High Courts15 Jan 1991Dismissed
Sushma Fabrics Pvt. Ltd. Vs Union Bank of India and Another
Bombay High Court · (1991) 3 BomCR 258 : (1993) 3 LLJ 316
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
COURT ARCHIVE
Bombay High Court judgments, 1991
837 judgments · page 42 of 42
High Courts15 Jan 1991Allowed
Mohanlal Mahabirprasad and Others Vs Commissioner of Income Tax Thomas, 11th Income Tax Officer and Another
Bombay High Court · (1991) 1 BomCR 519 : (1991) 1 MhLj 984
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Income Tax Act, 1961 — Section 277
High Courts14 Jan 1991Dismissed
State of Maharashtra Vs Narayan Sitaram Chavan
Bombay High Court · (1991) 3 BomCR 567
Bombay Prohibition Act, 1949 — Section 66(1), 85(1)Evidence Act, 1872 — Section 3
High Courts11 Jan 1991
Radhakrishna Ananta Prabhu and Others Vs Siri Construction and Others
Bombay High Court · (1991) 3 BomCR 351
Specific Relief Act, 1963 — Section 15, 19
High Courts11 Jan 1991Allowed
Sushila Vs Namdeo and Another
Bombay High Court · (1991) 2 DMC 31
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jan 1991
Dattatraya Krishnaji Joshi Vs State of Maharashtra
Bombay High Court · (1991) 2 BomCR 49 : (1991) 93 BOMLR 545 : (1991) CriLJ 2097
Penal Code, 1860 (IPC) — Section 161
High Courts11 Jan 1991
Deutsche Bank Vs S.P. Kala and another
Bombay High Court · (1991) 93 BOMLR 426 : (1992) 74 CompCas 577 : (1991) 1 MhLj 728 : (1991) MhLj 728
Companies Act, 1956 — Section 446, 446(2), 446(3), 634
High Courts11 Jan 1991
Readymoney Premises Co-op. Society Ltd. and Another Vs Bombay Municipal Corporation and Others
Bombay High Court · (1991) 2 BomCR 647
Bombay Municipal Corporation Act, 1888 — Section 246A, 250, 251, 251A, 257Constitution of India, 1950 — Article 226
High Courts10 Jan 1991Dismissed
Prabhakar Vs Sou. Mangala
Bombay High Court · (1991) 1 DMC 620
Hindu Marriage Act, 1955 — Section 13(1)
High Courts10 Jan 1991
Union of India Vs Sampat Raj Dugar
Bombay High Court · (1991) 35 ECR 174 : (1991) 56 ELT 739
Customs Act, 1962 — Section 110, 111, 112, 122, 2(26)
High Courts10 Jan 1991
Rajabhau Sadashio Rasal and Others Vs State of Maharashtra
Bombay High Court · (1991) 1 BomCR 536
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts10 Jan 1991
Anant Narayan Shikhare Vs University of Bombay and Others
Bombay High Court · (1991) 2 BomCR 151
Bombay University Act, 1974 — Section 11(6), 77A, 77BConstitution of India, 1950 — Article 226
High Courts10 Jan 1991Dismissed
Omprakash Tulsiram Aggarwal and Others Vs Board of Trustees of the Port of Bombay
Bombay High Court · (1991) 2 BomCR 594
Constitution of India, 1950 — Article 12, 226Major Port Trusts Act, 1963 — Section 120, 129(1), 29(1)
High Courts09 Jan 1991
Prabhakar Dattatraya Haval Vs State of Maharashtra and another
Bombay High Court · (1991) 1 BomCR 522 : (1991) CriLJ 2106
Prevention of Corruption Act, 1947 — Section 5(1)(a), 5(1)(b)
High Courts08 Jan 1991
Regional Director, Esic, Bombay Vs Century Spinning and Weaving Co Ltd., Shahad
Bombay High Court · (1991) 63 FLR 336 : (1992) 1 LLJ 660 : (1991) MhLj 286
Employees State Insurance Act, 1948 — Section 2, 38, 39
High Courts07 Jan 1991
The Indian Rayon and Industries Ltd. Vs M/s. Sirohya Enterprises
Bombay High Court · AIR 1992 Bom 60
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts05 Jan 1991
Keshav Dattatraya Patankar and Another Vs Ranga Gopalrao Kulkarni and Others
Bombay High Court · (1991) 3 BomCR 274
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2)