High Courts29 Nov 2016Dismissed
T.A.I. Pharma Ltd. Vs Wockhardt Ltd.
Bombay High Court · (2017) 2 AIRBomR 311 : (2017) 1 BCR 826
Arbitration and Conciliation Act, 1996 - Section 8Contract Act, 1872 - Section 145
COURT ARCHIVE
Bombay High Court judgments, 2016
2,269 judgments · page 8 of 114
High Courts29 Nov 2016Disposed off
Shri Namdev Sadashiv Adsul Vs State of Maharashtra
Bombay High Court · (2017) 2 AIRBomR 436 : (2017) 1 BCR 608
Land Acquisition Act, 1894 - Section 4Maharashtra Industrial Development Act, 1961 - Section 35
High Courts29 Nov 2016Dismissed
M/s. Livewel Aviation Services Pvt. Ltd. Vs Bhartiya Kamgar Sena
Bombay High Court · (2017) 1 CLR 629 : (2017) 152 FLR 239 : (2017) 2 MhLJ 579
Contract Labour (Regulation and Abolition) Act, 1970 - Section 2(a)(i)
High Courts28 Nov 2016Disposed Off
Wilson Benjamin Castellino Vs State Of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 454 : (2017) ALLMRCri 427 : (2017) 1 BomCR(Cri) 467 : (2017) CriLJ 1479 : (2016) 6 MhLJCrl 452
Constitution of India, 1950 - Article 20(2)Prison Act, 1952 - Section 48A
High Courts28 Nov 2016Disposed Off
PNP Polytex Pvt. Ltd. Vs Union of India
Bombay High Court · (2017) 346 ELT 560
High Courts28 Nov 2016Dismissed
M/s Mahaveer Paper Products Ltd. Vs State of Maharashtra
Bombay High Court · (2017) 152 FLR 11
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Dismissed
Shri Lonkaran Chothmalji Parmar Vs State of Maharashtra
Bombay High Court · (2017) 1 CriCC 338 : (2016) 4 Crimes 646
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, Section 342, Section 363, Section 366, Section 372, Section 373, Section 376
High Courts28 Nov 2016Disposed Off
Principal Commissioner of Cus. Vs Interport Impex P. Ltd.
Bombay High Court · (2017) 346 ELT 223
High Courts25 Nov 2016Disposed Off
Essar Procurement Services Ltd Vs Paramount Constructions
Bombay High Court · (2016) 11 BOM CK 0084
Arbitration And Conciliation Act, 1996 — Section 28, 34Indian Contract Act, 1872 — Section 73, 74Limitation Act, 1963 — Section 9
High Courts25 Nov 2016Allowed
Madhusudan Bhimrao Nandurkar Vs Purushottamdas Pranjivandas Suratwala
Bombay High Court · (2017) 2 MhLJ 328
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13(1)(g)
High Courts25 Nov 2016Disposed Off
Central Bureau of Investigation Vs Coodli Ravikumar
Bombay High Court · (2017) 1 BomCR(Cri) 29 : (2017) 2 Crimes 202
Evidence Act, 1872 - Section 3, Section 34, Section 45, Section 65BPenal Code, 1860 (IPC) - Section 120B, Section 120B, Section 120B, Section 409, Section 409, Section 409, Section 467, Section 467, Section 471, Section 471, Section 477A, Sec
High Courts25 Nov 2016Dismissed
Commissioner of Income Tax Vs Umicore Finance
Bombay High Court · (2017) 1 BCR 382 : (2017) 291 CurTR 174 : (2017) 1 MhLJ 155 : (2017) 244 Taxman 43
Companies Act, 1956 - Section 581ZNIncome Tax Act, 1961 - Section 45(1), Section 47, Section 47A
High Courts25 Nov 2016Disposed Off
Shri Premanad G. Phadte Vs State of Goa
Bombay High Court · (2017) 4 AIRBomR 214 : (2017) 1 BCR 527
Goa School Education Rules, 1986 - Rule 86(2)
High Courts25 Nov 2016Allowed
Mahesh Vs State of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 581 : (2017) 1 MhLJCrl 207
Child Labour (Prohibition and Regulation) Act, 1986 - Section 14, Section 3Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, Section 26
High Courts25 Nov 2016Allowed
Rahul @ Bala s/o. Digamber Sonavane Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 5093 : (2017) 2 MhLJCrl 648
Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts25 Nov 2016Allowed
Nuhu Khan s/o Babulal Pathan Vs Syed Salim S/o Syed Hussain
Bombay High Court · (2016) ALLMRCri 5056 : (2017) 1 MhLJCrl 512
Criminal Procedure Code, 1973 (CrPC) - Section 378
High Courts25 Nov 2016Allowed
M/s Agrawal Ginning Pressing Vs Shri Rasul Nabi
Bombay High Court · (2017) 152 FLR 259
Employees Compensation Act, 1923 - Section 3, Section 4A
High Courts24 Nov 2016Dismissed
Manoj Prabhakar Lohar Vs State of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 417 : (2017) 1 BomCR(Cri) 417 : (2017) MCR 303
Bombay Police Act, 1951 - Section 161(1)Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482, Section 482Penal Code, 1860 (IPC) - Section 364A
High Courts24 Nov 2016Allowed
M/s. Maharashtra Insecticides Ltd. Vs State of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 577 : (2016) ALLMRCri 5065
Criminal Procedure Code, 1973 (CrPC) - Section 482Insecticides Act, 1968 - Section 17, Section 18, Section 24(3), Section 29(3), Section 29(l)(a), Section 33
High Courts24 Nov 2016Dismissed
Ahmedkhan S/o Alamkhan Pathan Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 5061 : (2017) 1 MhLJCrl 634
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 34, Section 420, Section 467, Section 468