High Courts25 Jul 1960Allowed
Prakash Chimanrao Yadav Vs Bapusaheb Ganpatrao Yadav
Bombay High Court · (1960) 62 BOMLR 933 : (1960) NLJ 99
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Bombay High Court judgments, 1960
222 judgments · page 6 of 12
High Courts25 Jul 1960
The Digamber Parshwanath Jain Mandir Vs Valubai
Bombay High Court · AIR 1961 Bom 221 : (1961) 63 BOMLR 58 : (1961) ILR (Bom) 214
Civil Procedure Code, 1908 (CPC) — Section 100Provincial Small Cause Courts Act, 1887 — Section 15, 15(2), 16
High Courts22 Jul 1960
Edwin William Carvello Vs The Regional Transport Authority, Thana and Another
Bombay High Court · AIR 1961 Bom 111 : (1960) 62 BOMLR 980 : (1961) ILR (Bom) 438
Motor Vehicles Act, 1939 — Section 48, 63(3), 64
High Courts19 Jul 1960Dismissed
Jairam Laxmanji Nimkar Vs Kesharbai Sitaramji Mahesari
Bombay High Court · (1961) 63 BOMLR 62
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jul 1960Dismissed
Radhabai Ghubbaji Vs Kondba Shioram
Bombay High Court · (1961) 63 BOMLR 351 : (1961) NLJ 49 : (1960) NLJ 22
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
High Courts13 Jul 1960
Vithalrao Gopalrao Sulakhe Vs Ramkishan Waman Naik Doiphade
Bombay High Court · AIR 1961 Bom 258 : (1961) 63 BOMLR 54 : (1961) ILR (Bom) 203 : (1961) NLJ 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 3 Rule 4Limitation Act, 1908 — Article 182, 182(5), 20
High Courts12 Jul 1960
Sangli City Municipality Vs Its Workmen
Bombay High Court · (1960) 2 LLJ 459
Industrial Disputes Act, 1947 — Section 10(1)
High Courts11 Jul 1960
L.P. Jain Vs Nandakumar R. Taliwalla
Bombay High Court · AIR 1961 Bom 254 : (1961) 63 BOMLR 48 : (1961) ILR (Bom) 45
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, Order 7 Rule 11, Order 9 Rule 13, 115, 148
High Courts11 Jul 1960
Nagappa Balayya Madrasi Vs Sangli City Municipality
Bombay High Court · (1960) 2 LLJ 455
Industrial Disputes Act, 1947 — Section 18, 25F, 33, 33(1), 33(2)
High Courts07 Jul 1960
Kisan Singh Vs State of Bombay
Bombay High Court · AIR 1961 Bom 124 : (1960) 62 BOMLR 921 : (1961) CriLJ 628
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 225, 226, 228, 233Penal Code, 1860 (IPC) — Section 21, 409, 467, 477
High Courts07 Jul 1960Dismissed
Sadashiv Ramchandra Bhalekar Vs The State of Bombay
Bombay High Court · (1960) 62 BOMLR 853 : (1960) NLJ 28
Bombay Prohibition Act, 1949 — Section 85
High Courts06 Jul 1960
Laxman Moreshwar Mahurkar Vs Balkrishna Jagannath Kinikar and Others
Bombay High Court · AIR 1961 Bom 167 : (1960) 62 BOMLR 880 : (1960) ILR (Bom) 941
Constitution of India, 1950 — Article 202, 203, 204, 226, 266(3)Criminal Procedure Code, 1898 (CrPC) — Section 197Law Officers (Conditions of Service) Rules — Rule 189
High Courts06 Jul 1960
Murlidhar Bhila Patil Vs Onkar Vyankat Patil
Bombay High Court · AIR 1961 Bom 263 : (1960) 62 BOMLR 849 : (1961) CriLJ 641 : (1960) ILR (Bom) 946
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(3), 435
High Courts04 Jul 1960Dismissed
Laxman Zujya Bhatkar Patil Vs The State of Bombay
Bombay High Court · (1960) 62 BOMLR 818
Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts30 Jun 1960
Pandurang Hari Jadhav Vs Shankar Maruti Todkar
Bombay High Court · (1960) 62 BOMLR 873
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43C
High Courts30 Jun 1960
Ambu Kisan Vaditke Vs Venubai Limba and Another
Bombay High Court · AIR 1961 Bom 261 : (1960) 62 BOMLR 869 : (1961) CriLJ 639 : (1961) ILR (Bom) 195
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439(2), 440
High Courts30 Jun 1960
Sharifabai Mehmoob Vs Abdul Razak
Bombay High Court · AIR 1961 Bom 42 : (1960) 62 BOMLR 816 : (1961) CriLJ 228 : (1960) ILR (Bom) 938
Bombay Police Act, 1951 — Section 161, 161(1), 202, 203Criminal Procedure Code, 1898 (CrPC) — Section 167
High Courts28 Jun 1960
Chimanlal Chhotalal Desai Vs M.G. Abrol
Bombay High Court · (1960) 06 BOM CK 0006
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3Sea Customs Act, 1878 — Section 167, 167(8), 183
High Courts27 Jun 1960
Chandbi Ex Vs Bandesha
Bombay High Court · AIR 1961 Bom 121 : (1960) 62 BOMLR 866 : (1961) CriLJ 470 : (1961) ILR (Bom) 191
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Jun 1960
Garment Cleaning Works Vs Babulal Shamlal and Others
Bombay High Court · (1960) 2 LLJ 612
Industrial Disputes Act, 1947 — Section 25F, 33(2)