High Courts27 Jan 1976
In Re: Colaba Land and Mill Co. Ltd. Vasant Investment Corporation Ltd.
Bombay High Court · (1968) 67 ITR 399
Companies (Court) Rules, 1959 — Rule 67, 68, 69Companies Act, 1956 — Section 391
COURT ARCHIVE
Bombay High Court judgments, 1976
345 judgments · page 17 of 18
High Courts23 Jan 1976
Uma Investments Pvt. Ltd. Vs State of Tamil Nadu
Bombay High Court · (1976) MhLj 411
Companies Act, 1956 — Section 391(6)
High Courts23 Jan 1976
Kanis-Fatms and Another Vs Mohd. Habib and Another
Bombay High Court · AIR 1976 Bom 303 : (1976) MhLj 63
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts23 Jan 1976
THE COMMISSIONER OF SALES TAX Vs MESSRS. RAMDAS LAXMIDAS.
Bombay High Court · (1976) 5 CTR 176(2)
Bombay Sales Tax Act, 1946 — Section 23(1)
High Courts23 Jan 1976
Uma Investments Pvt. Ltd. In Re: State of Tamil Nadu Vs Uma Investments Pvt. Ltd.
Bombay High Court · (1976) 78 BOMLR 77 : (1977) 47 CompCas 242
Companies Act, 1956 — Section 11, 14, 16, 391, 391(1)
High Courts23 Jan 1976
The Commissioner of Sales Tax Vs Ramdas Laxmidas
Bombay High Court · (1976) 5 CTR 176 : (1976) 384 STC 354
Bombay Sales Tax Act, 1946 — Section 12A(3), 6(3)Bombay Sales Tax Rules, 1946 — Rule 1, 26, 41
High Courts23 Jan 1976
Anandrao Dinkarrao Shinde and Another Vs P.G. Patil and Others
Bombay High Court · AIR 1977 Bom 177 : (1976) 78 BOMLR 608
Bombay General Clauses Act, 1904 — Section 7Companies Act, 1956 — Section 253, 255, 285Shivaji University Act, 1962 — Section 10
High Courts22 Jan 1976
Nagnathappa Vs Shrinivas and Another
Bombay High Court · AIR 1976 Bom 372 : (1976) MhLj 465
Inams and Cash Grants Act, 1954 — Section 2(1), 6(1)
High Courts22 Jan 1976Allowed
The Municipal Corporation Vs P. Ganapathy
Bombay High Court · (1977) 79 BOMLR 14 : (1977) MhLj 13
Employees Compensation Act, 1923 — Section 3, 4
High Courts22 Jan 1976
Hindustan Petroleum Corporation Ltd. Vs State of Maharashtra
Bombay High Court · (1976) 37 STC 432(1)
Bombay Sales Tax Act, 1959 — Section 34, 7(1)Central Sales Tax Act, 1956 — Section 2, 8(1), 9(2)
High Courts21 Jan 1976
Iqbalnath Premnath Anand Vs Rameshwarnath Premnath Anand and Another
Bombay High Court · AIR 1976 Bom 405 : (1977) MhLj 51
Partnership Act, 1932 — Section 7
High Courts19 Jan 1976
Laxman Bhikaji Pawar and Others Vs Bahimkhan Balekhan Dalwai and Others
Bombay High Court · (1976) CriLJ 1492
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Jan 1976Allowed
Radhakishin N. Advani Vs Mrs. Sheila Gobind Mirchandani and another
Bombay High Court · (1976) MhLj 456
Civil Procedure Code, 1908 (CPC) — Section 9A
High Courts16 Jan 1976
Radhakishin N. Advani Vs Sheila Gobind Mirchandani and Another
Bombay High Court · AIR 1977 Bom 35 : (1976) MhLj 456
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts15 Jan 1976
Tatoba Rama Gawada Vs State of Maharashtra
Bombay High Court · (1976) 01 BOM CK 0029
Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 13, 5Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jan 1976
Deorao Mahadeo Narad and Another Vs The State of Maharashtra
Bombay High Court · (1976) CriLJ 1792 : (1976) MhLj 459
Essential Commodities Act, 1955 — Section 3, 7
High Courts13 Jan 1976
Central Bank of India Vs Mckenzies Ltd.
Bombay High Court · (1977) 47 CompCas 306
Companies Act, 1956 — Section 433, 434(1), 441(2)
High Courts08 Jan 1976
In Re: Softsule Private Ltd. P.G. Bhatia and Co.
Bombay High Court · (1976) 01 BOM CK 0009
Companies Act, 1956 — Section 292, 292(1), 292(2), 433, 434
High Courts07 Jan 1976
Rajahusein Gulamhusein Lakhani Vs The State of Maharashtra
Bombay High Court · (1976) CriLJ 1294
Criminal Procedure Code, 1973 (CrPC) — Section 401, 428
High Courts07 Jan 1976
Laxmi Oil Mills, Hinganghat Vs Sales Tax Officer, Wardha and Another
Bombay High Court · (1976) MhLj 326 : (1976) 384 STC 242
Bombay Sales Tax Act, 1959 — Section 10, 36, 36(2), 5, 9