High Courts13 Mar 1991Allowed
Syed Akber Syed Hussain Vs The State of Maharashtra and Another
Bombay High Court · (1992) 2 BomCR 166
Bombay Police Act, 1951 — Section 60, 60(3)
COURT ARCHIVE
Bombay High Court judgments, 1991
837 judgments · page 33 of 42
High Courts13 Mar 1991
Commissioner of Income Tax Vs Dr. Beck and Co. (I) Ltd.
Bombay High Court · (1992) 106 CTR 227
Income Tax Act, 1961 — Section 28
High Courts13 Mar 1991
Commissioner of Income Tax Vs T. Maneklal Mfg. Co. Ltd.
Bombay High Court · (1991) 96 CTR 163 : (1991) 192 ITR 268
Income Tax Act, 1961 — Section 64, 80, 80HH, 80HHA, 80J
High Courts13 Mar 1991
Roshanally and Co. Vs Janki Narayandas Mudnaney and Others and Sitadevi Rupchand
Bombay High Court · AIR 1991 Bom 391 : (1991) 2 BomCR 322 : (1991) 93 BOMLR 864
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), Order 22 Rule 9(3)Limitation Act, 1963 — Section 5
High Courts13 Mar 1991
Commissioner of Wealth Tax Vs Smt. Anusuyadevi Taparia
Bombay High Court · (1991) 03 BOM CK 0027
Wealth Tax Act, 1957 — Section 27(1), 35, 5(1)
High Courts13 Mar 1991
COMMISSIONER OF INCOME TAX Vs DR. BECK and CO. (I) LTD.
Bombay High Court · (1992) 106 CTR 227
Income Tax Act, 1961 — Section 256(1)
High Courts12 Mar 1991
Commissioner of Income Tax Vs May And Baker (India) Pvt. Ltd.
Bombay High Court · (1991) 95 CTR 168 : (1991) 192 ITR 239
Income Tax Act, 1961 — Section 260(1), 37, 40A, 40A(7)
High Courts12 Mar 1991
Commissioner of Income Tax Vs Toshniwal Electrodes Manufacturing Co. Ltd.
Bombay High Court · (1991) 192 ITR 209
Income Tax Act, 1961 — Section 32, 43(3)
High Courts12 Mar 1991
Caltax Oil Refining (India) Limited Vs Commissioner of Income Tax
Bombay High Court · (1991) 192 ITR 193
Income Tax Act, 1961 — Section 32, 33
High Courts12 Mar 1991
Caltex Oil Refining (India) Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1991) 57 TAXMAN 44
Income Tax Act, 1961 — Section 256(1), 32, 33
High Courts12 Mar 1991
Commissioner of Income Tax Vs D.K. Kondke
Bombay High Court · (1991) 192 ITR 128 : (1991) 1 MhLj 572
Income Tax Act, 1922 — Section 15Income Tax Act, 1961 — Section 104(4), 108, 80J
High Courts11 Mar 1991
Gopal Thavardas Rajwani Vs R.D. Tyagi, Commissioner of Police, Thane and others
Bombay High Court · (1991) 93 BOMLR 528 : (1991) CriLJ 3200 : (1991) 1 MhLj 840
National Security Act, 1980 — Section 14
High Courts11 Mar 1991
Commissioner of Wealth-tax Vs S.L. Hendra
Bombay High Court · (1991) 191 ITR 565
Wealth Tax Act, 1957 — Section 15B, 27
High Courts11 Mar 1991
Sultanali Cassamali Jairajbhoy Vs Commissioner of Wealth Tax
Bombay High Court · (1991) 192 ITR 37 : (1991) 57 TAXMAN 65
Wealth Tax Act, 1957 — Section 21, 21(2), 27
High Courts11 Mar 1991
Irwin Almeida and others Vs Union of India and others
Bombay High Court · (1991) 94 CTR 191 : (1992) 197 ITR 609 : (1991) 59 TAXMAN 416
Income Tax Act, 1961 — Section 269UA, 269UC, 269UD, 269UD(1), 269UE
High Courts11 Mar 1991
Commissioner of Income Tax Vs National Asphalt Products and Construction Co.
Bombay High Court · (1992) 107 CTR 112
Income Tax Act, 1961 — Section 119, 256(2), 32A(2)
High Courts11 Mar 1991
COMMISSIONER OF INCOME TAX Vs NATIONAL ASPHALT PRODUCTS and CONSTRUCTION CO.
Bombay High Court · (1992) 107 CTR 112
Income Tax Act, 1961 — Section 32A(2)(b)(iii)
High Courts09 Mar 1991
G.N. Deshpande Vs Ishwaribai U. Ahuja and others
Bombay High Court · (1992) CriLJ 2665
Criminal Procedure Code, 1973 (CrPC) — Section 294, 342Evidence Act, 1872 — Section 157Foreigners Act, 1946 — Section 14
High Courts08 Mar 1991
Commissioner of Income Tax Vs National Machinery Manufacturers Ltd.
Bombay High Court · (1991) 97 CTR 186 : (1991) 191 ITR 483
Income Tax Act, 1961 — Section 37
High Courts08 Mar 1991
Industrial Consulting Bureau Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1991) 189 ITR 346
Income Tax Act, 1961 — Section 80MM