High Courts05 Jan 2016Dismissed
Ahmed Gulam Mohd. Sayyed Vs The State of Maharashtra
Bombay High Court · (2016) 01 BOM CK 0019
Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Bombay High Court judgments, 2016
2,269 judgments · page 114 of 114
High Courts04 Jan 2016Allowed
Alvito Gonsalves Vs The Deputy Commissioner of the Corporation of the City of Panaji and Others
Bombay High Court · (2016) 01 BOM CK 0009
High Courts04 Jan 2016Disposed Off
In the matter of the Companies Act, 1 of 1956 and in the matter of various Companies (in Liquidation) and in the matter of suspension of Mr. S.M. Shetty-Group ''D'' Company paid staff
Bombay High Court · (2016) 3 BCR 701 : (2016) 1 LLJ 420 : (2016) 1 LLN 577
High Courts04 Jan 2016Dismissed
Dadasaheb Appa Tamkhade and Others Vs The State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 509 : (2016) ALLMRCri 1260 : (2016) 3 BomCR(Cri) 396
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts04 Jan 2016Disposed off
Atanasio Monseratte and Others Vs State of Goa and Others
Bombay High Court · (2016) 01 BOM CK 0005
High Courts04 Jan 2016Disposed off
In Re: S.M. Shetty and Others
Bombay High Court · (2016) 01 BOM CK 0004
High Courts04 Jan 2016Disposed Off
Jetking Infotrain Limited Vs Commissioner of Service Tax
Bombay High Court · (2016) 01 BOM CK 0003
Finance Act, 1994 - Section 76, Section 77, Section 78
High Courts04 Jan 2016Disposed Off
Jetking Infortrain Ltd. Vs Commissioner of Service Tax
Bombay High Court · (2016) 332 ELT 405