High Courts24 Jun 1986Allowed
Shankar Ramchandra Iparkar since deceased by his heirs Vs Bhanudas Shankar Iparkar and Others
Bombay High Court · (1987) 1 BomCR 434
Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 101, 114
COURT ARCHIVE
Bombay High Court judgments, 1986
497 judgments · page 14 of 25
High Courts23 Jun 1986Dismissed
Vithalrao Damodhar Salve Vs Savitrabai Vithalrao Salve and others
Bombay High Court · (1987) MhLj 226
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127
High Courts23 Jun 1986
Petron Engineering Construction (Pvt.) Ltd. and another Vs Central Board of Direct Taxes and others
Bombay High Court · (1986) 57 CTR 268 : (1987) 165 ITR 668
Income Tax Act, 1961 — Section 80, 80J
High Courts23 Jun 1986
Maharashtra State Road Transport Corporation Vs State Transport Appellate Tribunal and Others
Bombay High Court · AIR 1987 Bom 100 : (1986) 2 BomCR 486 : (1987) 89 BOMLR 23 : (1986) MhLj 626
Motor Vehicles Act, 1939 — Section 2(25), 2(29), 2(3), 63(6), 68B
High Courts20 Jun 1986
State Industrial and Investment Corporation of Maharashtra Limited Vs Maharashtra State Financial Corporation and another Maharashtra State Financial Corporation Vs Charan Investment Corporation and others
Bombay High Court · (1988) 64 CompCas 102
Companies Act, 1956 — Section 125, 132, 446, 537
High Courts20 Jun 1986Allowed
Subhash Ganpatrao Kabade Vs State of Maharashtra and Others
Bombay High Court · (1987) 3 BomCR 615
Evidence Act, 1872 — Section 114, 3Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976 — Section 4
High Courts20 Jun 1986Allowed
Shri Surendra Choudhary and Others Vs Nitin Castings Ltd. and Others
Bombay High Court · (1994) 3 LLJ 275
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28
High Courts20 Jun 1986
Indian National Shipowners Association and others Vs A.B. Joshi, VI Wealth-tax Officer and another
Bombay High Court · (1986) 56 CTR 49 : (1987) 165 ITR 582
Wealth Tax Act, 1957 — Section 17, 3
High Courts19 Jun 1986Dismissed
State of Maharashtra and Others Vs Nanasaheb Mahanaji Deshmukh
Bombay High Court · (1986) 3 BomCR 357
Constitution of India, 1950 — Article 226
High Courts18 Jun 1986Allowed
Sheshrao Balwantrao Chavan Vs B.R. Bhonsle (Dr.), Ex-Vice-Chancellor, Marathwada University and Others
Bombay High Court · (1987) 1 BomCR 384
Civil Procedure Code, 1908 (CPC) — Section 11Marathwada University Act, 1974 — Section 24(1), 84
High Courts18 Jun 1986Allowed
Anwar Altaf Husan Kazi Vs State of Maharashtra
Bombay High Court · (1986) 3 BomCR 587
Motor Vehicles Act, 1939 — Section 89Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jun 1986
Madhukar Kishanrao Choudhari Vs Shri Suryakant Jog
Bombay High Court · (1986) 88 BOMLR 709
Bombay Children Act, 1948 — Section 79
High Courts17 Jun 1986Allowed
Mumbai Mazdoor Sabha Vs The Ahmedabad Advance Mills Ltd. and Others
Bombay High Court · (1995) 3 LLJ 752 : (1986) MhLj 687
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 11
High Courts16 Jun 1986
Gulabchand Daulatram Agarwal Vs Datta Mandir Sansthan Trust and Others
Bombay High Court · (1986) 2 BomCR 528
Limitation (Amendment) Act, 1962 — Article 139, 28
High Courts12 Jun 1986
The Chief Revenue Controlling Authority (Revenue), Secretariat, Panaji Vs Luis Guilherme Dias Colaco and Others
Bombay High Court · AIR 1986 Bom 370 : (1986) 3 BomCR 522 : (1986) 88 BOMLR 423 : (1986) MhLj 622
Stamp Act, 1899 — Section 2(10)
High Courts12 Jun 1986Allowed
State of Maharashtra Vs Vishwanath Sadhuji Fating and others
Bombay High Court · (1986) MhLj 703
Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(d), 378, 378(1), 378(3)
High Courts11 Jun 1986
Mahendranath Vs Nalini Vallabhdas Shah (Miss)
Bombay High Court · (1986) 3 BomCR 510
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4)
High Courts11 Jun 1986
Ramanlal Vadilal Shah and others Vs Lalitkumar Ranchhodlal and another
Bombay High Court · (1986) 3 BomCR 265 : (1986) 88 BOMLR 403
Criminal Procedure Code, 1973 (CrPC) — Section 246(3), 309, 482
High Courts09 Jun 1986
Ram Nagappa Shetty Vs Syndicate Bank and others
Bombay High Court · (1987) 2 BomCR 362 : (1986) 88 BOMLR 409 : (1987) 62 CompCas 10
High Courts14 May 1986
In re: The Central India Spinning, Weaving and Mfg. Co. Ltd.
Bombay High Court · (1986) 88 BOMLR 226