High Courts10 Jan 1986Allowed
State of Maharashtra Vs Parshuram Laxman Chalke Parshuram Laxman Chalke Vs State of Maharashtra
Bombay High Court · (1987) 2 BomCR 10
Evidence Act, 1872 — Section 27, 3Penal Code, 1860 (IPC) — Section 302, 376
COURT ARCHIVE
Bombay High Court judgments, 1986
497 judgments · page 25 of 25
High Courts09 Jan 1986Partly Allowed
Swan Mills Ltd. Vs S.V. Kotnis and Others
Bombay High Court · (1986) 52 FLR 292 : (1994) 3 LLJ 135
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts09 Jan 1986Allowed
Shri Kishore B. Dave Vs Dean, J.J. Group of Hospitals and Others
Bombay High Court · (1986) 52 FLR 380 : (1994) 3 LLJ 1001
Industrial Disputes Act, 1947 — Section 25B(1), 25F
High Courts09 Jan 1986
Jayant Vegoils and Chemicals (P) Ltd. and others Vs Union of India and others
Bombay High Court · (1986) 7 ECC 195 : (1987) 30 ELT 134
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11, 111
High Courts09 Jan 1986
Kondiba Kamble Vs State of Maharashtra
Bombay High Court · (1986) 2 BomCR 241
Penal Code, 1860 (IPC) — Section 300, 304
High Courts09 Jan 1986Allowed
Yeshwantrao Martandrao Mukane since deceased through his legal representatives and Another Vs Khushal K. Bhatia
Bombay High Court · (1986) 1 BomCR 533
Specific Relief Act, 1963 — Section 14, 36, 37, 38, 41Transfer of Property Act, 1882 — Section 53(A)
High Courts09 Jan 1986
Bhagirathibai Sonu Jadhav and Another Vs G. Ratinath Nageshkar
Bombay High Court · (1987) 1 ACC 124
High Courts09 Jan 1986Dismissed
Associated Aluminium Industries Pvt. Ltd. Vs Union of India (UOI)
Bombay High Court · (1986) 88 BOMLR 112 : (1989) 20 ECR 33 : (1986) MhLj 272
Central Excises and Salt Act, 1944 — Section 11, 11A
High Courts09 Jan 1986
Lingeshvaran Durgaiya Gaud Vs The State of Maharashtra and Others
Bombay High Court · (1987) 1 ACC 146
High Courts08 Jan 1986
Bombay Wires Healds Manufacturing Company, Bombay Vs Employees State Insurance Corporation
Bombay High Court · (1986) 3 BomCR 18 : (1986) 2 LLJ 121 : (1986) MhLj 283
Employees State Insurance Act, 1948 — Section 2(9)
High Courts08 Jan 1986
Ahmed Comerbhoy Mills Vs Union of India and another
Bombay High Court · (1986) 7 ECC 190 : (1986) 25 ELT 513
High Courts08 Jan 1986
Ranbir Rajkapoor Vs S.S. Bhonsale, Tax Recovery Officer and others
Bombay High Court · (1986) 52 CTR 388 : (1986) 162 ITR 153 : (1986) 26 TAXMAN 290
Income Tax Act, 1961 — Section 60, 61
High Courts07 Jan 1986Dismissed
Janata Janardan Shikshan Sanstha and Another Vs Vasant P. Satpute (Dr.)
Bombay High Court · (1986) 2 BomCR 131 : (1986) MhLj 260
Civil Procedure Code, 1908 (CPC) — Section 100Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 12, 16(1), 16(2), 9Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 — Rule 28(2), 28(4)
High Courts07 Jan 1986
Bombay Tyres International Ltd. Vs Union of India
Bombay High Court · (1989) 21 ECR 43 : (1989) 39 ELT 544
Central Excises and Salt Act, 1944 — Section 4(4)
High Courts06 Jan 1986Allowed
D. Thangavel Vs Jaswantrai P. Mathurla and another
Bombay High Court · (1986) MhLj 432
Criminal Procedure Code, 1973 (CrPC) — Section 294, 360(1)Penal Code, 1860 (IPC) — Section 34, 420
High Courts06 Jan 1986Allowed
Jagannath Bhau Deokate Vs State of Maharashtra
Bombay High Court · (1986) 2 BomCR 422
Penal Code, 1860 (IPC) — Section 376
High Courts06 Jan 1986Dismissed
State of Maharashtra Vs Ravindranath Arjunsingh and Others
Bombay High Court · (1986) 2 BomCR 464
Penal Code, 1860 (IPC) — Section 375