High Courts06 Jan 1960Dismissed
The Bombay Bullion Association Limited Vs Jivatlal Pratapsi
Bombay High Court · (1960) 62 BOMLR 380
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 24
COURT ARCHIVE
Bombay High Court judgments, 1960
222 judgments · page 12 of 12
High Courts06 Jan 1960
Ananta Shripati Bhorade and Others Vs Meher (M.R.) and Others
Bombay High Court · (1960) 2 LLJ 170
Bombay Industrial Relations Act, 1946 — Section 115A, 27A, 32, 33