COURT ARCHIVE

Bombay High Court judgments, 1976

345 judgments · page 18 of 18

High Courts06 Jan 1976

Commissioner of Sales Tax Vs Motor and Machinery Manufacturers Ltd.

Bombay High Court · (1976) 5 CTR 381 : (1976) 384 STC 78

Bombay Sales Tax Act, 1959 — Section 20, 20(1), 20(2), 20(5), 20(6)

High Courts06 Jan 1976

Bombay High Court · (1976) 5 CTR 381 : (1976) 384 STC 78

Bombay Sales Tax Act, 1959 — Section 20, 55, 56, 57

High Courts06 Jan 1976

Bombay High Court · (1976) CriLJ 1519

Penal Code, 1860 (IPC) — Section 302, 309

High Courts05 Jan 1976

Bombay High Court · (1976) CriLJ 1293

Criminal Procedure Code, 1973 (CrPC) — Section 145, 482

High Courts05 Jan 1976Dismissed

Bombay High Court · (1976) 78 BOMLR 240 : (1976) MhLj 628

Constitution of India, 1950 — Article 15, 227, 29, 44