High Courts08 Jul 1992
Mrs. Pramodini Patkar Vs Indian Cancer Society and Another
Bombay High Court · (1992) 65 FLR 394 : (1993) 1 LLJ 97
Industrial Disputes Act, 1947 — Section 10, 12, 2
COURT ARCHIVE
Bombay High Court judgments, 1992
801 judgments · page 23 of 41
High Courts08 Jul 1992
Commissioner of Income Tax Vs Mather and Platt (I) Ltd.
Bombay High Court · (1993) 66 TAXMAN 657
Companies Act, 1956 — Section 391, 394Income Tax Act, 1961 — Section 256(2)
High Courts08 Jul 1992Dismissed
State of Maharashtra and Others Vs Nirlon Synthetic Fibres and Chemicals Ltd. and Another
Bombay High Court · (1992) 94 BOMLR 526
Constitution of India, 1950 — Article 226Maharashtra Land Revenue Code, 1966 — Section 109, 111, 113, 114, 116
High Courts08 Jul 1992
Abde Ali Turab Ali Vs Haji Abdul Jalil and Others
Bombay High Court · (1992) 94 BOMLR 409
High Courts08 Jul 1992
Lazor Colour Prints Pvt. Ltd. Vs Union of India
Bombay High Court · (1993) ECR 5 : (1992) 62 ELT 703
Customs Act, 1962 — Section 15, 157, 157(1), 157(2), 25
High Courts07 Jul 1992
Smt. Christalin Costa and others Vs State of Goa and others
Bombay High Court · (1993) 1 BomCR 688 : (1992) CriLJ 3608 : (1993) 2 MhLj 1409
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111
High Courts07 Jul 1992
National Textile Corporation (Mah. North) Ltd. Vs Gurunath Vithal Tamase and others
Bombay High Court · (1993) 1 BomCR 305 : (1993) 2 LLJ 176
Bombay Industrial Relations Act, 1946 — Section 107
High Courts07 Jul 1992
Rashtriya Chemicals and Fertilizers Limited Vs State of Maharashtra and others
Bombay High Court · AIR 1993 Bom 144
Maharashtra Land Revenue Code, 1966 — Section 48(7)
High Courts07 Jul 1992
Narendra Amritlal Luhar Vs The State of Maharashtra
Bombay High Court · (1992) 62 ELT 297
Customs Act, 1962 — Section 108, 135, 135(1)
High Courts07 Jul 1992
Miss Prabha Kalyandeo Verma Vs The Nagpur University and Others
Bombay High Court · AIR 1993 Bom 147 : (1993) 1 BomCR 81 : (1992) 94 BOMLR 519 : (1992) 2 MhLj 1345
Constitution of India, 1950 — Article 14, 226
High Courts07 Jul 1992
Super Tiles Works and Others Vs Additional District Magistrate and Others
Bombay High Court · (1992) 3 BomCR 730
High Courts07 Jul 1992Allowed
Prabha Kalyandeo Verma Vs Nagpur University, Nagpur and others
Bombay High Court · (1992) MhLj 1345
High Courts07 Jul 1992
State of Maharashtra Vs Narendra Amritlal Luhar
Bombay High Court · (1992) 43 ECR 351
Criminal Procedure Code, 1973 (CrPC) — Section 390Customs Act, 1962 — Section 138AImports and Exports (Control) Act, 1947 — Section 5
High Courts06 Jul 1992
Swapnalok Touring Talkies, Kanhan Vs State of Maharashtra and others
Bombay High Court · (1992) 07 BOM CK 0066
High Courts06 Jul 1992
Supnalok Touring Talkies, Kanhan Vs State of Maharashtra and others
Bombay High Court · AIR 1993 Bom 115 : (1992) 94 BOMLR 675
Bombay Cinemas (Regulation) Act, 1953 — Section 2, 9Bombay Entertainments Duty Act, 1923 — Section 2Constitution of India, 1950 — Article 14, 19
High Courts06 Jul 1992
Rakesh Ramnath Saigal Vs State of Maharashtra
Bombay High Court · (1992) 2 DMC 276
Penal Code, 1860 (IPC) — Section 498A
High Courts03 Jul 1992
The Hyderabad (Sind) National College Board and another Vs The University of Bombay and others
Bombay High Court · AIR 1993 Bom 229 : (1992) 3 BomCR 712
Bombay University Act, 1974 — Section 116(6), 77C(2)Constitution of India, 1950 — Article 29(1), 30(1)
High Courts03 Jul 1992Dismissed
Mrs. Celine Viegas and Another Vs Mrs. Lilia Ana F.N. De Souza and Others
Bombay High Court · (1993) 2 BomCR 18
Easements Act, 1882 — Section 15Evidence Act, 1872 — Section 45
High Courts02 Jul 1992
Oriental Fire and General Insurance Co. Ltd. Vs Hemlata and Others
Bombay High Court · (1992) 1 ACC 374
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(2)
High Courts02 Jul 1992Dismissed
Alan Joseph D''Souza Vs Joyee Mariquinha D''Souza
Bombay High Court · (1993) 2 DMC 254
Divorce Act, 1869 — Section 36