High Courts24 Nov 1986Allowed
Rajesh Jaiswal and Others Vs Village Panchayat, Wadi
Bombay High Court · (1987) 1 BomCR 528
Bombay Village Panchayats Act, 1958 — Section 29
COURT ARCHIVE
Bombay High Court judgments, 1986
497 judgments · page 3 of 25
High Courts21 Nov 1986
L.D. Textile Industries Ltd. and others Vs Union of India and others
Bombay High Court · (1987) 11 ECR 82 : (1987) 28 ELT 36
High Courts21 Nov 1986Dismissed
Bombay Alloys and Castings Vs Association of Engg. Works and Another
Bombay High Court · (1987) 54 FLR 597 : (1995) 3 LLJ 838
Industrial Disputes Act, 1947 — Section 10(1)
High Courts20 Nov 1986
Gaurish Transport and Another Vs Pedro Salvador and Others
Bombay High Court · (1988) 1 ACC 180 : (1988) ACJ 509
Constitution of India, 1950 — Article 133
High Courts20 Nov 1986
Mahendra Singh and Another Vs Jagirsingh and Others
Bombay High Court · (1987) 1 ACC 439
High Courts19 Nov 1986
Jagannath Pigments and Chemicals and others Vs Bank of Baroda
Bombay High Court · (1989) 65 CompCas 393
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts19 Nov 1986
Aldo Vogel Vs Jimmy d. Nanavutty
Bombay High Court · AIR 1989 Bom 108
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts18 Nov 1986Allowed
Surgonda Babgonda Patil Vs Sajabai Bapu Soundade and Others
Bombay High Court · (1986) 11 BOM CK 0005
Central Motor Vehicles Rules, 1989 — Rule 118, 118(1)Motor Vehicles Act, 1988 — Section 92A, 95, 95(1), 96(2)
High Courts14 Nov 1986
Parle (Exports) P. Ltd. and others Vs B.K. Solanki and another
Bombay High Court · (1987) 1 BomCR 480 : (1990) 68 CompCas 291
Foreign Exchange Regulation Act, 1973 — Section 27, 27(1), 76
High Courts14 Nov 1986
Parle (Exports) Pvt. Ltd. and others Vs B.K. Solanki and another
Bombay High Court · (1987) 12 ECC 265 : (1987) 30 ELT 167
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Estate Duty Act, 1953 — Section 10Foreign Exchange Regulation Act, 1973 — Section 27, 27(1), 56, 76
High Courts13 Nov 1986
Hordillia Chemicals Ltd. and another Vs Union of India and others
Bombay High Court · (1987) 31 ELT 651
Central Excise Rules, 1944 — Rule 140(2), 8, 8(1)Central Excises and Salt Act, 1944 — Section 3
High Courts13 Nov 1986
Adarsha Dugdhalaya Private Ltd. and Another Vs P.S. Devrajan, Income Tax Officer
Bombay High Court · (1987) 168 ITR 48
Income Tax Act, 1961 — Section 28, 29, 30, 36, 36(1)
High Courts13 Nov 1986
ADARSHA DUGDHALAYA PRIVATE LTD. and Another Vs P. S. DEVRAJAN, INCOME TAX OFFICER.
Bombay High Court · (1987) 60 CTR 160
Income Tax Act, 1961 — Section 154
High Courts12 Nov 1986
Jaishree Moha Otavnekar Vs Mohas Govind Otavenkar
Bombay High Court · (1987) MhLj 160
Hindu Marriage Act, 1955 — Section 13
High Courts06 Nov 1986
Siona Nuriel Samuel Vs Nuriel Nissim Samuel
Bombay High Court · (1986) 88 BOMLR 646 : (1987) MhLj 99
Bombay City Civil Court Act, 1948 — Section 3, 4A
High Courts06 Nov 1986Allowed
Pushpaben Dayashankar Pandya and others Vs Jagannath Valji Kapadia
Bombay High Court · (1987) MhLj 209
Limitation Act, 1963 — Section 5
High Courts06 Nov 1986Dismissed
Bajirao Maruti Dhumal Vs Shankar Yallappa Mane
Bombay High Court · (1987) 1 BomCR 522 : (1987) 89 BOMLR 4 : (1987) MhLj 149
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1B)
High Courts06 Nov 1986
Oswal Woollen Mills Ltd. and Narain Dass Jain Vs Union of India (UOI), N.C. Ray, the Assistant Collector of Customs and K. Srinivasan, Collector of Customs
Bombay High Court · (1988) 15 ECR 128
Constitution of India, 1950 — Article 226
High Courts05 Nov 1986Allowed
Ratnagiri Municipal Council Vs J.S. Khanna and Company
Bombay High Court · (1987) 2 BomCR 217 : (1987) MhLj 166
Maharashtra Municipalities Act, 1965 — Section 130, 304, 304(1), 6Specific Relief Act, 1963 — Section 38
High Courts05 Nov 1986
Alluri Ramayya Vs State of Maharashtra
Bombay High Court · (1987) 1 BomCR 709 : (1986) MhLj 1055
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 201, 302