High Courts10 Nov 1978Allowed

Banabai and Others Vs Wasudeo

Bombay High Court · AIR 1979 Bom 181 : (1980) 82 BOMLR 388 : (1979) MhLj 133

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 145Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12, 13, 17, 4
High Courts20 Sept 1978Dismissed

Smt. Mannabi Shamsi Vs B.B. Gujral

Bombay High Court · (1979) 81 BOMLR 476

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5AConstitution of India, 1950 — Article 22