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Bombay High Court judgments, 2017

2,616 judgments · page 128 of 131

High Courts11 Jan 2017Partly Allowed

Mr. Damodar Rambhau Gulhane Vs The State of Maharashtra

Bombay High Court · (2017) ALLMRCri 850 : (2017) 2 BomCR(Cri) 346 : (2017) MCR 406 : (2017) 1 MhLJCrl 668

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 406, Section 417, Section 498A, Section 514, Section 516
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High Courts10 Jan 2017

Muskan Vs The State of Maharashtra

Bombay High Court · (2017) 01 BOM CK 0156

Code of Criminal Procedure, 1973, Section 313, Section 313 - Power to examine the accused - Power to examine the accusedIndian Penal Code, 1860, Secti
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High Courts10 Jan 2017Partly Allowed

Shaikh Shakil Shaikh Khalil Vs State of Maharashtra

Bombay High Court · (2017) 1 AIRBomRCri 614 : (2017) ALLMRCri 1266 : (2017) 2 BomCR(Cri) 113 : (2017) 2 MhLJCrl 101

Evidence Act, 1872 - Section 8, Section 9Penal Code, 1860 (IPC) - Section 300, Section 300, Section 323, Section 34
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High Courts10 Jan 2017Allowed

Mohd. Samir Mohd. Juber Shaikh Vs State of Maharashtra

Bombay High Court · (2017) 1 AIRBomRCri 529 : (2017) ALLMRCri 1143 : (2017) 1 Crimes 668 : (2017) 1 MhLJCrl 641

Criminal Procedure Code, 1973 (CrPC) - Section 306Evidence Act, 1872 - Section 133, Section 3, Section 30, Section 45, Section 8Penal Code, 1860 (IPC) - Section 300, Section 300, Section 376, Section 377
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High Courts10 Jan 2017Allowed

Smt. Linabai @ Pramilabai w/o Ashok Dhivare Vs The State of Maharashtra

Bombay High Court · (2017) 1 AIRBomRCri 570 : (2017) ALLMRCri 738 : (2017) 2 BomCR(Cri) 191 : (2017) 1 MhLJCrl 723

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 202, Section 482Penal Code, 1860 (IPC) - Section 34, Section 420, Section 465, Section 467, Section 468, Section 471, Section 504, Section 506
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High Courts10 Jan 2017Allowed

The State of Maharashtra Vs Varsha Shankarrao Phadke

Bombay High Court · (2017) 1 AIRBomRCri 653 : (2017) ALLMRCri 712 : (2017) 1 BomCR(Cri) 843 : (2017) 1 Crimes 406 : (2017) 1 MhLJCrl 774

Arms Act, 1959 - Section 4Penal Code, 1860 (IPC) - Section 307, Section 34, Section 384, Section 447, Section 504, Section 506 (2)
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