High Courts06 Jan 1992
Commissioner of Income Tax Vs Bombay Pipe Traders
Bombay High Court · (1995) 213 ITR 282
Income Tax Act, 1961 — Section 143, 144, 145, 147, 271(1)
COURT ARCHIVE
801 judgments · page 41 of 41
Bombay High Court · (1995) 213 ITR 282