CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Bombay High Court/1979

COURT ARCHIVE

Bombay High Court judgments, 1979

403 judgments · page 16 of 21

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
High Courts12 Feb 1979

Commissioner of Income Tax, Bombay City-I Vs Geigy International Ltd.

Bombay High Court · (1979) 13 CTR 71 : (1980) 124 ITR 138 : (1979) 2 TAXMAN 251

Income Tax Act, 1961 — Section 104, 84, 99(1)Income Tax Rules, 1962 — Rule 1, 2
Read judgment
High Courts12 Feb 1979

Commissioner of Income Tax (Central), Bombay Vs Kaluram Puranmal

Bombay High Court · (1979) 12 CTR 225 : (1979) 119 ITR 564 : (1979) 2 TAXMAN 66

Income Tax Act, 1922 — Section 23(5), 3
Read judgment
High Courts12 Feb 1979

Commissioner of Income Tax, Bombay City-I Vs Baroda Investment Co. Ltd.

Bombay High Court · (1979) 119 ITR 14 : (1979) 2 TAXMAN 67

Income Tax Act, 1922 — Section 23A
Read judgment
High Courts09 Feb 1979

Commissioner of Income Tax Vs Nauser K. Kanga

Bombay High Court · (1979) 120 ITR 404 : (1979) 2 TAXMAN 147(1)

Income Tax Act, 1961 — Section 23, 23(2), 26
Read judgment
High Courts09 Feb 1979

Hindustan Chemical Works Ltd. Vs Commissioner of Income Tax, Bombay City-I

Bombay High Court · (1980) 124 ITR 561 : (1979) 1 TAXMAN 420

Income Tax Act, 1922 — Section 10(2), 24Income Tax Act, 1961 — Section 10, 22
Read judgment
High Courts09 Feb 1979Dismissed

Naraindas Menghraj Nagpal Vs Lalchand Menghraj Nagpal

Bombay High Court · (1979) MhLj 485

Trusts Act, 1882 — Section 34
Read judgment
High Courts09 Feb 1979Dismissed

Mohamed Zahir Siddiqi Vs Shaikhali Abdulla and Others

Bombay High Court · (1979) 02 BOM CK 0021

Motor Vehicles Act, 1939 — Section 110, 110A
Read judgment
High Courts09 Feb 1979

Panchaganga Sahakari Sakhar Karkhana Ltd. Vs Commissioner of Income Tax Poona

Bombay High Court · (1979) 12 CTR 1 : (1979) 119 ITR 590 : (1979) 1 TAXMAN 422

Income Tax Act, 1922 — Section 10(2), 22(1)Income Tax Rules, 1922 — Rule 8
Read judgment
High Courts08 Feb 1979

Hind Products Pvt. Ltd. Vs Commissioner of Income Tax, Bombay City-1

Bombay High Court · (1979) 12 CTR 40 : (1980) 121 ITR 903 : (1979) 2 TAXMAN 69

Income Tax Act, 1961 — Section 256(2), 273, 274(1)
Read judgment
High Courts08 Feb 1979Allowed

Kumar Mangala Parashram and Others Vs State of Maharashtra

Bombay High Court · (1980) 82 BOMLR 26

Constitution of India, 1950 — Article 341, 364(24)Protection of Civil Rights Act, 1955 — Section 12, 2
Read judgment
High Courts08 Feb 1979

Nagin Mansukhlal Dagli Vs Haribhai Manibhai Patel

Bombay High Court · AIR 1980 Bom 123

Bombay City Civil Court Act, 1948 — Section 3Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
Read judgment
High Courts08 Feb 1979

Commissioner of Income Tax, Bombay City-III Vs Plastics Packing P. Ltd.

Bombay High Court · (1982) 134 ITR 236

Income Tax (Amendment) Act, 1961 — Section 80J, 84, 84(2)Income Tax Act, 1922 — Section 15C
Read judgment
High Courts08 Feb 1979Allowed

Mangala Parashram Kelkar and Another Vs State of Maharashtra

Bombay High Court · AIR 1979 Bom 282 : (1979) MhLj 599

Constitution of India, 1950 — Article 341, 366Protection of Civil Rights Act, 1955 — Section 12, 2, 7, 7(1)
Read judgment
High Courts08 Feb 1979

Khatau Vallabhdas Vs Commissioner of Income Tax, Central, Bombay

Bombay High Court · (1979) 13 CTR 121 : (1979) 119 ITR 846 : (1979) 2 TAXMAN 60

Income Tax Act, 1922 — Section 10, 12B
Read judgment
High Courts07 Feb 1979

Famous Cine Laboratories and Studios Ltd. Vs Commissioner of Income Tax, Bombay City-i

Bombay High Court · (1979) 13 CTR 113 : (1980) 121 ITR 648 : (1979) 2 TAXMAN 6

Income Tax Act, 1922 — Section 10(2)
Read judgment
High Courts07 Feb 1979

Sind National Sugar Mills P. Ltd. Vs Commissioner of Income Tax

Bombay High Court · (1979) 13 CTR 68 : (1980) 121 ITR 742 : (1979) 1 TAXMAN 288

Income Tax Act, 1922 — Section 24(1)
Read judgment
High Courts07 Feb 1979

Commissioner of Income Tax, Bombay City-II Vs Ballimal Nawalkishore

Bombay High Court · (1980) 14 CTR 37 : (1979) 119 ITR 292 : (1979) 1 TAXMAN 287

Income Tax Act, 1922 — Section 10(2)
Read judgment
High Courts07 Feb 1979

Narayanlal Bansilal deceased Venkatlal Govindlal Petit and Others Vs Bright Brothers and Others

Bombay High Court · (1979) 02 BOM CK 0035

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Transfer of Property Act, 1882 — Section 108
Read judgment
High Courts07 Feb 1979

Ramdayal Somani and Company Vs Commissioner of Income Tax, Bombay City-II

Bombay High Court · (1979) 13 CTR 78 : (1979) 119 ITR 1 : (1979) 1 TAXMAN 424

Income Tax Act, 1961 — Section 24, 43(5), 73(1)
Read judgment
High Courts07 Feb 1979

Bhanumati A. Sanghavi Vs Commissioner of Income Tax, Bombay City-III

Bombay High Court · (1979) 13 CTR 80 : (1979) 119 ITR 69 : (1979) 2 TAXMAN 57(1)

Income Tax Act, 1961 — Section 28
Read judgment
Previous1…1415161718…21Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions