High Courts28 Jul 1986
Ahmedabad Advance Mills Ltd. and others Vs Union of India and others
Bombay High Court · (1987) 11 ECC 65
Customs Act, 1962 — Section 25(1)
COURT ARCHIVE
Bombay High Court judgments, 1986
497 judgments · page 11 of 25
High Courts27 Jul 1986Allowed
Punichand Chavan Vs State of Maharashtra and Others
Bombay High Court · (1987) 1 BomCR 748
Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974 — Section 3
High Courts25 Jul 1986Allowed
A.R.G.V. Shriniwas Reddy Vs Marathwada University and Another
Bombay High Court · (1986) 3 BomCR 347
Evidence Act, 1872 — Section 115
High Courts25 Jul 1986
Pyarasaheb Kesarisingh Rana Vs B.K. Solanki, Dy. Director, Fera
Bombay High Court · (1988) 37 ELT 539
Foreign Exchange Regulation Act, 1947 — Section 23(D)(1), 5(1), 52
High Courts25 Jul 1986Allowed
Pyarsaheb Kesarisingh Rana Vs B.K. Solanki, Dy. Director, FERA
Bombay High Court · (1990) 27 ECC 66
Foreign Exchange Regulation Act, 1947 — Section 5(1)(a)
High Courts24 Jul 1986
Sharadchandra Shripad Marathe Vs Gurushant Gangadhar Kamble and others
Bombay High Court · (1987) 1 BomCR 120 : (1987) 11 ECC 166 : (1986) 25 ELT 915 : (1986) MhLj 738
Central Excises and Salt Act, 1944 — Section 9AAConstitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Jul 1986
Sai Shipping Co. Pvt. Ltd. Vs J. Datta, Member, C.B.E. and C. and others
Bombay High Court · (1987) 11 ECC 110 : (1988) 19 ECR 245 : (1986) 25 ELT 623
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 115, 115(2), 2(22)
High Courts24 Jul 1986
Light Metal Works and others Vs Union of India and another
Bombay High Court · (1987) 11 ECC 16 : (1986) 25 ELT 613
Central Excise Rules, 1944 — Rule 56
High Courts24 Jul 1986Allowed
Mohd. Hanif Gudusab Vs South India Corporation (Agencies) Pvt. Ltd.
Bombay High Court · (1986) 07 BOM CK 0054
Workmens Compensation Act, 1923 — Section 4A, 4A(3)
High Courts24 Jul 1986Dismissed
Shriram Krishnappa Asegaonkar Vs State of Maharashtra and Another
Bombay High Court · (1987) 1 BomCR 59 : (1986) MhLj 1004
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 195, 199, 2, 204Penal Code, 1860 (IPC) — Section 417A, 420, 468, 477A
High Courts24 Jul 1986
Kirtilal Moolchand and Co. and another Vs Union of India and others
Bombay High Court · (1987) 11 ECC 78 : (1986) 25 ELT 620
Constitution of India, 1950 — Article 226
High Courts24 Jul 1986Allowed
Kirtilal Moolchand and Co. Vs Union of India (UOI) and Others
Bombay High Court · (1988) 14 ECR 52
Constitution of India, 1950 — Article 226
High Courts23 Jul 1986
Silve Impex (Private) Ltd. and another Vs Union of India and others
Bombay High Court · (1988) 19 ECR 474 : (1986) 25 ELT 910
High Courts23 Jul 1986
Mackinnon Mackenzie and Co. Ltd. Vs Audrey D''Costa of Bombay and Another
Bombay High Court · (1987) 2 BomCR 654 : (1986) 88 BOMLR 516
Equal Remuneration Act, 1976 — Section 1(3), 4(3)
High Courts23 Jul 1986
Union of India (UOI) and Others Vs Godrej Soaps (P) Ltd. and Another
Bombay High Court · (1987) 2 BomCR 282 : (1986) 88 BOMLR 502 : (1986) 10 ECC 343 : (1990) ECR 192 : (1987) 11 ECR 44
High Courts23 Jul 1986
Hong Kong Island Shipping Co. Ltd. and Others Vs The Additional Collector of Customs (Preventive) and Union of India (UOI) Hong Kong Island Shipping Co. Ltd. Vs V.M. Vaidya, Superintendent of Customs, Rummaging and Intelligence, The Collector of Customs and Union of India (UOI)
Bombay High Court · (1988) 14 ECR 141
Customs Act, 1962 — Section 115
High Courts23 Jul 1986
Hong Kong Island Shipping Co. Ltd. Vs Additional Collector of Customs (Preventive) Bombay and others
Bombay High Court · (1986) 10 ECC 232 : (1986) 26 ELT 35
Customs Act, 1962 — Section 111, 115, 115(2)
High Courts22 Jul 1986
Shri Cutchi Visa Oswal Derawasi Jain Mahajan Vs B.D. Borude, I.T. Maharashtra and others
Bombay High Court · (1987) 1 LLJ 81
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts22 Jul 1986
Baburao Hari Pawar Vs State of Maharashtra
Bombay High Court · (1986) 07 BOM CK 0018
Penal Code, 1860 (IPC) — Section 201
High Courts21 Jul 1986
Parle Products Ltd. and another Vs Union of India and another
Bombay High Court · (1988) 15 ECC 353 : (1987) 30 ELT 180