CourtKutchehry.com

COURT ARCHIVE

Bombay High Court judgments, 2016

2,269 judgments · page 112 of 114

High Courts07 Jan 2016Dismissed

Rajendrakumar and Others Vs The State of Maharashtra and Others

Bombay High Court · (2016) 3 AIRBomR 211 : (2016) 3 BCR 60 : (2016) 6 MhLJ 290

Bombay Prohibition Act, 1949 - Section 1, Section 11, Section 11, Section 117, Section 11A, Section 12, Section 13, Section 139, Section 139 (1) (a), Section 139 (1)(a), Section 139(1), Section 139(1)(a), Section 139(1)(n), Section 139(c), Section 14,
Read judgment
High Courts07 Jan 2016Dismissed

Yogesh Baburao Patil Vs Rupali Yogesh Patil

Bombay High Court · (2016) 2 AIRBomR 93 : (2016) 1 ALLMR 907 : (2016) 6 BCR 549 : (2017) 2 RCRCivil 502

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 3, Order 14 Rule 5, Order 20 Rule 5, Section 100, Section 11Hindu Marriage Act, 1955 - Section 9
Read judgment
High Courts07 Jan 2016Allowed

Wasim Mohammed Sayyed Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 AIRBomRCri 487 : (2016) ALLMRCri 2271 : (2016) 1 BomCR(Cri) 574 : (2016) 4 MhLJCrl 42

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)(ii), Section 3(1)(iii)Constitution of India, 1950 - Article 22(5), Article 226
Read judgment
High Courts07 Jan 2016Allowed

Reliance Infrastructure Ltd. and Others Vs Roadway Solution (I) Pvt. Ltd.

Bombay High Court · (2016) 3 ArbiLR 38 : (2016) 2 BCR 297 : (2016) 3 CivilLJ 556 : (2016) 3 MhLJ 530 : (2016) 6 RAJ 296

Arbitration and Conciliation Act, 1996 - Section 11, Section 11 (12) (b), Section 17, Section 2 (1) (e), Section 2 (e), Section 2(1)(e), Section 20, Section 37, Section 42, Section 9Civil Procedure Code, 1908 (CPC) - Section 20 (c)
Read judgment
High Courts07 Jan 2016Disposed Off

Nikhil Wagle and Others Vs The State of Maharashtra and Others

Bombay High Court · (2016) 2 ACC 960 : (2016) 1 ALLMR 862 : (2016) 2 BCR 114 : (2016) 1 BomCR(Cri) 667 : (2016) 2 MhLJ 198 : (2016) 2 TAC 606

Criminal Procedure Code, 1973 (CrPC) - Section 53Motor Vehicles Act, 1988 - Section 134, Section 185, Section 19, Section 203, Section 204, Section 22Penal Code, 1860 (IPC) - Section 279, Section 304, Section 304A
Read judgment