High Courts10 Jan 1990
Mohamedali Esmail Vs Commissioner of Sales Tax
Bombay High Court · (1990) 3 BomCR 192 : (1990) 92 BOMLR 186
Bombay Sales Tax Act, 1959 — Section 2(17), 2(26), 35, 62
COURT ARCHIVE
Bombay High Court judgments, 1990
771 judgments · page 39 of 39
High Courts09 Jan 1990
Ashak Hussain Allah Detha Alias Siddique and another Vs Assistant Collector of Customs (P.), Bombay and another
Bombay High Court · (1990) 1 BomCR 451 : (1990) 92 BOMLR 122 : (1990) CriLJ 2201 : (1990) ECR 4
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439, 57Customs Act, 1962 — Section 108, 135
High Courts09 Jan 1990
Khurshed Amangool Khan Vs P.D. Palnitkar and Others
Bombay High Court · AIR 1991 Bom 362 : (1991) 3 BomCR 15 : (1991) 1 MhLj 490 : (1991) MhLj 490
Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 — Section 22(1), 4
High Courts09 Jan 1990
Commissioner of Sales Tax Vs Premier Automobiles
Bombay High Court · (1990) 92 BOMLR 138
Bombay Sales Tax Act, 1959 — Section 11, 12, 14, 14(1), 2(29)
High Courts08 Jan 1990Dismissed
Assistant Collector of Customs Vs Pukharaj Nathumal Oswal and Central Excise
Bombay High Court · (1990) 27 ECR 177
Customs Act, 1962 — Section 135(1)(b)
High Courts08 Jan 1990
Sudhakar Vs The Additional Registrar, High Court, Bombay and others
Bombay High Court · (1991) 61 FLR 492 : (1991) 2 LLJ 191
Constitution of India, 1950 — Article 14, 16
High Courts08 Jan 1990
Avery India Ltd. Vs State of Maharashtra
Bombay High Court · (1990) 01 BOM CK 0016
Bombay Sales Tax Act, 1959 — Section 32, 36, 36(3), 38, 38(2)
High Courts08 Jan 1990
State of Maharashtra Vs Kisandas Sitaldas Dayalani Kisandas Sitaldas Dayalani Vs State and Another
Bombay High Court · (1990) 27 ECR 178
Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85
High Courts04 Jan 1990
REGAL INVESTMENT and TRADING CO. (P.) LTD. Vs Income Tax OFFICER.
Bombay High Court · (1990) 33 ITD 68
Income Tax Act, 1961 — Section 80M
High Courts02 Jan 1990
PRASHANT DHONDIRAM KONDKE Vs FIFTH WEALTH-TAX OFFICER.
Bombay High Court · (1990) 33 ITD 182
Income Tax Act, 1961 — Section 36(1)Wealth Tax Act, 1957 — Section 7
High Courts02 Jan 1990
FOURTH WEALTH-TAX OFFICER Vs MRS. DOSHIBAI N. JEEJIBHOY.
Bombay High Court · (1990) 33 ITD 630
Wealth Tax Act, 1957 — Section 17, 7