High Courts06 Jan 2017Disposed Off
Saryu Properties and Hotels Pvt. Ltd. Vs Chief Controlling Revenue Authority
Bombay High Court · (2017) 2 ALLMR 163 : (2017) 3 MhLJ 355
Bombay Stamp Act, 1958 - Section 53(1A)
COURT ARCHIVE
Bombay High Court judgments, 2017
2,616 judgments · page 130 of 131
High Courts05 Jan 2017Dismissed
Manoj s/o Ishwarlal Sharma Vs Riti @ Archana w/o Manoj Sharma
Bombay High Court · (2017) 01 BOM CK 0167
Code of Civil Procedure, 1908, Section 9A, Section 20(c), Section 20(a) - Other suits to be instituted where defendants reside or cause of action arises - Other suits to be i
High Courts05 Jan 2017
Mr. Gaurang Mangesh Suctancar, son of Mr. Mangesh S. Suctankar Vs State of Goa, through Chief Secretary, Government of Goa, & Anr.
Bombay High Court · (2017) 01 BOM CK 0163
High Courts05 Jan 2017
Raghunath Jiroji Dhurve Vs The State of Maharashtra
Bombay High Court · (2017) 01 BOM CK 0151
Indian Penal Code, 1860, Section 302, Section 304 - Punishment for murder - Punishment for culpable homicide not amounting to murder
High Courts05 Jan 2017Dismissed
Shri A. B. Adhao Vs The Union of India and Others
Bombay High Court · (2017) 01 BOM CK 0144
Central Reserve Police Force Rules, 1955, Rule 44, Rule 46, Rule 66, Rule 2, Rule 29, Rul
High Courts05 Jan 2017Disposed Off
Shri A. B. Adhao Vs Union of India
Bombay High Court · (2017) 3 AIRBomR 27 : (2017) LIC 2294
Central Reserve Police Force Rules, 1955 - Rule 72
High Courts05 Jan 2017Disposed Off
Dnyanoba Baburao Pandhare Vs The State of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 806 : (2017) ALLMRCri 1594
Evidence Act, 1872 - Section 3, Section 45, Section 68Penal Code, 1860 (IPC) - Section 300, Section 302, Section 34
High Courts05 Jan 2017Dismissed
SEBI Employees Association, Mumbai Vs Securities and Exchange Board of India
Bombay High Court · (2017) 2 AIRBomR 257 : (2017) LIC 1132
Securities and Exchange Board of India (Employees Service) Regulations, 2001 - Regulation 6, Regulation 7Securities and Exchange Board of India Act, 1992 - Section 9
High Courts05 Jan 2017Dismissed
The Commissioner of Income Tax Vs Shri Samson Perinchery
Bombay High Court · (2017) 392 ITR 4
Income Tax Act, 1961 - Section 271(1)(c)
High Courts05 Jan 2017Dismissed
Manoj Vs Riti @ Archana
Bombay High Court · (2017) 1 ALLMR 508 : (2017) 2 CivCC 444 : (2017) 2 MhLJ 663
Civil Procedure Code, 1908 (CPC) - Section 20(a), Section 9AHindu Adoptions and Maintenance Act, 1956 - Section 18
High Courts05 Jan 2017Dismissed
Pundlik Basu Chavan Vs The State of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 723 : (2017) ALLMRCri 917 : (2017) 2 BomCR(Cri) 31 : (2017) 1 MhLJCrl 500
Evidence Act, 1872 - Section 24, Section 3Penal Code, 1860 (IPC) - Section 300
High Courts05 Jan 2017Allowed
Union of India Vs Suresh Chadra Sharma
Bombay High Court · (2017) 1 ALLMR 528 : (2017) 2 BCR 595 : (2017) 3 MhLJ 236
Railway Servants (Discipline and Appeal) Rules, 1968 - Rule 10(5), Rule 6
High Courts05 Jan 2017Dismissed
Kalu Pahelwan Vs State of Maharashtra
Bombay High Court · (2017) 2 BomCR(Cri) 29 : (2017) 2 MhLJCrl 272
Arms Act, 1959 - Section 25, Section 4Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, Section 143, Section 147, Section 147, Section 148, Section 149, Section 149, Section 307, Section 323, Section 324, Section 336, Section 337, Section 506
High Courts05 Jan 2017Allowed
Vidarbha Mahajan Samiti Vs State of Maharashtra
Bombay High Court · (2017) 2 AIRBomR 232 : (2017) 1 ALLMR 526 : (2017) 2 MhLJ 796
Bombay Money Lenders Act, 1946 - Section 18(2)(a)Bombay Stamp Act, 1958 - Section 2(1)
High Courts05 Jan 2017Disposed Off
Cummins (I) Limited Vs Industrial Cleaning Services
Bombay High Court · (2017) 1 AIRBomR 705 : (2017) 2 ALLMR 1 : (2017) 2 BCR 333 : (2017) 1 CLR 612 : (2017) 152 FLR 1026 : (2017) LIC 786 : (2017) 1 LLJ 359 : (2017) 3 MhLJ 294
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 7
High Courts05 Jan 2017Allowed
Shri Ivan Francis Fernandes Vs State of Goa
Bombay High Court · (2017) 1 AIRBomRCri 836 : (2017) ALLMRCri 794
Registration of Births and Deaths Act, 1969 - Section 15Registration of Births and Deaths Rules, 1999 - Rule 11(1)
High Courts05 Jan 2017Dismissed
Shri. Rudra Vs Union of India
Bombay High Court · (2017) 3 ALLMR 268 : (2017) 2 MhLJ 672
High Courts05 Jan 2017Dismissed
Chandrakant Somnath Melge Vs Balasaheb Somnath Melge
Bombay High Court · (2017) 2 ALLMR 624 : (2017) 3 MhLJ 668
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts04 Jan 2017
Dilip s/o Bhaiyyasingh Tekan Vs State of Maharashtra
Bombay High Court · (2017) 01 BOM CK 0192
Indian Penal Code, 1860, Section 376 - Punishment for rapeProtection Of Children From Sexual Offences Act, 2012, Section 4, Section 6,
High Courts04 Jan 2017Disposed off
John Pereira Vs The Health Officer, Primary Health Officer Siolim, & Ors.
Bombay High Court · (2017) 01 BOM CK 0181
Goa, Daman and Diu Public Health Act, 1985, Section 94A