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Judgment
N. J. Jamadar, J
Heard the learned counsel for the parties.
The learned counsel submits that, the cross examination of plaintiff's first witness, on commission, is over and the learned Commissioner has submitted report of Commission.
The Commissioner's report is taken on record.
The learned counsel for the plaintiff submits that the plaintiff intends to examine two more witnesses. The affidavit in lieu of examination-in-chief of plaintiff's second witness Mrs. Mona I. Doctor and and third witness Mr. Hiten Jhaveri are tendered.
The learned counsel submits that the plaintiff intends to file a further affidavit in lieu of examination-in-chief of plaintiff's third witness Mr. Hiten Zaveri.
Plaintiff's witness No.2 Mrs. Mona I. Doctor is present in Court and is administered oath.
Name : Mrs. Mona I. Doctor
Age : 57 years.
Occu. : Private Serivce
Address : Flat No.14A, 3rd Floor, 67, Punam CHS Ltd,
Plot No.67, Nepean Sea Road,
Mumbai - 400006.
On S. A.
Further Examination-in-Chief of PW-2 by Mr. Deepak Chitnis, Advocate for the Plaintiff :
The affidavit in lieu of examination-in-chief is now shown to me. The said affidavit is affirmed by me. It bears my signature. The contents of the affidavit are true and correct.
P.C.:
The affidavit in lieu of examination-in-chief of plaintiff's second witness Mrs. Mona I. Doctor is marked as Exhibit- P1/51.
List on 26th November, 2021 for filing additional affidavit in lieu of examination-in-chief of plaintiff's third witness Mr. Hiten Zaveri.
