COURT ARCHIVE

Bombay High Court judgments, 1990

771 judgments · page 8 of 39

High Courts01 Oct 1990

Kirloskar Cummins Ltd. Vs Union of India

Bombay High Court · (1991) 33 ECR 344 : (1991) 51 ELT 325

Central Excise Rules, 1944 — Rule 11Central Excises and Salt Act, 1944 — Section 4, 4(1), 4(4)(c)Constitution of India, 1950 — Article 226

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High Courts01 Oct 1990

Mrs.Saharabegam Sikandar Shaikh and another Vs Abdul Ali Mawaji Tejani and another

Bombay High Court · AIR 1991 Bom 181 : (1991) 2 BomCR 455

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Constitution of India, 1950 — Article 227

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High Courts01 Oct 1990

Ceam Electronics Pvt. Ltd. Vs Union of India

Bombay High Court · (1990) ECR 586 : (1991) 51 ELT 309

Central Excises and Salt Act, 1944 — Section 11A, 4(1), 4(4)(c)

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High Courts28 Sept 1990Dismissed

Dnyanba Khandar Vs Indrayani Khandare

Bombay High Court · (1991) 1 BomCR 20

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts27 Sept 1990

Commissioner of Income Tax Vs Paramount Premises (P.) Ltd.

Bombay High Court · (1991) 190 ITR 259

Income Tax Act, 1922 — Section 28

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High Courts27 Sept 1990

Machinnon Machenzie and Co. Ltd. Vs Union of India

Bombay High Court · (1991) 52 ELT 190

Central Excise Rules, 1944 — Rule 7Customs Act, 1962 — Section 12, 17, 2, 22, 23

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High Courts27 Sept 1990Allowed

May and Baker (India) Ltd. Vs J.S. Coutinho, National Union of Commercial Employees and Others

Bombay High Court · (1994) 3 LLJ 630

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High Courts27 Sept 1990Dismissed

S.D. Dhanawade (Dr.) Vs The Commissioner, Kolhapur Municipal Corpn. and Others

Bombay High Court · (1991) 63 FLR 510 : (1995) 3 LLJ 40

Bombay Municipal Boroughs Act, 1925 — Section 58H

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High Courts27 Sept 1990

PDI Chemicals Private Ltd. and Another Vs Municipal Corporation of Gr. Bombay and Another

Bombay High Court · (1990) 3 BomCR 767

Bombay Municipal Corporation Act, 1888 — Article 42, 192, 192(1)

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High Courts25 Sept 1990

Jam Shri Ranjit Singhji Spg. and Wvg. Mills Co. Ltd. Vs Union of India.

Bombay High Court · (1992) 38 ECC 188 : (1990) ECR 591 : (1991) 52 ELT 365

Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 11A

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High Courts25 Sept 1990Allowed

Pramod Namdeorao Nawarkhede Vs Nagpur University and others

Bombay High Court · (1993) MhLj 145

Constitution of India, 1950 — Article 14

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High Courts25 Sept 1990

Union of India (UOI) Vs Mehta Construction Co. and Another

Bombay High Court · (1991) 1 BomCR 400

Arbitration Act, 1940 — Section 29

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High Courts24 Sept 1990

Commissioner of Income Tax Vs Dharti Films

Bombay High Court · (1990) 90 CTR 10 : (1991) 191 ITR 261

Income Tax Act, 1961 — Section 10(4), 30, 31, 32, 33

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High Courts22 Sept 1990

M/s. Climax Chemicals, Indore Vs R. Gopalnathan and another

Bombay High Court · AIR 1991 Bom 283

Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3

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High Courts21 Sept 1990

Commissioner of Income Tax Vs Asian Chemical Co.

Bombay High Court · (1990) 89 CTR 193 : (1992) 197 ITR 634

Income Tax Act, 1961 — Section 43, 43(5)

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High Courts21 Sept 1990

Climax Chemicals Vs R. Gopalnathan, Addl. Collector of Customs

Bombay High Court · (1991) 1 BomCR 16 : (1991) ECR 375 : (1991) 52 ELT 186

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High Courts20 Sept 1990

Devidayal Rolling Mills Vs Commissioner of Income Tax

Bombay High Court · (1991) 191 ITR 154 : (1991) 54 TAXMAN 261

Income Tax Act, 1961 — Section 256(2)

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High Courts20 Sept 1990Dismissed

Dhondubai Vs Proprietor, Jankidas Khandsari Sugar Factory, Partners and Owners.

Bombay High Court · (1991) ACJ 954 : (1991) 93 BOMLR 556 : (1993) 3 LLJ 804 : (1991) 1 MhLj 624

Civil Procedure Code Amendment Act, 1976 — Section 100Workmens Compensation Act, 1923 — Section 30

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High Courts20 Sept 1990

R.P. Trading and Co. Vs Union of India

Bombay High Court · (1991) 52 ELT 178

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High Courts20 Sept 1990

Arjundas Ramlal Gurwada Vs Union of India

Bombay High Court · (1990) ECR 593 : (1991) 52 ELT 362

Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 11A

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