High Courts04 Mar 1986
Akbar Ali and Others Vs Mumtaz Hussain and Another
Bombay High Court · AIR 1987 Bom 39
Arbitration Act, 1940 — Section 17, 30, 31, 31(2), 32Registration Act, 1908 — Section 17
COURT ARCHIVE
Bombay High Court judgments, 1986
497 judgments · page 20 of 25
High Courts04 Mar 1986Dismissed
Gram Panchayat, Kuhi and another Vs Vijaykumar Radheshyam Bhalotiya
Bombay High Court · (1986) MhLj 618
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Mar 1986Allowed
Municipal Corporation of Greater Bombay Vs Govindbhai S. Patel and Another
Bombay High Court · (1986) 2 BomCR 428 : (1986) 88 BOMLR 217 : (1986) MhLj 323
Criminal Procedure Code, 1973 (CrPC) — Section 219Penal Code, 1860 (IPC) — Section 411
High Courts03 Mar 1986Allowed
Shamrao Bodhankar Vs Suresh Shamrao Bodhankar and Another
Bombay High Court · (1986) 2 BomCR 650
Constitution of India, 1950 — Article 226Marathwada University Act, 1974 — Section 42B(1), 42C
High Courts03 Mar 1986Dismissed
State of Maharashtra Vs Hiralal Maganlal Doshi and Others
Bombay High Court · (1986) 3 BomCR 82
Prevention of Food Adulteration Act, 1954 — Section 16(1), 17, 2
High Courts03 Mar 1986Dismissed
Lilabai (Smt.) Waghele and Others Vs Keshaorao Tidke Bhanudas Govindrao Pimple Vs Keshaorao Damaji Tidke
Bombay High Court · (1986) 3 BomCR 134 : (1986) MhLj 207
Provincial Small Cause Courts Act, 1887 — Section 25, 25A, 26, 26(1), 26(2)
High Courts03 Mar 1986Dismissed
State of Maharashtra Vs Jairam Chandrarao Gujar and Others
Bombay High Court · (1986) 3 BomCR 205
Prevention of Food Adulteration Act, 1954 — Section 17
High Courts03 Mar 1986Allowed
Bajaj Tempo Limited and Jay Hind Industries Pvt. Ltd. Vs Pimpri-Chinchwad New Township Municipal Council
Bombay High Court · (1986) 2 BomCR 321
Maharashtra Municipalities Act, 1965 — Section 304Maharashtra Village Panchayats Taxes and Fees Rules, 1960 — Rule 11, 13Specific Relief Act, 1963 — Section 38
High Courts28 Feb 1986Dismissed
Consolidated Pneumatic Tool Company (India) Ltd. Vs R.A. Gadekar and Others
Bombay High Court · (1986) 1 BomCR 484 : (1986) 52 FLR 467 : (1986) MhLj 238
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 5Industrial Disputes Act, 1947 — Section 10
High Courts28 Feb 1986
Hiralal M. Shah Vs The Central Board of Film Certification Bombay and Others
Bombay High Court · AIR 1987 Bom 192
Cinematograph Act, 1952 — Section 6
High Courts27 Feb 1986Allowed
Mehta Agencies Vs Employees State Insurance Corporation
Bombay High Court · (1986) 3 BomCR 363
Employees State Insurance Act, 1948 — Section 75
High Courts25 Feb 1986
Vijay Ramji Pawar and Others Vs Girna Sahakari Sakhar Karkhana Ltd. and Others and Shantilal Amlockchand Bured and Others
Bombay High Court · (1986) 2 BomCR 386 : (1986) MhLj 314
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 115
High Courts25 Feb 1986
Shobhana Manji Thakkar and Another Vs State of Maharashtra
Bombay High Court · (1986) 2 BomCR 554
Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 34
High Courts25 Feb 1986
Orkay Silk Mills Limited and another Vs M.S. Bindra and others
Bombay High Court · (1986) 9 ECC 44 : (1988) 19 ECR 503 : (1988) 33 ELT 48
Central Excises and Salt Act, 1944 — Section 2, 35B, 35C
High Courts24 Feb 1986
Commissioner of Sales Tax Vs Paper Process Works
Bombay High Court · (1986) 62 STC 322
Bombay Sales Tax Act, 1959 — Section 14, 2(17), 61(1)
High Courts24 Feb 1986Allowed
Bharat Petroleum Corporation Ltd. Vs S.D. Kadam and Others
Bombay High Court · (1987) 54 FLR 16 : (1994) 3 LLJ 1007
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts24 Feb 1986
Rameshchandra Udapure Vs Bhaurao Uke and Others
Bombay High Court · (1986) 3 BomCR 700
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Motor Vehicles Act, 1939 — Section 22, 23, 31, 35, 42
High Courts24 Feb 1986
Harish Vijaykumar Khaitan and another Vs State of Maharashtra and others
Bombay High Court · (1986) 2 BomCR 355 : (1986) 88 BOMLR 186 : (1986) 52 FLR 316 : (1988) 1 LLJ 314 : (1987) MhLj 794
Industrial Disputes Act, 1947 — Section 10(1), 10(3), 19(2), 9A
High Courts24 Feb 1986Dismissed
Union of India (UOI) and Others Vs Indian Aluminium Co. Ltd. and Others
Bombay High Court · (1987) 12 ECR 1067
High Courts20 Feb 1986
Commissioner of Sales Tax Vs Paper Process Works
Bombay High Court · (1986) 62 STC 317
Bombay Sales Tax Act, 1959 — Section 2(17), 52, 61(1)