High Courts10 Dec 2014
Om Drishian International Ltd. Vs Dir. of Revenue Intelligence
Bombay High Court · (2015) 316 ELT 483
COURT ARCHIVE
Bombay High Court judgments, 2014
2,944 judgments · page 9 of 148
High Courts10 Dec 2014
The Director of Income Tax (Exemption) Vs The Watch Tower Bible and Tract Society of India
Bombay High Court · (2014) 12 BOM CK 0161
Income Tax Act, 1961 — Section 11
High Courts10 Dec 2014
The Oriental Insurance Co. Ltd. Vs Vidya Barad
Bombay High Court · (2015) 1 ABR 568 : (2016) ACJ 434 : (2015) 2 BomCR 559
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 140, 279, 304A, 338
High Courts10 Dec 2014
Avinash Ramkrishna Kashiwar Vs The State of Maharashtra
Bombay High Court · (2015) 1 ABR 553 : (2015) 3 ALLMR 772 : (2015) 2 BomCR 754 : (2015) 5 MhLj 830
Bombay General Clauses Act, 1904 — Section 24Constitution of India, 1950 — Article 141, 226Maharashtra Land Revenue Code, 1966 — Section 4
High Courts10 Dec 2014
Venkatesh Vs The State of Maharashtra
Bombay High Court · (2015) 1 BomCR(Cri) 440
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts10 Dec 2014
Shankar Masu Dokare Vs Shobha Subhash Dokare
Bombay High Court · (2015) 4 ALLMR 53 : (2015) 6 BomCR 550 : (2015) 2 MhLj 263
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 41 Rule 1
High Courts10 Dec 2014
Sanjay Kumar K. Shinde Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1085 : (2015) 3 BomCR(Cri) 481 : (2015) 4 CCR 123
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 107, 108, 306, 34
High Courts10 Dec 2014
Commissioner of Income Tax-10 Vs Colgate Palmolive (India) Ltd.
Bombay High Court · (2015) 370 ITR 728
Customs Act, 1962 — Section 41(1)
High Courts10 Dec 2014
Commissioner of Income Tax-13 Vs Shyam R. Pawar
Bombay High Court · (2014) 12 BOM CK 0015
Income Tax Act, 1961 — Section 68
High Courts10 Dec 2014
Sylvester and Co. Vs Union of India
Bombay High Court · (2015) 322 ELT 346
Customs Act, 1962 — Section 113(g), 114, 114(iii), 129E, 130
High Courts09 Dec 2014Allowed
Buldhana Urban Co-operative Credit Society Ltd. and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2808
Bombay Warehouses Act, 1959 - Section 32Essential Commodities Act, 1955 - Section 6 6-A
High Courts09 Dec 2014Disposed off
Shrihari Vidhyadhar Upadhye and Others Vs Prashant Vidhyadhar Upadhye and Others
Bombay High Court · (2015) 5 ALLMR 160 : (2015) 4 MhLj 347
High Courts09 Dec 2014Partly Allowed
Hindurao Rajaram Kathare and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1495
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313 — Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 300
High Courts09 Dec 2014
Mangla International Pvt. Ltd. and Others Vs Next Media Works Ltd.
Bombay High Court · (2014) 12 BOM CK 0220
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 37Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts09 Dec 2014
The Additional Commissioner of Sale Tax Vs Ashok Leyland Ltd.
Bombay High Court · (2014) 12 BOM CK 0207
High Courts09 Dec 2014
Hetal Naren Thakore Vs State of Maharashtra and Others
Bombay High Court · (2015) 1 BomCR(Cri) 772
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts09 Dec 2014
Maharashtra Small Scale Industries Development Corporation Vs Saurabh Agrawal
Bombay High Court · (2014) 12 BOM CK 0147
Right to Information Act, 2005 — Section 18, 18(2), 18(3), 20, 20(2)
High Courts09 Dec 2014
Land Acquisition Officer Vs Joao Francisco Euclides Barreto
Bombay High Court · (2014) 12 BOM CK 0096
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts09 Dec 2014
Dnyaneshwar Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 470 : (2015) 1 BomCR(Cri) 709
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts09 Dec 2014
Chandrakant Baburao Gondhali Vs Dy. Director of Social Welfare
Bombay High Court · (2015) 1 ALLMR 27 : (2015) 1 MhLj 911