High Courts15 Jan 2015Dismissed

Kedar Sanjeev Khadke Vs Anant Krishnan Narayanan

Bombay High Court · (2015) 2 ABR 369 : (2015) 3 ALLMR 16 : (2015) 6 BomCR 451 : (2015) 4 MhLj 419

Civil Procedure Code, 1908 (CPC) - Section 115Penal Code, 1860 (IPC) - Section 420Specific Relief Act, 1963 - Section 6
High Courts15 Jan 2015Disposed off

Abhimanyu Vs State of Maharashtra

Bombay High Court · (2015) 2 BomCR(Cri) 168

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 129, 130, 131, 132, 132(2)(a)
High Courts15 Jan 2015Dismissed

State of Maharashtra Vs Appasaheb Balajee Parkhe

Bombay High Court · (2016) ALLMR(Cri) 575 : (2015) 2 BomCR(Cri) 216

Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 313, 378(1)(iii)Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 106, 113-B
High Courts15 Jan 2015Disposed off

Nilesh Vs The Collector, Wardha

Bombay High Court · (2015) 4 BomCR 600

Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 - Section 2(2a), 3(3A), 63, 64, 64(ii)(b)