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Bombay High Court judgments, 2016

2,269 judgments · page 4 of 114

High Courts15 Dec 2016Dismissed

Akshay Vs Arti

Bombay High Court · (2017) 1 AIRBomRCri 397 : (2017) 1 BomCR(Cri) 454 : (2017) 2 CivCC 99 : (2017) 1 DMC 445 : (2017) 2 MhLJ 235 : (2017) 1 MhLJCrl 139 : (2017) 2 RCRCriminal 773

Protection of Women From Domestic Violence Act, 2005 - Section 18, Section 19, Section 20, Section 21, Section 22, Section 23, Section 25, Section 26, Section 29, Section 72
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High Courts14 Dec 2016Disposed Off

M/s Kilpest India Limited Vs State Of Maharashtra

Bombay High Court · (2017) 1 AIRBomRCri 414 : (2017) ALLMRCri 12 : (2017) 1 BomCR(Cri) 835 : (2017) 1 MhLJCrl 189

Insecticides Act, 1968 - Section 17(i)(a), Section 18(l)(c), Section 24, Section 29(3)(i), Section 29(i)(a), Section 3(k)(i)
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High Courts13 Dec 2016Dismissed

The Security Association of India Vs Union of India

Bombay High Court · (2017) 172 AIC 887 : (2017) AIR(Bombay) 43 : (2017) 1 AIRBomR 548 : (2017) 3 BCR 835 : (2017) 1 MhLJ 717

Constitution of India, 1950 - Article 19(1)(g)Private Security Agencies (Regulation) Act, 2005 - Section 13(1)(k)
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