COURT ARCHIVE

Bombay High Court judgments, 2016

2,269 judgments · page 109 of 114

High Courts14 Jan 2016Disposed off

Oil and Natural Gas Corporation Ltd. and Others Vs Essar Oil Limited and Others

Bombay High Court · (2016) 01 BOM CK 0054

Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 17, Section 21, Section 3, Section 34, Section 34(2)(a)(I), Section 34(2)(b), Section 34(2)(b)(i), Section 34(2)(b)(II), Section 34(2)(i), Section 4, Section 4

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High Courts14 Jan 2016Dismissed

Dajvip V. Patkar and Others Vs State of Goa and Others

Bombay High Court · (2016) 01 BOM CK 0048

Constitution of India, 1950 - Article 226, Article 227Dowry Prohibition Act, 1961 - Section 2, Section 4Penal Code, 1860 (IPC) - Section 304-B, Section 323, Section 34, Section 498A, Section 498-A, Section 498-A(2)

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High Courts14 Jan 2016Dismissed

Birla International Pvt.Ltd. and Ors. Vs Karvy Fiancial Services Ltd.

Bombay High Court · (2016) 5 ALLMR 263 : (2016) 4 ArbiLR 191 : (2016) 2 BCR 89 : (2016) 3 CivilLJ 696 : (2016) 3 MhLJ 819 : (2016) 6 RAJ 531

Arbitration and Conciliation Act, 1996 — Section 37, 9

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High Courts14 Jan 2016Disposed Off

Lata w/o Madhukar Thakre Vs District Deputy Registrar, Cooperative Societies, Yavatmal and Ors.

Bombay High Court · (2016) 5 ALLMR 42 : (2016) 3 BCR 765 : (2016) 2 MhLJ 864

Constitution of India, 1950 — Article 226Maharashtra Agricultural Produce Marketing (Development and Regulation) Rules, 1967 — Rule 88Maharashtra Agriculture Produce Marketing Committee (Development and Regulation) Act, 1

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High Courts13 Jan 2016Dismissed

Prashant Deepak Oswal Vs Mahesh Sahakari Bank Ltd. and Others

Bombay High Court · (2016) ALLMRCri 818

Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts13 Jan 2016Disposed Off

Cenzer Industries Ltd. Vs The Income Tax Officer 5(1)(3) and Others

Bombay High Court · (2016) 01 BOM CK 0218

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 226(3)

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High Courts13 Jan 2016Dismissed

S. Vinodkumar Diamonds Pvt. Ltd. Vs The Additional Commissioner of Income Tax and Others

Bombay High Court · (2016) 01 BOM CK 0217

Income Tax Act, 1961 - Section 254(2), Section 260A, Section 36(1)(iii), Section 43(5)

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High Courts13 Jan 2016Dismissed

The Commissioner of Income Tax-I Vs Western Coalfields Ltd.

Bombay High Court · (2016) 01 BOM CK 0213

Income Tax Act, 1961 - Section 37

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High Courts13 Jan 2016Dismissed

Hiralal Ambalal Jain Vs Indage Vintners Ltd. and Others

Bombay High Court · (2017) ACD 350 : (2016) ALLMRCri 805 : (2016) 4 BC 364 : (2016) 2 BomCR(Cri) 410 : (2016) 3 DCR 741 : (2017) 1 NIJ 261 : (2016) 3 RCRCriminal 134

Criminal Procedure Code, 1973 (CrPC) - Section 300, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141

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High Courts13 Jan 2016Dismissed

Sonyabapu Bhau Sarjine Vs State of Maharashtra

Bombay High Court · (2016) 2 AIRBomRCri 539 : (2016) ALLMRCri 5023 : (2017) 2 BomCR(Cri) 276 : (2017) 1 MhLJCrl 453

Prevention of Corruption Act, 1988 - Section 13(1)(d), 20, 7

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High Courts13 Jan 2016Allowed

Suresh Thakorbhai Waghela Vs State of Maharashtra

Bombay High Court · (2016) 2 AIRBomRCri 567 : (2016) ALLMRCri 4387 : (2017) 1 BomCR(Cri) 218

Penal Code, 1860 (IPC) - Section 306, 498A

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High Courts13 Jan 2016Dismissed

Mr. Prasad Janardan Kurade Vs Mrs. Nikita Prasad Kurade

Bombay High Court · (2016) ALLMRCri 2300

Protection of Women From Domestic Violence Act, 2005 - Section 28(2)

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High Courts13 Jan 2016Allowed

Rohidas A. Naik Vs Central Information Commission and Others

Bombay High Court · (2016) AIR(Bombay) 95 : (2016) 2 AIRBomR 214 : (2016) 337 ELT 352

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High Courts13 Jan 2016Allowed

Manisha Prakash Jadhav Vs State of Maharashtra and Others

Bombay High Court · (2016) ALLMRCri 810 : (2016) 2 BomCR(Cri) 450

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 202

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High Courts13 Jan 2016Dismissed

Dinkar Murlidhar Anap Vs Maharashtra State Road Transport Corporation

Bombay High Court · (2016) 1 ALLMR 854 : (2016) 4 BCR 342 : (2016) 2 CLR 34 : (2016) 149 FLR 248 : (2016) LabLR 604 : (2016) LabLR 226 : (2016) MCR 452

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 44

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High Courts13 Jan 2016Allowed

Ashok Govind Naik and Others Vs Village Panchayat at Marcaim and Others

Bombay High Court · (2016) 2 AIRBomR 199 : (2016) 2 BCR 390

Constitution of India, 1950 - Article 227

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High Courts13 Jan 2016Allowed

Chhaya Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 ALLMR 888 : (2016) 4 BCR 313 : (2016) MCR 1038 : (2016) 2 MhLJ 303

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High Courts13 Jan 2016Dismissed

P. Bandopadhya and Others Vs Union of India and Others

Bombay High Court · (2016) 3 BCR 829 : (2016) 3 MhLJ 402

Constitution of India, 1950 - Article 12, Article 226

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High Courts13 Jan 2016Disposed off

Cyrus Marine Services Vs K.A. Shivaraman and Others

Bombay High Court · (2016) 3 BCR 816

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)

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High Courts13 Jan 2016Dismissed

Shyam Bhiva Jadhav Vs State of Maharashtra and another

Bombay High Court · (2016) ALLMRCri 812 : (2016) 2 BomCR(Cri) 500 : (2016) 4 Crimes 84 : (2016) 2 DMC 766 : (2016) 3 RCRCivil 55 : (2016) 2 RCRCriminal 902

Protection of Women From Domestic Violence Act, 2005 — Section 12

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