COURT ARCHIVE
729 judgments · page 6 of 37
Bombay High Court · (1998) BomCR(Cri) 378
Bombay High Court · (1997) 2 BomCR 472
Bombay High Court · (1997) 3 ALLMR 303 : (1998) 1 BomCR 563 : (1998) 1 BOMLR 486 : (1997) 2 MhLj 158
Bombay High Court · (1997) 3 ALLMR 44 : (1997) 2 BomCR 620 : (1997) 2 MhLj 825
Bombay High Court · (1997) 2 BomCR 662
Bombay High Court · (1997) 75 FLR 678 : (1997) 2 LLJ 533
Bombay High Court · (1997) 75 FLR 649 : (1997) 2 LLJ 571
Bombay High Court · (1997) ACJ 1141 : (1996) 98 BOMLR 642 : (1997) 2 LLJ 1135 : (1997) 2 MhLj 365
Bombay High Court · (1998) 1 BomCR 600 : (1997) 75 FLR 331
Bombay High Court · (1997) 1 ALLMR 435 : (1997) 99 BOMLR 364
Bombay High Court · (1998) 1 ACC 250
Bombay High Court · (1997) 94 TAXMAN 363
Bombay High Court · (1997) 3 ALLMR 445 : (1998) 2 BomCR 438
Bombay High Court · (1997) 2 BomCR 470 : (1997) 3 CivCC 361
Bombay High Court · (1997) 3 ALLMR 376 : (1996) 98 BOMLR 665
Bombay High Court · (1997) BomCR(Cri) 357 : (1997) CriLJ 2085 : (1997) 3 MhLj 104
Bombay High Court · (1997) 138 CTR 133
Bombay High Court · AIR 1997 Bom 208
Bombay High Court · (1997) 3 BomCR 268 : (1997) 3 MhLj 59
Bombay High Court · (1998) 1 ACC 133 : (1997) ACJ 906 : (1998) 2 BomCR 420 : (1998) 3 LLJ 1087 : (1997) 1 MhLj 834