High Courts08 Sept 1981
Commissioner of Income Tax Vs Hemant Bhagubhai Mafatlal
Bombay High Court · (1982) 26 CTR 276 : (1982) 135 ITR 768
Income Tax Act, 1922 — Section 41(1), 66(1)
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 10 of 26
High Courts08 Sept 1981
John P.D. Souza Vs Union of India and others
Bombay High Court · (1982) 10 ELT 185
Customs Act, 1962 — Section 115, 115(2)
High Courts07 Sept 1981
Ahmedabad Advance Mills Ltd. Vs Union of India and Two others
Bombay High Court · (1982) 10 ELT 394
High Courts07 Sept 1981Allowed
R.J. Menzies Vs Suryakant Karuti Chidrawar
Bombay High Court · (1982) 2 BomCR 513
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 12(3)
High Courts07 Sept 1981Dismissed
State of Maharashtra Vs Radheshyam Gopikishan Mantri
Bombay High Court · (1982) 2 BomCR 11
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts07 Sept 1981
Abdul Husein Mohammedally Master Vs Union of India and others
Bombay High Court · (1989) 25 ECR 89 : (1981) 8 ELT 936
Customs Act, 1962 — Section 111, 112, 124
High Courts04 Sept 1981Dismissed
State of Maharashtra Vs Jagannath Dattatraya Mahajan
Bombay High Court · (1982) 2 BomCR 98
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)
High Courts04 Sept 1981
Shreeniwas Cotton Mills Ltd. and another Vs Union of India and others
Bombay High Court · (1983) 3 ECR 133 : (1981) 8 ELT 867
High Courts04 Sept 1981Dismissed
Balkisan Govindlal Purwar and another Vs Dnyandeo Totaram Gawande Patil
Bombay High Court · (1983) MhLj 358
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Sept 1981Dismissed
Tarubai Damu Sawant Vs Bhiku Antu Yadav and others
Bombay High Court · (1982) MhLj 169
Hindu Succession Act, 1956 — Section 2(1), 22, 22(1), 22(2)Transfer of Property Act, 1882 — Section 58(c)
High Courts04 Sept 1981
Commissioner of Income Tax, Pune Vs Hindustan Antibiotics Ltd.
Bombay High Court · (1982) 26 CTR 129 : (1982) 137 ITR 42 : (1982) 8 TAXMAN 186
High Courts04 Sept 1981
Commissioner of Income Tax, Bombay City-I Vs Zenith Steel Pipes Ltd. (Now Zenith Steel Pipes and Industries Ltd.)
Bombay High Court · (1982) 26 CTR 124 : (1982) 137 ITR 34
Income Tax Act, 1961 — Section 28, 32, 32(1), 34, 43
High Courts04 Sept 1981
New Chemi Industries Pvt. Ltd. and another Vs Union of India and others
Bombay High Court · (1981) 8 ELT 920
Customs Act, 1962 — Section 157, 25
High Courts04 Sept 1981
Commissioner of Income Tax, Bombay City-I Vs Automobile Products of India Ltd.
Bombay High Court · (1983) 140 ITR 159 : (1981) 7 TAXMAN 327
Income Tax Act, 1961 — Section 4
High Courts04 Sept 1981
Uni-sankyo Limited Vs Union of India and others
Bombay High Court · (1981) 8 ELT 922
Customs Act, 1962 — Section 14, 14(1), 28
High Courts04 Sept 1981
Commissioner of Income Tax, Bombay City-I Vs Glaxo Laboratories (India) Ltd.
Bombay High Court · (1982) 26 CTR 237 : (1983) 140 ITR 67
Super Profits Tax Act, 1963 — Rule 1
High Courts04 Sept 1981
Hislop Education Society Vs Nagpur University
Bombay High Court · (1982) 84 BOMLR 67
Constitution of India, 1950 — Article 14, 143, 226
High Courts01 Sept 1981
Commissioner of Income Tax, Bombay City-III Vs Phoenix Chemical Works P. Ltd.
Bombay High Court · (1982) 138 ITR 321 : (1982) 10 TAXMAN 191
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts01 Sept 1981
I.B.M. World Trade Corporation Vs N.D. Bhatt, Inspecting Assistant Commissioner of Income Tax, Foreign Companies Range-I, Bombay and another
Bombay High Court · (1982) 27 CTR 228 : (1982) 138 ITR 742
Income Tax Act, 1961 — Section 139, 147, 148, 149, 22(2)
High Courts01 Sept 1981
Bhausaheb Tavnappa Mahajan and Others Vs State of Maharashtra and Others
Bombay High Court · AIR 1982 Bom 284 : (1981) 83 BOMLR 586 : (1982) MhLj 229
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114