High Courts11 Jan 2013
Shankar Vs Veena @ Kanchan and Another
Bombay High Court · (2013) ALLMR(Cri) 1212 : (2013) 3 DMC 643
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 131 of 135
High Courts11 Jan 2013Dismissed
Shri Rajendra Laxman Sakhare Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 564 : (2013) 3 ALLMR 322 : (2013) ALLMR(Cri) 1368 : (2013) 7 BomCR 326 : (2013) 138 FLR 1096 : (2013) LabIC 2030 : (2013) 2 LLJ 606 : (2013) 2 MhLj 260
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 73Maharashtra Universities Act, 1994 — Section 59
High Courts11 Jan 2013
Eknath Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3126 : (2014) 1 BomCR(Cri) 532 : (2014) 1 DMC 377
High Courts11 Jan 2013
GL Asia Mauritius II Cayman Limited and Others Vs Pinfold Overseas Limited and Another
Bombay High Court · (2013) 4 ABR 1063 : (2013) 2 ARBLR 334 : (2013) 3 BomCR 589
Arbitration and Conciliation Act, 1996 — Section 9
High Courts11 Jan 2013
Anil and Another Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1361 : (2013) 3 BomCR(Cri) 709
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts11 Jan 2013Dismissed
Vikram Gopalsingh Zalpe Vs M.S.R.T.C.
Bombay High Court · (2013) 138 FLR 1104
High Courts11 Jan 2013
Export Credit Guarantee Corporation of India Ltd. Vs Additional Commissioner of Income Tax and Others
Bombay High Court · (2013) 259 CTR 465 : (2013) 350 ITR 651
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 44, 5(1)
High Courts11 Jan 2013Disposed Off
Suresh Uttamrao Dhawale Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 2131
Banking Regulation Act, 1949 — Section 6, 6(1)Income Tax Act, 1961 — Section 80P, 80P(2)(a)(i)Penal Code, 1860 (IPC) — Section 109, 34, 419, 420, 468
High Courts11 Jan 2013Dismissed
Shri Shirish Vasant Borkar Vs Shri Vijaykumar K. Pillienkar Fadke
Bombay High Court · (2013) 2 ABR 173 : (2013) ALLMR(Cri) 1307 : (2013) 1 BC 547 : (2013) 3 BomCR(Cri) 843
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139Specific Relief Act, 1963 — Section 17
High Courts11 Jan 2013
Jijabai Dinkar Jadhav since deceased, through her Legal heirs (Sou. Narmada Dyandeo Thorat, Sou. Balutai Sampat Thorat and Sou. Sunanda Ashok Patil) Vs Shri Haribhau Rangnath Kulkarni
Bombay High Court · (2013) 4 ABR 466 : (2013) 5 ALLMR 187 : (2013) 3 BomCR 456 : (2013) 2 MhLj 145
High Courts11 Jan 2013Dismissed
Sunita Vasudeo Warke Vs Official Liquidator and Others
Bombay High Court · (2014) 4 ALLMR 308 : (2013) 2 MhLj 777
Companies Act, 1956 — Section 441(2), 531(1), 531(A), 536, 536(2)Negotiable Instruments Act, 1881 (NI) — Section 138Transfer of Property Act, 1882 — Section 53(A), 53A
High Courts11 Jan 2013Dismissed
Mrs. Subhashini Kar nee Panda, Through Constituted Attorney Mr. Ravi Kar Vs Mr. Samim Qureshi, Mrs. Saudamini Pani Nee Panda and Mrs. Sunandini Tripathy Nee Panda
Bombay High Court · (2013) 2 ABR 629 : (2013) 2 ALLMR 776 : (2013) 3 BomCR 40 : (2013) 3 MhLj 152
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts11 Jan 2013Allowed
VPK Urban Co-operative Credit Society Limited Vs Mrs. Nandini Shankar Waingade and State of Goa
Bombay High Court · (2013) 2 ABR 398 : (2013) ALLMR(Cri) 1204 : (2013) 1 BC 715 : (2013) 4 BomCR(Cri) 545 : (2013) CriLJ 1435
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 138(b), 139
High Courts11 Jan 2013
Prakash and Others Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2795
Criminal Procedure Code, 1973 (CrPC) — Section 107, 110(e)(g)
High Courts11 Jan 2013Disposed Off
Suhas Textile Corporation Vs Commissioner of C. Ex.
Bombay High Court · (2013) 293 ELT 23
Central Excises and Salt Act, 1944 — Section 11AC
High Courts10 Jan 2013
Samina Parveen Abdul Sattar Vs Swami Ramanand Tirth Marathwada University Nanded and Dnyanprasarak Shikshan Mandal''s College of Art''s, Commerce anD Science Parbhani (Maharashtra)
Bombay High Court · (2013) 4 ALLMR 773 : (2013) 3 MhLj 751
High Courts10 Jan 2013
SJJ Marine Pte Ltd. Vs Pisces Exim (India) Private Limited and Another
Bombay High Court · (2013) 2 ALLMR 765 : (2013) 3 BomCR 192 : (2013) 3 MhLj 684
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts10 Jan 2013
Shivmala Chandrashekhar Shete and Others Vs Fakira Biruji Patil and Others
Bombay High Court · (2013) 3 ABR 84 : (2013) 2 ALLMR 595 : (2013) 5 BomCR 250 : (2013) 2 MhLj 149
High Courts10 Jan 2013Dismissed
S.B. Avasarmol Vs Member, Industrial Tribunal and Others
Bombay High Court · (2013) 137 FLR 430
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 44
High Courts10 Jan 2013
Sanjay Mahadeo Sonwane and Others Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 1251
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A