High Courts21 Jun 1991Allowed
Subhash Dhananjay Inamdar Vs Rajshri Pictures Pvt. Ltd. and Others
Bombay High Court · (1995) 3 LLJ 52
COURT ARCHIVE
Bombay High Court judgments, 1991
837 judgments · page 23 of 42
High Courts21 Jun 1991Dismissed
United India Insurance Co. Ltd. Vs Forest Department and Others
Bombay High Court · (1992) ACJ 833
Motor Vehicles Act, 1939 — Section 110(1)Motor Vehicles Act, 1988 — Section 110A
High Courts21 Jun 1991
Prakash Cotton Mills Pvt. Ltd. Vs Union of India
Bombay High Court · (1991) 56 ELT 315
High Courts21 Jun 1991
Changunabai Chanoo Palkar Vs Khatau Makanji Mills Ltd. and others
Bombay High Court · (1992) 1 BomCR 85 : (1992) 65 FLR 118 : (1992) 2 LLJ 640 : (1992) 2 MhLj 1641
Bombay Industrial Relations Act, 1946 — Section 78, 79, 84Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 25F
High Courts21 Jun 1991
Canara Bank Vs Punalur Paper Mills Ltd. and others
Bombay High Court · (1992) 1 BomCR 690 : (1994) 79 CompCas 803
High Courts21 Jun 1991
INSPECTING ASSISTANT COMMISSIONER Vs HINDUSTAN LEVER LTD.
Bombay High Court · (1991) 39 ITD 147
Income Tax Act, 1961 — Section 271B
High Courts20 Jun 1991Dismissed
Madhekar Oil Mills Vs Superintendent of Central Excise and Others
Bombay High Court · (1992) 39 ECR 226
Central Excises and Salt Act, 1944 — Section 40(2)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Jun 1991
Maj. Gen. Harkisan and others Vs Shri Durga Prasad and another
Bombay High Court · (1992) CriLJ 1944 : (1991) 1 MhLj 1454 : (1991) MhLj 1454
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 415, 416, 420
High Courts20 Jun 1991Dismissed
Namdeo Vishwanath Rukari and Others Vs Bhagwan Vishwanath Kasture and Others
Bombay High Court · (1995) 3 LLJ 54
Industrial Disputes Act, 1947 — Section 2, 33C(2)
High Courts20 Jun 1991Dismissed
Thekkineth Joseph Vs Hemant A. Adhau and Another
Bombay High Court · (1993) 3 BomCR 602
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Jun 1991
Ganesh Morto Naik Vs Goa State Co-operative Bank Ltd. and Another
Bombay High Court · (1992) 1 BomCR 610
Constitution of India, 1950 — Article 226, 309, 311, 34General Clauses Act, 1897 — Section 16
High Courts19 Jun 1991
Hemant P. Vissanji and others Vs Mulshankar Shivram Rawal and another
Bombay High Court · (1991) MhLj 1265
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 319, 319(1), 482Penal Code, 1860 (IPC) — Section 379, 427, 447
High Courts18 Jun 1991
S.C.I.L. (India) Ltd. Vs Indian Bank and another
Bombay High Court · (1994) 79 CompCas 693
High Courts18 Jun 1991
Yogesh Babulal Shah Vs Union of India
Bombay High Court · (1992) 40 ECR 34 : (1992) 57 ELT 41
Constitution of India, 1950 — Article 226
High Courts18 Jun 1991
M/s. S.C.I.L. (India) Ltd. Vs Indian Bank and another
Bombay High Court · AIR 1992 Bom 131 : (1991) 4 BomCR 108
Contract Act, 1872 — Section 128
High Courts18 Jun 1991Dismissed
Madhu Spinning and Weaving Mills Pvt. Ltd. Vs East India Company
Bombay High Court · (1991) 3 BomCR 62
Arbitration Act, 1940 — Section 24
High Courts17 Jun 1991
Virendrakumar J. Handa Vs Dilawarkhan Alij Khan and others
Bombay High Court · (1991) 3 BomCR 218 : (1992) CriLJ 2476 : (1991) 2 MhLj 1371
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 457, 458, 482Motor Vehicles Act, 1988 — Section 31
High Courts14 Jun 1991
State Bank of India Vs Arora Plastics Pvt. Ltd. and Others
Bombay High Court · (1991) 4 BomCR 343
Contract Act, 1872 — Section 172Maharashtra Land Revenue Code, 1966 — Section 169(2), 265
High Courts14 Jun 1991Dismissed
The Chief Officer, Sangli Municipal Council Vs Shri Daramsing Hiralal Nagarkar
Bombay High Court · (1991) 3 BomCR 114 : (1991) 63 FLR 324 : (1994) 3 LLJ 720 : (1991) 1 MhLj 981 : (1991) MhLj 981