High Courts16 Jan 2013
Kakasaheb Ranjitrao Ghumre Vs Gulabrao Nilkant Ghumre and Others
Bombay High Court · (2013) ALLMR(Cri) 3551
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 129 of 135
High Courts16 Jan 2013
Mr. Dawoodali N. Israni Vs State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 1579
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 138, 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142, 142(a)
High Courts16 Jan 2013
New India Assurance Co. Ltd. Vs Yeshwant Korgaonkar and Others
Bombay High Court · (2013) 2 ACC 660
High Courts16 Jan 2013
Sunil Pannalal Chauhan Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1356
Penal Code, 1860 (IPC) — Section 489A, 489C, 489D
High Courts16 Jan 2013
Meena Mohammad Mustaq Ansari Vs State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1254 : (2013) 3 BomCR(Cri) 473
Penal Code, 1860 (IPC) — Section 380Probation of Offenders Act, 1958 — Section 4
High Courts16 Jan 2013
M/s. Glasstech Industries (India) Pvt. Ltd. Plot L-113, M.I.D.C., Taloja Industrial Area Taloja, Raigad Vs The Workmen and Union of India
Bombay High Court · (2013) 3 ALLMR 307 : (2013) 7 BomCR 340 : (2013) 136 FLR 946 : (2013) 2 LLJ 159 : (2013) 2 MhLj 332
Constitution of India, 1950 — Article 227
High Courts16 Jan 2013Dismissed
Arunodaya Magaswargiya Mazdoor Kamgar Sahakari Sanstha Ltd. Vs The State of Maharashtra, The Divisional Commissioner, Nagpur Division, Civil Lines, Nagpur, The Collector, Nagpur District, Civil Lines, Nagpur and E-Procurement Technologies Ltd., B-704, Wallstreet, Opposite Orient Club Near Gujarat College, Ahmedabad-380066, Gujarat State (India)
Bombay High Court · (2013) 3 ABR 1326 : (2013) 3 ALLMR 386 : (2013) 3 BC 297 : (2013) 2 BomCR 43 : (2013) 2 MhLj 609
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Jan 2013
M/s. Rishiroop Polymers Private Limited and Another Vs Designated Authority, Directorate General of Anti-dumping and Allied Duties. and Others
Bombay High Court · (2013) 3 ALLMR 313 : (2013) 4 BomCR 691 : (2013) 294 ELT 547 : (2014) 43 GST 10 : (2013) 18 GSTR 409 : (2013) 2 MhLj 152
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129, 129A, 130, 130(1), 130ECustoms Tariff Act, 1975 — Section 8B, 9A, 9A(1), 9A(8), 9C
High Courts16 Jan 2013
Manohar Rangnath Patil Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1235 : (2013) 3 DMC 487
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B, 4
High Courts16 Jan 2013
Nahur Vivekanand Cooperative Housing Society Ltd. and Another Vs Union of India and Others
Bombay High Court · (2013) 4 ALLMR 279
High Courts16 Jan 2013Allowed
Sambhaji Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2412
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482Penal Code, 1860 (IPC) — Section 332, 34, 342, 353, 504Protection of Civil Rights Act, 1955 — Section 7(1)(d)
High Courts16 Jan 2013
Atul Ganeshrao Choudhari Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1736 : (2014) 3 BomCR(Cri) 671
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts15 Jan 2013
The Commissioner of Income Tax-II Vs Shri. Akil Gulamali Somji
Bombay High Court · (2013) 01 BOM CK 0275
Income Tax Act, 1961 — Section 153D
High Courts15 Jan 2013Dismissed
KHR Hospitality India Ltd. Vs State of Goa and Others
Bombay High Court · (2013) 2 ABR 139 : (2013) 3 ALLMR 130 : (2013) 6 BomCR 212
Constitution of India, 1950 — Article 226
High Courts15 Jan 2013Disposed Off
Vaishali Walmik Bagul Vs Secretary, Prerna Trust
Bombay High Court · (2013) MCR 792
High Courts15 Jan 2013Allowed
Vaishali Walmik Bagul Vs Secretary and Others
Bombay High Court · (2013) 5 MhLj 221
High Courts15 Jan 2013Disposed Off
Jacky @ Jaikishan Madhusudan Nakwal Vs State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2126
Banking Regulation Act, 1949 — Section 5, 6Bombay Police Act, 1951 — Section 110, 117
High Courts15 Jan 2013
Aalu Ratan Pawar Vs State of Maharashtra
Bombay High Court · (2013) 5 ABR 169 : (2014) ALLMR(Cri) 615
High Courts15 Jan 2013
Shri Baliram and Another Vs Shaikh Anwar Shaikh Rashid and Others
Bombay High Court · (2013) ALLMR(Cri) 2041
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 203Income Tax Act, 1961 — Section 234B, 234C, 36, 37(1), 48Penal Code, 1860 (IPC) — Section 120B, 153A, 21, 307, 341
High Courts15 Jan 2013Allowed
Ramjan Mohamad Shaikh Vs State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1359
Penal Code, 1860 (IPC) — Section 427, 436