High Courts11 Aug 2021Allowed
Ravindra Sudam Adhikari Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0005
Maharashtra Police Act, 1951 — Section 56, 56 (1) (a)(b), 59, 60
COURT ARCHIVE
Bombay High Court judgments, 2021
754 judgments · page 25 of 38
High Courts10 Aug 2021Disposed Of
Harishchandra Dhondiram Kalgude & Ors Vs Suresh Maruti Mhaske & Ors
Bombay High Court · (2021) 08 BOM CK 0031
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 92, 92(1), 93Societies Registration Act, 1860 — Section 2(2A), 2(10), 2(13), 2(18), 3, 9, 18, 26, 31, 36, 36A, 36A(2), 36B, 37E, 38E, 39E, 40E, 41E, 41D, 41E, 47, 50, 50(iii), 50(iv), 50(b), 50(c), 50(p), 50(q), 51, 51(1), 51(2), 52, 52(1), 52A, 56C, 56D, 56E, 56F, 56I, 56J, 56K, 56L, 56M, 56N, 56O, 56P, 56Q, 56R, 56S, 56T, 57, 58, 59, 60, 61, 66, 67A, 68, 69, 70, 70A, 71, 72, 73, 74, 75, 76, 77, 79, 79D, 80, 84
High Courts10 Aug 2021Disposed Of
Fine Exime Private Limited Vs Union Of India And Others
Bombay High Court · (2021) 08 BOM CK 0030
Central Goods And Services Tax Act, 2017 — Section 54, 62, 63, 64, 67, 73, 74, 83, 107, 107(6), 107(7)Himachal Pradesh Goods And Services Act, 2017 — Section 83(1), 107
High Courts10 Aug 2021Dismissed
Popat Vs State Of Maharashtra
Bombay High Court · (2021) 08 BOM CK 0029
High Courts10 Aug 2021Disposed Of
Sau. Manjulabai @ Marabai Pralhad Patil Vs Nana Bhika Chaudhari And Others
Bombay High Court · (2021) 08 BOM CK 0028
Motor Vehicles Act, 1988 — Section 168, 173
High Courts10 Aug 2021Allowed
Dr.Suhas Shriram Bavikar And Others Vs Mazharulla Khan And Others
Bombay High Court · (2021) 08 BOM CK 0027
Maharashtra Land Revenue Code, 1966 — Section 247
High Courts10 Aug 2021Dismissed
Sandip Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0026
High Courts10 Aug 2021Dismissed
Prashant And Others Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0025
High Courts10 Aug 2021
Kamlakar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0024
High Courts10 Aug 2021Dismissed
Aminuddin And Others Vs Kalyan And Others
Bombay High Court · (2021) 08 BOM CK 0023
Code Of Civil Procedure, 1908 — Order 26 Rule 10, Order 26 Rule 10(2)Evidence Act, 1872 — Section 137, 138, 139, 140, 141, 142, 143
High Courts10 Aug 2021Allowed
Gangadhar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0022
High Courts10 Aug 2021Dismissed
Raju Onkar Sandanshiv And Others Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0021
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 34, 186, 304, 323, 353, 354, 504, 506
High Courts05 Aug 2021Disposed Of
Ashish Patel Vs Edubridge International School And Others
Bombay High Court · (2021) 08 BOM CK 0004
Constitution Of India, 1950 — Article 226National Commission For Minority Educational Institutes Act, 2004 — Section 2(g)
High Courts05 Aug 2021
Jagdish Suresh Kedare Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0003
Constitution Of India, 1950 — Article 226, 342(1)
High Courts04 Aug 2021Allowed
Sachin S/O Shantilal Bhansali Vs State Of Maharashtra And Others
Bombay High Court · (2021) 08 BOM CK 0002
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 300, 300(2)Indian Penal Code, 1860 — Section 188, 272, 273, 328
High Courts03 Aug 2021Disposed Of
Darasing @ Maruti Vakilya, Bhosale And Others Vs State Of Maharashtra
Bombay High Court · (2021) 08 BOM CK 0001
Constitution Of India, 1950 — Article 14Maharashtra Control Of Organized Crime Act, 1999 — Section 2, 2(1)(d), 2(1)(e), 3, 3(1), 3(1)(i), 3(1)(ii), 3(4), 7, 12, 18, 19, 23Indian Penal Code, 1860 — Section 345, 354, 376(2)(g), 395, 506(2)
High Courts30 Jul 2021Disposed Of
Sunil Gundu Desai Vs State Of Maharashtra & Ors
Bombay High Court · (2021) 07 BOM CK 0014
Constitution Of India, 1950 — Article 226
High Courts29 Jul 2021Allowed
Mohammad Imtiyaz Khan Vs State Of Maharashtra
Bombay High Court · (2021) 07 BOM CK 0013
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Maharashtra Ownership Of Flats (Regulation Of The Promotion Of Construction Sale Management And Transfer) Act, 1963 — Section 3, 4, 13, 14Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Jul 2021Dismissed
Shakil Mohamod Attar Vs State Of Maharashtra And Ors
Bombay High Court · (2021) 07 BOM CK 0012
Constitution Of India, 1950 — Article 226
High Courts28 Jul 2021Allowed
Edelweiss Asset Reconstruction Co.Ltd Vs Recovery Officer, Income-Tax Department And Others
Bombay High Court · (2021) 07 BOM CK 0011
Constitution Of India, 1950 — Article 226, 372Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 43Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 3, 13(2), 13(4), 25E, 26E, 35