High Courts09 Jan 1979
Great Eastern Shipping Co. Ltd. Vs Commissioner of Income Tax, Bombay City-I
Bombay High Court · (1979) 118 ITR 609 : (1979) 1 TAXMAN 393
COURT ARCHIVE
Bombay High Court judgments, 1979
403 judgments · page 21 of 21
High Courts09 Jan 1979
Commissioner of Income Tax, Bombay City-I Vs Great Eastern Shipping Co. Ltd.
Bombay High Court · (1979) 12 CTR 16 : (1979) 118 ITR 772
Income Tax Act, 1961 — Section 32
High Courts09 Jan 1979
Ramchandra Lalbhai Banker (Huf) Vs Commissioner of Income Tax/excess Profits Tax, Bombay City-II
Bombay High Court · (1979) 120 ITR 704(1)
Income Tax Act, 1922 — Section 34(1A)