep. By Its Poa, Salvador Jessie Fijardo Vs Gautam R. Gaikwad
Bombay High Court · (2021) 11 BOM CK 0113
Negotiable Instruments Act, 1881 — Section 138
High Courts25 Nov 2021Allowed
Superpack Vs Commissioner Of Central Excise And Customs
Bombay High Court · (2021) 11 BOM CK 0112
Customs Act, 1962 — Section 28, 28AB, 111(m), 112(a), 112(b), 130
High Courts25 Nov 2021Allowed
Tanushri D/O Kishor Nemade Vs Vice-Chairman / Member Secretary
Bombay High Court · (2021) 11 BOM CK 0111
High Courts25 Nov 2021Dismissed
New India Assurance Company Limited Vs Sau Vedubai Rupchand Patil And Others
Bombay High Court · (2021) 11 BOM CK 0110
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts25 Nov 2021
Punam Co-Operative Housing Society Ltd Vs Pratap Issardas Bhatia & Ors
Bombay High Court · (2021) 11 BOM CK 0109
High Courts25 Nov 2021Dismissed
State Of Maharashtra Vs Munna Ibrahim Shaikh And Others
Bombay High Court · (2021) 11 BOM CK 0108
Indian Penal Code, 1860 — Section 34, 323, 498A, 504
High Courts25 Nov 2021Dismissed
Mohammed Ashfaq Dawood Shaikh Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0107
Code Of Civil Procedure, 1908 — Order 8 Rule 1Indian Penal Code, 1860 — Section 34, 120(B), 323, 341, 342, 354(B), 376(D), 377, 504, 506(II)Evidence Act, 1872 — Section 27
High Courts25 Nov 2021
State Of Maharashtra Vs Vijay Mohan Jadhav @ Nanu
Bombay High Court · (2021) 11 BOM CK 0106
Constitution Of India, 1950 — Article 14, 21Code Of Civil Procedure, 1908 — Order 8 Rule 1Indian Penal Code, 1860 — Section 34, 75, 120B, 201, 228A, 323, 341, 342, 351, 354A(III), 354(B), 375(D), 376, 376A, 376AB(1), 376(D), 376(DA), 376(DB), 376(E), 376(1), 376(2), 376(3), 377, 506(II)
High Courts25 Nov 2021Dismissed
State Of Maharashtra And Others Vs Ramkirat Munilal Goud And Others
Bombay High Court · (2021) 11 BOM CK 0104
Indian Penal Code, 1860 — Section 201, 302, 363, 376(2)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164, 235(2), 313
High Courts23 Nov 2021Dismissed
Air India Ltd Vs Dharman K. Patil
Bombay High Court · (2021) 11 BOM CK 0103
Constitution Of India, 1950 — Article 226, 227Payment Of Gratuity (Central) Rules, 1972 — Rule 10(1)Industrial Disputes Act, 1947 — Section 332B
High Courts23 Nov 2021Dismissed
Maharashtra Employees Union Vs Union Of India And Others
Bombay High Court · (2021) 11 BOM CK 0101
Contract Labour (Regulation And Abolition) Act, 1970 — Section 12Industrial Disputes Act, 1947 — Section 2(k), 10
High Courts23 Nov 2021Allowed
Suresh S/O Devikisan Oza Vs State Of Maharashtra And Others
Bombay High Court · (2021) 11 BOM CK 0097
Limitation Act, 1963 — Section 4, 5, 12Insolvency And Bankruptcy Code, 2016 — Section 61(2)
High Courts22 Nov 2021Dismissed/Disposed Of
Yousuf Badshah Shaikh Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0100
Indian Penal Code, 1860 — Section 34, 302, 307, 498ACode Of Criminal Procedure, 1973 — Section 235, 235(1), 313, 428, 437(A)
High Courts22 Nov 2021Dismissed
Pinku @ Premprakash Yadunath Singh Vs State Of Maharashtra
Bombay High Court · (2021) 11 BOM CK 0099
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 174, 313, 313(4)Evidence Act, 1872 — Section 8, 58
High Courts18 Nov 2021Dismissed
Anand And Others Vs Rahul And Others
Bombay High Court · (2021) 11 BOM CK 0090
Constitution Of India, 1950 — Article 226, 227Maharashtra Public Trusts Act, 1950 — Section 17, 20, 22, 22A, 22(1), 22(2), 28, 41C, 50A, 54(3), 70, 70A, 70(1)(b), 79(1), 79AALimitation Act, 1963 — Section 14
High Courts18 Nov 2021Dismissed
Natthu And Others Vs State Of Maharashtra And Others
Bombay High Court · (2021) 11 BOM CK 0088
Indian Penal Code, 1860 — Section 34, 294, 323, 504, 506Maharashtra Media Persons And Media Institutions (Prevention Of Violence And Damage Or Loss To Property) Act, 2017 — Section 2(1), 2(b), 3, 4