High Courts13 Jun 2016Dismissed
Gangadhar @ Baburao Nagorao Ambhore Vs State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 752 : (2017) ALLMRCri 155 : (2017) 2 MhLJCrl 471
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 300
COURT ARCHIVE
Bombay High Court judgments, 2016
1,794 judgments · page 42 of 90
High Courts13 Jun 2016Dismissed
M/s. Bennet Coleman & Co. Ltd. Vs Mumbai Mazdoor Sabha
Bombay High Court · (2016) 3 CLR 362 : (2016) 150 FLR 1022 : (2016) LabLR 905 : (2016) 3 LLJ 330 : (2016) 3 LLN 57 : (2016) 4 MhLJ 811
Industrial Disputes Act, 1947 - Section 9A
High Courts13 Jun 2016Dismissed
Mohan S/o Appa Ghongade Vs State of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 709 : (2017) ALLMRCri 662 : (2016) 3 BomCR(Cri) 813
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 323, 34
High Courts13 Jun 2016Dismissed
United India Insurance Company Ltd. Vs Smt. Parubai Vinayak Katake (Since deceased deleted)
Bombay High Court · (2016) 4 ACC 278 : (2017) ACJ 869 : (2016) 4 BCR 759 : (2016) 4 MhLJ 796 : (2016) 3 TAC 353 : (2016) 2 TNMAC 272
High Courts13 Jun 2016Allowed
Dhirendra Kumar Pannalal Dixit Vs Visvesvaraya National Institute of Technology, Nagpur
Bombay High Court · (2016) 4 AIRBomR 531 : (2016) LIC 3588 : (2016) 5 MhLJ 878
High Courts10 Jun 2016Dismissed
Dilip Govindrao Thakre Vs Rekha Dilip Thakre
Bombay High Court · (2017) 2 AIRBomR 688
Hindu Marriage Act, 1955 - Section 9
High Courts10 Jun 2016Partly Allowed
Sonya @ Sonba Chandrabhan Watkar Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 111 : (2017) ALLMRCri 232 : (2017) 2 MhLJCrl 543
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jun 2016Allowed
Ashok Vs Gajanan
Bombay High Court · (2016) 168 AIC 337 : (2017) 2 ALLMR 109 : (2016) 4 CivCC 297 : (2016) 5 MhLJ 619
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jun 2016Dismissed
Manohar Chand Pinjari Vs Sultana w/o Manohar Pinjari
Bombay High Court · (2017) ALLMRCri 137 : (2016) 3 BomCR(Cri) 686 : (2017) 1 RCRCivil 353 : (2017) 1 RCRCriminal 170
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts10 Jun 2016Disposed Off
Smt. Sunanda Arun Mahale Vs Schedule Tribe Scrutiny Committee, Nashik
Bombay High Court · (2016) 6 BCR 810 : (2016) 4 MhLJ 840
High Courts10 Jun 2016Disposed Off
Ultratech Cement Limited Vs Dalmia Cement Bharat Limited
Bombay High Court · (2016) 4 ALLMR 409 : (2016) 5 BCR 100 : (2016) 67 PTC 314 : (2017) 2 RAJ 193
Trade Marks Act, 1999 - Section 17, 29
High Courts10 Jun 2016Dismissed
Shri Diago Pereira Vs State of Goa
Bombay High Court · (2016) 3 BomCR(Cri) 521
High Courts10 Jun 2016Dismissed
Sekawat S/o Shaukat Tadvi Vs Rehane Budhan Tadavi
Bombay High Court · (2016) 3 BomCR(Cri) 480
High Courts09 Jun 2016Allowed
Shri. Ulhas Kauthankar Vs State Of Goa
Bombay High Court · (2017) ALLMRCri 169 : (2016) 5 MhLJCrl 286
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts09 Jun 2016Dismissed
Ms. Kamal Constructions Vs Union of India
Bombay High Court · (2016) 4 CivilLJ 400 : (2016) 5 MhLJ 161 : (2017) 2 RAJ 145
Arbitration and Conciliation Act, 1996 — Section 34
High Courts09 Jun 2016Dismissed
Palkhi Investments & Trading Co. P. Ltd. Vs Income Tax Officer
Bombay High Court · (2016) 288 CurTR 473
Income Tax Act, 1961 — Section 271(1)(c)
High Courts09 Jun 2016Dismissed
Mr. Jamil A. Adhikari of Mumbai Indian Inhabitant Vs M/s. The Oberoi Towers Nariman Point
Bombay High Court · (2016) 2 CLR 798 : (2016) 150 FLR 795 : (2016) LabLR 901 : (2016) 4 LLJ 190
Industrial Disputes Act, 1947 - Section 10(1), 12(5)
High Courts09 Jun 2016Allowed
Bhaskar Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3080
Penal Code, 1860 (IPC) - Section 435
High Courts09 Jun 2016Disposed Off
Mohamed Arif Sagir Ahmed Muslim Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3072 : (2016) 3 BomCR(Cri) 34 : (2016) 6 MhLJCrl 162
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts09 Jun 2016Dismissed
The Divisional Office, the United India Insurance Co. Ltd. Vs Smt. Pramila Raman Ghatule
Bombay High Court · (2016) 4 ACC 356 : (2017) 1 BCR 388 : (2016) 4 MhLJ 847 : (2016) 3 TAC 378