High Courts11 Jan 1996
R.S. Landge and Others Vs Sunpra Energy and Recovery Engineering Pvt. Ltd., Pune and Others
Bombay High Court · (1996) 2 LLJ 1136
Industrial Disputes Act, 1947 — Section 2, 25H, 9A
COURT ARCHIVE
Bombay High Court judgments, 1996
729 judgments · page 37 of 37
High Courts11 Jan 1996
Raghunath G. Raheja Vs The Maharashtra Medical Council and others
Bombay High Court · AIR 1996 Bom 198 : (1996) 3 BomCR 214 : (1996) 1 MhLj 687
Constitution of India, 1950 — Article 14, 226Maharashtra Medical Council Act, 1965 — Section 11, 22, 3, 30Maharashtra Medical Council Rules, 1967 — Rule 62, 63, 64, 65, 66
High Courts10 Jan 1996
Dinkar Deoram Kamble Vs The State of Maharashtra
Bombay High Court · (1997) 1 BomCR 1 : (1997) BomCR(Cri) 62
Criminal Procedure Code, 1973 (CrPC) — Section 154, 235Evidence Act, 1872 — Section 134, 3, 45, 54Penal Code, 1860 (IPC) — Section 324
High Courts10 Jan 1996
Kishor Jitendra Dalal Vs Jaydeep Investments and others
Bombay High Court · AIR 1996 Bom 254 : (1996) 98 BOMLR 82 : (1997) 89 CompCas 513
Arbitration Act, 1940 — Section 12, 28(2), 36, 37, 46
High Courts10 Jan 1996
Kishor Jitendra Dalal Vs Jaydeep Investment and another
Bombay High Court · (1996) 3 BomCR 204
Securities Contracts (Regulation) Act, 1956 — Section 12, 28, 6, 7
High Courts09 Jan 1996
Ibrahim Alias Munna Salim Shaikh Vs State of Maharashtra
Bombay High Court · (1996) CriLJ 1419
Constitution of India, 1950 — Article 19(1), 21Penal Code, 1860 (IPC) — Section 395
High Courts09 Jan 1996
Satish Solvant Extractions Private Limited Vs The New India Assurance Company Ltd.
Bombay High Court · AIR 1996 Bom 293 : (1996) 2 BomCR 695 : (1996) 98 BOMLR 968 : (1996) 1 MhLj 567
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts09 Jan 1996
Satish Solvent Extractions Private Limited Vs New India Assurance Co. Ltd.
Bombay High Court · (1996) 2 ACC 422
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts08 Jan 1996
Bhupen Dalal Vs A.K. Menon
Bombay High Court · (1996) 3 BomCR 429 : (1997) 89 CompCas 121 : (1996) 1 MhLj 886
Contempt of Courts Act, 1971 — Section 19Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 10, 11A, 13, 15, 2