High Courts27 Mar 1982
Controller of Estate Duty, Bombay City-III Vs D.B. Sanghavi
Bombay High Court · (1983) 32 CTR 298 : (1982) 138 ITR 500 : (1982) MhLj 851 : (1983) 12 TAXMAN 207
Estate Duty Act, 1953 — Section 2(15), 27(1), 9
COURT ARCHIVE
Bombay High Court judgments, 1982
501 judgments · page 17 of 26
High Courts25 Mar 1982
Mohamed Hanif Habib Husain Vs Abdul Hamid Hajmulla Qureshi and Another
Bombay High Court · (1983) 1 BomCR 190
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 482Penal Code, 1860 (IPC) — Section 324, 341
High Courts25 Mar 1982
Bandra Green Park Co-operative Housing Society Ltd. and Another Vs Dayadasi Kalia and Others
Bombay High Court · AIR 1982 Bom 428 : (1982) 1 BomCR 879 : (1982) 84 BOMLR 177
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 14, 15, 5(11), 5(3), 5(4A)
High Courts25 Mar 1982
Maharashtra State Financial Corporation Vs Pankaj kumar P. Shah and Others
Bombay High Court · (1983) 1 BomCR 352
State Financial Corporations Act, 1951 — Section 32, 32(5), 32(6)
High Courts24 Mar 1982
Jeevan Prakash Pandurang Mokashe Vs State Bank of India and another
Bombay High Court · (1985) 2 LLJ 145
Arms Act, 1959 — Section 19Bombay Police Manual, 1959 — Rule 445(2), 446Penal Code, 1860 (IPC) — Section 342, 354, 380, 381, 420
High Courts24 Mar 1982Dismissed
Ramalal Saigal Vs Sultana and Others
Bombay High Court · (1983) 1 BomCR 257
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts24 Mar 1982
Sonappa Laxman Kondekar and Others Vs Vijaysinha Balwantrao Pawar and Others
Bombay High Court · AIR 1983 Bom 33 : (1983) 1 BomCR 115
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43
High Courts23 Mar 1982Allowed
Ramzanali Gulam Hussain Adatia Vs State of Maharashtra
Bombay High Court · (1983) 1 BomCR 559
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Mar 1982
Amin Ibrahim and Others Vs Sayed G. Jamalbhai and Others
Bombay High Court · (1983) 1 BomCR 481
Bombay Public Trusts Act, 1950 — Section 50, 51, 79, 80
High Courts23 Mar 1982Dismissed
Sudam Bhau Kamble and Others Vs Devade Shripati More
Bombay High Court · (1984) 1 BomCR 242
Bombay Agricultural Debtors Relief Act, 1947 — Section 40
High Courts23 Mar 1982
Vasudeo Raghunath Kulkarni Vs Yashodabai and Others
Bombay High Court · AIR 1982 Bom 425 : (1983) 1 BomCR 209
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(I)
High Courts22 Mar 1982
Span Industries Vs Shridhar Ganesh Jamsandekar and Another
Bombay High Court · (1983) 1 BomCR 231
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(2), 15
High Courts22 Mar 1982
Yvonne Surendranath Sinha Vs Union of India
Bombay High Court · (1991) 35 ECR 139 : (1993) 64 ELT 7
Constitution of India, 1950 — Article 226
High Courts20 Mar 1982
Miss A.N. Khan Vs First Asst. Controller of Estate Duty
Bombay High Court · (1983) 32 CTR 107 : (1983) 140 ITR 293 : (1983) 12 TAXMAN 167
Estate Duty Act, 1953 — Section 33(1), 40
High Courts20 Mar 1982
Controller of Estate Duty, Bombay City Vs Mohammed Habib A. Valiwalla
Bombay High Court · (1981) 132 ITR 414(1)
Estate Duty Act, 1953 — Section 10
High Courts20 Mar 1982
Trilokchand Kapoorchand Vs Basubai Vastimal Oswal and Others
Bombay High Court · AIR 1983 Bom 12 : (1983) 1 BomCR 124
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13Civil Procedure Code Amendment Act, 1976 — Order 9 Rule 11, 151, 2(2)Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts20 Mar 1982
Controller of Estate Duty Vs G.H. Malhotra
Bombay High Court · (1983) 35 CTR 362 : (1983) 144 ITR 925 : (1983) 13 TAXMAN 540
Partnership Act, 1932 — Section 48
High Courts20 Mar 1982
Controller of Estate Duty Vs Ratanlal Budhamal Taki
Bombay High Court · (1983) 32 CTR 112 : (1983) 142 ITR 151 : (1983) 12 TAXMAN 98
Estate Duty Act, 1953 — Section 10, 5
High Courts19 Mar 1982
Shrikant Pandurang Lele and Others Vs Rajaninath Govind Pataskar and Another
Bombay High Court · (1983) 1 BomCR 310
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 341, 504, 506(1)
High Courts19 Mar 1982
Smt. Nirmala Keshavlal Vs Controller of Estate Duty, Bombay City-I
Bombay High Court · (1983) 32 CTR 114 : (1982) 138 ITR 604 : (1983) 12 TAXMAN 96
Estate Duty Act, 1953 — Section 9(1)