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Bombay High Court judgments, 2016

1,794 judgments · page 72 of 90

High Courts17 Feb 2016Dismissed

Shamim Saifuddin Sarkhot Vs Jugraj Miyachand Jain and another

Bombay High Court · (2016) 4 AICLR 67 : (2016) 2 AIRBomRCri 191 : (2016) ALLMRCri 4222 : (2017) 2 BC 39 : (2016) 2 BomCR(Cri) 129 : (2016) 3 CivCC 382 : (2016) 3 CriCC 417 : (2016) 4 Crimes 547 : (2016) 4 JCC 245 : (2016) 4 MhLJ 242 : (2016) 3 MhLJCrl 192 : (2016) 2 NIJ 741

Criminal Procedure Code, 1973 (CrPC) — Section 421, 431Penal Code, 1860 (IPC) — Section 70
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High Courts16 Feb 2016Dismissed

Mayank Vs Neha Malhotra (Kohli)

Bombay High Court · (2016) 2 AIRBomR 810 : (2016) 6 BCR 37 : (2016) 3 CivCC 537 : (2017) 1 CivilLJ 66 : (2016) 3 DMC 652 : (2017) 1 HLR 294 : (2016) 4 MhLJ 340 : (2017) 2 RCRCivil 1036

Evidence Act, 1872 - Section 101, Section 102, Section 103, Section 104, Section 58Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 12, Section 12[1] [c], Section 12[1][c], Section 12[2][a], Section 12[2][a][ii]
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