COURT ARCHIVE

Bombay High Court judgments, 2016

1,794 judgments · page 37 of 90

High Courts04 Jul 2016Disposed Off

Agriculture Produce Market Vs Minister for Cooperation

Bombay High Court · (2017) 1 ALLMR 600 : (2016) 6 BCR 830 : (2016) 6 MhLJ 818

Maharashtra Agricultural Produce Marketing (Development and Regulation) Rules, 1967 - Rule 102(v), Rule 103(1)

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High Courts04 Jul 2016Allowed

M/s. Kalpana Mines and Minerals Vs M/s. Muneer Enterprises

Bombay High Court · (2016) ACD 911 : (2017) 2 AICLR 154 : (2016) 2 AIRBomRCri 833 : (2016) ALLMRCri 5316 : (2017) 2 BomCR(Cri) 282 : (2017) 1 RCRCivil 444 : (2017) 1 RCRCriminal 306

Negotiable Instruments Act, 1881 (NI) - Section 118, 139

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High Courts01 Jul 2016Partly Allowed

Sau. Panchfula Ramkusan Ukey Vs State of Maharashtra

Bombay High Court · (2016) 2 AIRBomRCri 812

Penal Code, 1860 (IPC) - Section 302, 34

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High Courts01 Jul 2016Disposed Off

Lata Gajanan Wankhede Vs State of Maharashtra

Bombay High Court · (2017) 2 ALLMR 177 : (2016) 3 CLR 356 : (2017) 152 FLR 15 : (2016) 6 MhLJ 658

Constitution of India, 1950 — Article 226

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High Courts01 Jul 2016Dismissed

Smt. Vishankumari Udaysingh Varma Vs Shri. Vijaysingh Rajasingh Varma

Bombay High Court · (2016) 166 AIC 365 : (2016) 4 BCR 481 : (2016) 3 CivCC 730 : (2016) 4 MhLJ 805

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High Courts01 Jul 2016Disposed Off

Chishti Farhanuddin Qaiseruddin Chishti Vs State of Maharashtra

Bombay High Court · (2016) 4 ALLMR 846 : (2016) 4 BCR 705 : (2016) 5 MhLJ 280

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High Courts01 Jul 2016Disposed Off

Nitin Bansi Jadhav Vs Sau. Pallavi Nitin Jadhav

Bombay High Court · (2016) ALLMRCri 3559 : (2016) 3 BomCR(Cri) 320

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High Courts01 Jul 2016Dismissed

Ramesh Ramchandra Kalyankar Vs Suresh K. Haware

Bombay High Court · (2016) 4 MhLJ 803 : (2017) 1 RAJ 519

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High Courts01 Jul 2016Allowed

Sk. Rustum Vs State of Maharashtra

Bombay High Court · (2016) 2 AIRBomRCri 754 : (2016) ALLMRCri 3496 : (2016) 3 BomCR(Cri) 289 : (2016) 6 MhLJCrl 70

Penal Code, 1860 (IPC) - Section 376

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High Courts01 Jul 2016Partly Allowed

Pravin Vs State of Maharashtra

Bombay High Court · (2016) 2 AIRBomRCri 808 : (2017) ALLMRCri 181 : (2017) 2 MhLJCrl 534

Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, 307

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High Courts30 Jun 2016Allowed

Dr. Mohammed Abdul Wahid Vs Smt. Niloger Wd/o Dr. Mohammad Abdul Salim

Bombay High Court · (2017) 2 ALLMR 681 : (2017) 2 MhLJ 402

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226

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High Courts30 Jun 2016Dismissed

Titan Industries Ltd. Vs State of Maharashtra

Bombay High Court · (2016) 5 MhLJCrl 684

Bombay High Court (Appellate Side) Rules, 1960 - Rule 2(II)

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High Courts30 Jun 2016Dismissed

Nandkumar s/o. Shankarrao Rasne, Age 61 years, Occu. Business, R/o. 2542, Shahaji Road, Ahmednagar, Dist. Ahmednagar - Appellant @HASH Girish s/o. Dharamvir Madan, Age 45 years, Occu. Business, R/o. Municipal House No. 2542, Mahatma Gandhi Road, Ahmednaga

Bombay High Court · (2016) AIR(Bombay) 267 : (2016) 6 AIRBomR 223

Partition Act, 1893 - Section 4

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High Courts30 Jun 2016Allowed

H.R. Mehta Vs The Assistant Commissioner of Income Tax

Bombay High Court · (2016) 387 ITR 561

Income Tax Act, 1961 — Section 147, 148

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High Courts30 Jun 2016Disposed Off

Zainab Bee Vs Prabhakar Rajaram Kharwade

Bombay High Court · (2016) 4 AIRBomR 752 : (2017) 2 MhLJ 374 : (2016) 2 RCRRent 682

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High Courts30 Jun 2016Partly Allowed

Vivekanand Karekar Vs Sneha Karekar alias Shilpa Karekar

Bombay High Court · (2016) 4 ALLMR 918 : (2016) 6 BCR 73 : (2017) 1 DMC 705 : (2016) 5 MhLJ 366

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High Courts29 Jun 2016Allowed

Manoj Nivruttirao Chavan Vs The State of Maharashtra

Bombay High Court · (2017) ALLMRCri 511 : (2016) 6 MhLJCrl 254

Criminal Procedure Code, 1973 (CrPC) - Section 344Penal Code, 1860 (IPC) - Section 193

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High Courts29 Jun 2016Dismissed

Bharatkumar S. Gupta Vs State of Maharashtra

Bombay High Court · (2017) ALLMRCri 1060 : (2016) 5 MhLJCrl 795

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 377

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High Courts29 Jun 2016Allowed

M/s. J.K. Traders Vs State of Maharashtra

Bombay High Court · (2017) 3 AIRBomR 271

Constitution of India, 1950 - Article 14, Article 226Maharashtra Land Revenue Code, 1966 - Section 48(7), Section 48(8)

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High Courts29 Jun 2016Allowed

Joao Rodriques Vs Jose Antonio Rodrigues

Bombay High Court · (2016) 4 ALLMR 849 : (2016) 6 BCR 812 : (2016) 4 CivCC 612 : (2016) 5 MhLJ 287

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