High Courts05 May 2016Dismissed
Nehru Nagar Soubhagya Cooperative Housing Society Vs State of Maharashtra
Bombay High Court · (2017) 1 AIRBomR 163
Maharashtra Regional and Town Planning Act, 1966 - Section 152
COURT ARCHIVE
Bombay High Court judgments, 2016
1,794 judgments · page 46 of 90
High Courts05 May 2016Disposed Off
Partur Advocate Bar Association Vs State of Maharashtra Through it''s Principal Secretary, Law and Judiciary Department
Bombay High Court · (2016) AIR(Bombay) 196 : (2016) 4 AIRBomR 312 : (2016) 4 BCR 288 : (2016) 4 MhLJ 498
Bombay Civil Courts Act, 1869 - Section 19, 23Constitution of India, 1950 - Article 235
High Courts05 May 2016Dismissed
Neel Electro Techniques and others Vs Neelkanth Power Solutions and others
Bombay High Court · (2016) AIR(Bombay) 205 : (2016) 4 AIRBomR 345 : (2016) 2 MIPR 381 : (2017) 1 RAJ 548
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 29
High Courts05 May 2016Disposed Off
M/s Umedmal Bhikulal Vs Saibaba Trading Company
Bombay High Court · (2017) ALLMRCri 1077 : (2016) 3 BomCR(Cri) 283 : (2016) 3 DCR 38 : (2016) 5 MhLJCrl 476 : (2016) 2 NIJ 712
Criminal Procedure Code, 1973 (CrPC) - Section 203
High Courts05 May 2016Dismissed
Santosh Namdeo Bhukan Vs State of Maharashtra (Home Ministry)
Bombay High Court · (2017) 1 AIRBomRCri 404 : (2016) 3 BomCR(Cri) 165 : (2016) 4 MhLJCrl 83
Prisons (Bombay Furlough and Parole) Rules, 1959 - Rule 4(13)Prisons Act, 1894 - Section 59
High Courts05 May 2016Dismissed
Food Corporation of India Vs Brihanmumbai Mahanagar Palika
Bombay High Court · (2016) 4 AIRBomR 164
Constitution of India, 1950 - Article 226, 285Mumbai Municipal Corporation Act, 1888 - Section 146
High Courts05 May 2016Dismissed
Shri Kailash Vs State of Maharashtra
Bombay High Court · (2017) ALLMRCri 593 : (2016) 3 BomCR(Cri) 225 : (2016) 3 Crimes 97 : (2016) 2 DCR 727 : (2016) 4 MhLJCrl 555
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 May 2016Partly Allowed
National Insurance Company Ltd. Vs National Insurance Company Ltd.
Bombay High Court · (2016) 4 AIRBomR 382 : (2017) 2 ALLMR 387 : (2017) 3 MhLJ 725
Motor Vehicles Act, 1988 - Section 166
High Courts05 May 2016Dismissed
Virendra Vs State of Maharashtra, through Police Station Officer, Police Station Ajni, Nagpur & Another
Bombay High Court · (2016) ALLMRCri 2601 : (2016) 3 BomCR(Cri) 175 : (2016) 4 MhLJCrl 632
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 173Maharashtra Control of Organised Crime Act, 1999 - Section 3Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149, 294, 307, 427
High Courts05 May 2016Dismissed
Sanjay Gulabrao Deshmukh Vs State of Maharashtra
Bombay High Court · (2016) 4 BCR 284 : (2016) 5 SLR 789
Maharashtra Police (Amendment and Continuance) Act, 2014 - Section 22N(1)
High Courts05 May 2016Disposed Off
Fida Hussain Yahyabhai Bohra Vs State of Maharashtra, through Anti Corruption Bureau/Crime Branch, Amravati
Bombay High Court · (2016) ALLMRCri 2632
Criminal Procedure Code, 1973 (CrPC) - Section 436Penal Code, 1860 (IPC) - Section 34, 409, 420, 467, 468, 471, 477APrevention of Corruption Act, 1988 - Section 13, 7
High Courts05 May 2016Dismissed
Mr. Gopal Shrinivasan Vs National Spot Exchange Limited, Mumbai
Bombay High Court · (2016) 4 AIRBomR 459 : (2016) 4 BCR 492
High Courts04 May 2016Dismissed
Shubhendra K. Bhandarkar Vs Central Bank Of India & Another
Bombay High Court · (2016) 2 CLR 586 : (2016) 150 FLR 617 : (2016) LabLR 947 : (2016) LabLR 694
High Courts04 May 2016Disposed Off
Divisional Controller, Maharashtra State Road Transport Corporation Vs Prabhakar
Bombay High Court · (2016) AAC 1693 : (2016) 4 AIRBomR 185 : (2017) 2 ALLMR 47
Employees Compensation Act, 1923 - Section 4
High Courts04 May 2016Allowed
Dashrath s/o. Keshavji Pande Vs The High Court of Judicature at Bombay
Bombay High Court · (2016) 5 AIRBomR 330 : (2016) 5 BCR 84 : (2017) 1 LLN 60 : (2016) 6 MhLJ 74
Bombay High Court (Appellate Side) Service Rules, 2000 — Rule 29 (b)Constitution of India, 1950 — Article 14, 16, 229
High Courts04 May 2016Allowed
Augustinho C. Braganza Vs Sebastiao C. Braganza
Bombay High Court · (2016) 5 ALLMR 234 : (2016) 3 BCR 757 : (2015) 86 RCRCivil 112
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 11
High Courts04 May 2016Allowed
Domnic Almeida Vs State of Goa
Bombay High Court · (2016) 4 AIRBomR 352 : (2017) 2 ALLMR 395 : (2016) 3 BCR 743
Environment (Protection) Act, 1986 - Section 5Environment (Protection) Rules, 1986 - Rule 4
High Courts04 May 2016Disposed Off
Shri Sandeep K. Pujari Vs State
Bombay High Court · (2017) ALLMRCri 1553 : (2016) 3 BomCR(Cri) 30 : (2017) 3 MhLJCrl 376
Goa Maintenance of Public Order and Safety Act, 1988 - Section 3, 4
High Courts04 May 2016Dismissed
Malabar Hills Vs Best Undertaking
Bombay High Court · (2016) 165 AIC 514 : (2016) 4 AIRBomR 51 : (2016) 3 BCR 762 : (2016) 4 MhLJ 437
Electricity Act, 2003 - Section 61
High Courts04 May 2016Disposed Off
Kailash Dattatraya Jadhav and another Vs State of Maharashtra
Bombay High Court · (2017) ALLMRCri 1647 : (2016) 3 BomCR(Cri) 145
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)